M.A.Wilson vs Jaleeta Elsa Jacob
2023 Latest Caselaw 5998 Ker

Con.Case(C) No.609/2023                          1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                          THE HONOURABLE MR. JUSTICE SATHISH NINAN
              Wednesday, the 24th day of May 2023 / 3rd Jyaishta, 1945
                  CON.CASE(C) NO. 609 OF 2023(S) IN WP(C) 28036/2020
      PETITIONER/PETITIONER IN WPC NO.28036/2020:

                M.A. WILSON, AGED 61 YEARS,      S/O AUGUSTY,

                MOONJELIL HOUSE, ANGAMALY P.O., PIN- 683 572.

            BY ADVS. M/S. PRAVEEN K. JOY, T.A.JOY, E.S.SANEEJ, M.P.UNNIKRISHNAN,
            N.ABHILASH, DEEPU RAJAGOPAL, ALBIN VARGHESE.

      RESPONDENT/6TH RESPONDENT IN WPC NO.28036/2020:


                JALEETA ELSA JACOB, THE CONVENOR,

                LOCAL LEVEL MONITORING COMMITTEE,

                KARUKUTTY GRAMA PANCHAYATH- 683 576.


        This Contempt of court case (civil) having come up for orders on
   24.05.2023, the court on the same day passed the following:

                                            ORDER

If the directions in the judgment is not complied on or before 30/06/2023, the respondent shall appear in person.

Sd/- SATHISH NINAN JUDGE

24-05-2023 /True Copy/ Assistant Registrar