The Perumatty Service Co-Op. Bank ... vs The Registrar Of Co-Operative ...
2023 Latest Caselaw 5988 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
         WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                          WP(C) NO. 13684 OF 2016
PETITIONER:

              THE PERUMATTY SERVICE CO-OP. BANK LTD NO.357,
              VANDITHAVALAM, CHITTUR, PALAKKAD DISTRICT, REPRESENTED BY
              ITS SECRETARY SMT.P.PREMALATHA.
              BY ADVS.
              SRI.N.RAGHURAJ
              SMT.K.AMMINIKUTTY


RESPONDENTS:

     1        THE REGISTRAR OF CO-OPERATIVE SOCIETIES
              THIRUVANANTHAPURAM -695 001
     2        THE JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
              PALAKKAD - 678 001.
     3        THE PALAKKAD DISTRICT CO-OPERATIVE BANK LTD.
              PALAKKAD, REPRESENTED BY ITS GENERAL MANAGER - 678 001.

              BY ADV SRI.M.SASINDRAN, SC, PALAKKAD DIST.CO.OP.BANK


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 13684 OF 2016
                                2



                            JUDGMENT

Even though this matter was called more than

twice today, there was no representation for the

petitioner. I, therefore, suspect that the

petitioner is not interested in prosecuting this

matter any further.

Accordingly, this writ petition is dismissed

for default.

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS