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Pinchu James Thomas vs The Managing Director
2023 Latest Caselaw 5874 Ker

Citation : 2023 Latest Caselaw 5874 Ker
Judgement Date : 24 May, 2023

Kerala High Court
Pinchu James Thomas vs The Managing Director on 24 May, 2023
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
         WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                          WP(C) NO. 14762 OF 2013
PETITIONER:

              PINCHU JAMES THOMAS
              AGED 38 YEARS
              S/O.V.M.THOMAS, RESIDING AT: "ANNA BHAVAN", CHOVVA,
              KANNUR-670006.
              BY ADVS.
              SRI.T.C.GOVINDA SWAMY
              SMT.KALA T.GOPI


RESPONDENTS:

     1        THE MANAGING DIRECTOR
              ERNAKULAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION
              LTD., (MILMA), HEAD OFFICE, P.B.NO.2212, EDAPPALLY P.O.,
              COCHIN-682024, ERNAKULAM DISTRICT.
     2        THE CHAIRMAN
              ERNAKULAM REGIONAL CO-OPERATIVE MILK PRODUCERS UNION
              LTD., (MILMA), HEAD OFFICE, P.B.NO.2212, EDAPPALLY P.O.,
              COCHIN-682024, ERNAKULAM DISTRICT.
              BY ADVS.
              SMT.LATHA KRISHNAN
              SRI.B.S.KRISHNANSR., SC, MILMA


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14762 OF 2013
                                 2



                            JUDGMENT

This matter has been pending before this

Court for the last more than 9 years and I am of

the view that this matter has become infructuous.

2. The learned counsel for the petitioner,

in fact, submitted that he has no instructions

from his client yet.

In the afore circumstances, I dismiss this

writ petition; however, leaving liberty to the

petitioner to seek a rehearing, if any further

orders are necessary.

Sd/-

DEVAN RAMACHANDRAN JUDGE SAS WP(C) NO. 14762 OF 2013

APPENDIX OF WP(C) 14762/2013

PETITIONER EXHIBITS EXHIBIT-P1: A TRUE COPY OF THE NOTIFICATION BEARING NO.EU/P&A/55/2008 DATED 10.11.2008, PUBLISHED BY THE 1ST RESPONDENT.

EXHIBIT-P2: A TRUE COPY OF COMMUNICATION BEARING NO.EU/P&A/47/2009/2493 DATED 19.10.2009, ISSUED FROM THE OFFICE OF THE 1ST RESPONDENT. EXHIBIT-P3: A TRUE COPY OF COMMUNICATION BEARING NO.EU/P&A/47/2009/2699 DATED 09.11.2009, ISSUED FROM THE OFFICE OF THE 1ST RESPONDENT.

 
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