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Nijas Muhammed vs Pathummal Beevi Alias Fathima ...
2023 Latest Caselaw 5899 Ker

Citation : 2023 Latest Caselaw 5899 Ker
Judgement Date : 24 May, 2023

Kerala High Court
Nijas Muhammed vs Pathummal Beevi Alias Fathima ... on 24 May, 2023
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
     WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                        OP(C) NO. 1064 OF 2023
   AGAINST THE ORDER/JUDGMENT IN IA.NO.1/2023 IN OS 208/2023 OF
                        MUNSIFF COURT,ATTINGAL
PETITIONER/DEFENDANT:

          NIJAS MUHAMMED,
          AGED 33 YEARS,
          SON OF A.R. NIZAR, JAS MAHAL, KOITHOORKONAM P.O.,
          THIRUVANANTHAPURAM DISTRICT, PIN - 695 584.
          BY ADV J.JAYAKUMAR


RESPONDENT/PLAINTIFF:

          PATHUMMAL BEEVI @ FATHIMA BEEVI,
          AGED 82 YEARS,
          WIFE OF LATE IBRAHIM KUNJU, SHAMNAD MANZIL, ALUMMOODU,
          PALLIPPURAM, KANIYAPURAM P.O., THIRUVANANTHAPURAM
          DISTRICT, PIN - 695 301.
     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 24.05.2023,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1064 OF 2023

                               2


                          JUDGMENT

When the matter came up for hearing, the learned

counsel for the petitioner fairly submitted that he

wanted only early disposal of the interim injunction

application on its merits. Accordingly, directions

are issued to the regular court for an early disposal

of the interim injunction application on merits.

The O.P.(C) will stand allowed accordingly.

Sd/-

P.SOMARAJAN JUDGE msp OP(C) NO. 1064 OF 2023

APPENDIX OF OP(C) 1064/2023

PETITIONER'S EXHIBITS:-

Exhibit P-1 TRUE COPY OF THE PLAINT IN O.S. NO. 208/2023 OF MUNSIFF COURT, ATTINGAL.

Exhibit P-2 TRUE COPY OF THE I.A. NO. 1/2023 IN O.S.

NO.208/2023 FILED BY THE RESPONDENT BEFORE MUNSIFF COURT, ATTINGAL.

Exhibit P-3 TRUE COPY OF ORDER DATED 12/4/2023 IN I.A.

NO. 1/2023 IN O.S. NO.208/2023 OF MUNSIFF COURT, ATTINGAL.

Exhibit P-4 TRUE COPY OF PRELIMINARY DECREE DATED 28/9/2021 IN O.S. NO. 35/2015 OF SUB COURT, ATTINGAL.

Exhibit P-5 TRUE COPY OF THE OWNERSHIP CERTIFICATE DATED 8/1/2022 ISSUED FROM ANDOORKONAM GRAMA PANCHAYAT.

Exhibit P-6 TRUE COPY OF BUILDING TAX RECEIPT DATED 17/4/2023 ISSUED FROM ANDOORKONAM GRAMA PANCHAYAT.

Exhibit P-7 TRUE COPY OF THE LICENSE DATED 14/10/2022 ISSUED BY THE ANDOORKONAM GRAMA PANCHAYAT.

 
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