Gopalakrishnan.T.V vs Shibu
2023 Latest Caselaw 5942 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                    THE HONOURABLE MR. JUSTICE P.SOMARAJAN
      WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                            OP(C) NO. 907 OF 2023
 AGAINST THE ORDER/JUDGMENT IN CMA 17/2022 OF DISTRICT & SESSIONS
 COURT, ALAPPUZHA IN OS 555/2021 OF PRINCIPAL MUNSIFF, ALAPPUZHA


APPELLANT/PLAINTIFF:

             GOPALAKRISHNAN.T.V
             AGED 67 YEARS
             S/O LATE PADMANABHAN, CASTALE HOUSE,
             PATHIRAPPALLI VILLAGE,
             PATHIRAPPALLI P.O, ALAPPUZHA, PIN - 688521
             BY ADVS.
             T.K.VIPINDAS
             K.V.SREE VINAYAKAN


RESPONDENTS/DEFENDANTS:

  1          SHIBU,
             AGED 50 YEARS
             S/O. LATE CHIDAMBARAM, THEKKETHAYYIL,
             PATHIRAPPALLY P.O, PATHIRAPPALLY VILLAGE,
             ALAPPUZHA. PIN - 688521
  2          SHEELAMMA,
             AGED 48 YEARS
             D/O LATE CHIDAMBARAM,
             THEKKETHAYYIL, PATHIRAPPALLY P.O,
              PATHIRAPPALLY VILLAGE,
             ALAPPUZHA. PIN - 688521
  3          SHAJI
             AGED 46 YEARS
             S/O LATE CHIDAMBARAM,
             THEKKETHAYYIL, PATHIRAPPALLY P.O,
             PATHIRAPPALLY VILLAGE,
             ALAPPUZHA. PIN - 688521
      THIS     OP    (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
24.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 907 OF 2023

                                      2


                             JUDGMENT

The petitioner came up for an early disposal

of the pending C.M.A.No.17/2022 before the

Appellate court. Hence, notice to the

respondents is dispensed with. There will be a

direction to the First Appellate Court to

dispose of the C.M.A within a time schedule of

three months from the day of next posting. OP(C)

will stand allowed accordingly.

Sd/-

P.SOMARAJAN JUDGE rkr-24/05/23 OP(C) NO. 907 OF 2023

APPENDIX OF OP(C) 907/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE ORDER IN I.A.1/2021 IN O.S.NO. 555 OF 2021 ON THE FILE OF PRINCIPLE MUNSIFF COURT, ALAPPUZHA DATED 23-02-2022 Exhibit P2 THE PHOTOGRAPH OF THE OBSTRUCTION MADE BY THE RESPONDENTS Exhibit P3 THE TRUE COPY OF THE MEMORANDUM OF APPEAL AS C.M.A. 17 OF 2022 BEFORE THE DISTRICT & SESSIONS JUDGE, ALAPPUZHA RESPONDENT EXHIBITS NIL

TRUE COPY P.A.TO JUDGE