Bimal P.S vs State Of Kerala
2023 Latest Caselaw 5839 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT
             THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
  WEDNESDAY, THE 24TH DAY OF MAY 2023 / 3RD JYAISHTA, 1945
                    WP(C) NO. 25028 OF 2015
PETITIONER/S:

            BIMAL P.S.
            AGED 26 YEARS
            PAZHU PARAMBIL HOUSE, EDAVILANGU
            P.O.,KODUNGALLUR, THRISSUR - 680 671.

            BY ADVS.
            SRI.C.P.SAJI
            SRI.DEEPAK MOHAN



RESPONDENT/S:

    1       STATE OF KERALA
            REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY
            TOGOVERNMENT, DEPARTMENT OF HIGHER
            EDUCATION,SECRETARIAT, THIRUVANANTHAPURAM - 695
            001.

    2       THE DIRECTOR OF TECHNICAL EDUCATION
            OFFICE OF THE DIRECTOR OF TECHNICAL
            EDUCATION,THIRUVANANTHAPURAM - 695 001.

    3       SECRETARY
            KERALA PUBLIC SERVICE COMMISSION,HEAD OFFICE,
            PATTOM POST,THIRUVANANTHAPURAM - 695 004.

OTHER PRESENT:

            GP - JOBY JOSEPH

     THIS    WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   24.05.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WPC No. 25028 of 2015

                                            2



                             VIJU ABRAHAM, J
                        .........................................
                       W.P.(C)No. 25028 of 2015
                 ..........................................................
                 Dated this the 24th day of May, 2023


                                   JUDGMENT

The learned counsel for the petitioner submitted that the

petitioner is not pressing the writ petition.

Recording the said submission, this writ petition is

dismissed as not pressed.

Sd/-

VIJU ABRAHAM, JUDGE Dxy WPC No. 25028 of 2015

APPENDIX OF WP(C) 25028/2015

PETITIONER EXHIBITS

EXT.P-1: TRUE COPY OF THE DIPLOMA CERTIFICATE ISSUED BY THE STATE BOARD OF TECHNICAL EDUCATION AND TRAINING DEPARTMENT OF TECHNICAL EDUCATION

EXT.P-2: TRUE COPY OF THE CONSOLIDATED MARK SHEET ISSUED TO THE PETITIONER BY DEPARTMENT TECHNICAL EDUCATION, GOVERNMENT OF TAMIL NADU DATED 25.10.2010

EXT.P-3: TYPED COPY OF THE G.O(MS) NO.526/PD DATED 17.7.1965 ISSUED BY THE IST RESPONDENT

EXT.P-4: TRUE COPY OF THE COPY OF THE GOVERNMENT ORDER G.O(MS) NO.56/2014/H.EDN DATED 31.1.2014 ISSUED BY IST RESPONDENT

EXT.P-5: TRUE COPY OF THE ADMISSION TICKET ISSUED TO THE PETITIONER BY THE PETITIONER

EXT.P-6: TRUE COPY OF REPRESENTATION DATED 13.8.2015 SUBMITTED BY THE PETITIONER TO THE 1ST 2ND RESPONDENTS

EXT.P-7: TRUE COPY OF THE GOVERNMENT ORDER G.O(MS) NO.455/2014/H.EDN. DATED 9.7.2014 ISSUED BY IST RESPONDENT

EXT.P-8: TRUE COPY OF THE INTERIM ORDER DATED 26.9.2014 IN WPC NO.24123/2014 OF THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM.

WPC No. 25028 of 2015

EXT.P-9: TRUE COPY OF THE JUDGEMENT DATED 29.10.2014 IN WPC NO.24123/2014 OF THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM

EXT.P-10: TRUE COPY OF THE JUDGEMENT DATED 18.11.2014 IN WPC NO.30514/2014 OF THE HON'BLE HIGH COURT OF KERALA, ERNAKULAM