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E V .Vinod Kumar vs The Authorized Officer
2023 Latest Caselaw 5989 Ker

Citation : 2023 Latest Caselaw 5989 Ker
Judgement Date : 24 May, 2023

Kerala High Court
E V .Vinod Kumar vs The Authorized Officer on 24 May, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                 THE HONOURABLE MR.JUSTICE C.S.DIAS
     WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                      WP(C) NO. 14563 OF 2023
PETITIONER:

          E V .VINOD KUMAR
          AGED 46 YEARS
          S/O EASWARIKUTTI AMMA VISWESWARY BHAVAN, PALLIMURI,
          AMBALATHUMBHAGAM PO, BALARAMAPURAM,KOLLAM, PIN - 690520

          BY ADV M.R.SASITH



RESPONDENT:

          STATE BANK OF INDIA
          THE AUTHORIZED OFFICER
          STRESSED ASSETS RECOVERY BRANCH
          LMS COMPOUND OPPOSITE MUSEUM WEST GATE
          VIKAS BHAVAN PO, THIRUVANTHAPURAM, PIN - 695033

          BY ADV SRI.JITHESH MENON, SC, SBI




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14563 OF 2023             2



                            C.S.DIAS, J.
            --------------------------------------------
                  W.P.(C).No.14563 of 2023
                --------------------------------------------
            Dated this the 24th day of May, 2023

                           JUDGMENT

The learned counsel for the petitioner seeks leave to

withdraw this writ petition. Leave sought for is granted.

This writ petition is dismissed as withdrawn.

Sd/-

C.S.DIAS JUDGE

LEK

APPENDIX OF WP(C) 14563/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SALE NOTICE ISSUED BY THE AUTHORIZED OFFICER DATED 12/04/2023

Exhibit P2 TRUE COPY OF THE JUDGMENT IN WRIT PETITION(C)NO.9320/2023 BEFORE THIS HON'BLE COURT DATED 23.02.2023

 
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