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Binu B vs Rekha M R
2023 Latest Caselaw 5831 Ker

Citation : 2023 Latest Caselaw 5831 Ker
Judgement Date : 24 May, 2023

Kerala High Court
Binu B vs Rekha M R on 24 May, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                     &
                 THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
          Wednesday, the 24th day of May 2023 / 3rd Jyaishta, 1945
                          OP (FC) NO. 124 OF 2023
     OP NO.526/2022 OF FAMILY COURT, NEYYATTINKARA, THIRUVANANTHAPURAM
PETITIONER/PETITIONER:

     BINU B, AGED 47 YEARS, S/O BHASKARA PILLAI, THAKIDIYIL, KILIYOOR,
     VELLARADA P.O., NEYYATTINKARA TALUK, THIRUVANANTHAPURAM, PIN -
     695505.
     BY ADV.M.R.SARIN

RESPONDENT/RESPONDENT:

     REKHA M R, AGED 41 YEARS,D/O RADHAMMA, MURALI BHAWAN, SHIVAJIPURAM,
     MACHEL P.O MALAYANKEEZHU VILLAGE, KATTAKADA TALUK,
     THIRUVANANTHAPURAM., PIN - 695571.

     This Original petition having come up for orders on 24/05/2023 upon
perusing the letter dated 03.04.2023 of the Judge, Family Court,
Neyyattinkara requesting extension of time for disposal of I.A No.1/2023
in O.P No.526 of 2022 of that Court by a further period of 7 days and this
Court's Judgment dated 17/03/2023 in OP(FC) No.124/2023, the court same
day passed the following:

                                                                 P.T.O
                   ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
               -----------------------------------------------------------
                              O.P.(FC) No.124 of 2023
               -----------------------------------------------------------
                        Dated this the 24th day of May, 2023

                                         ORDER

P.G. Ajithkumar, J.

This Original Petition was disposed of by the judgment

dated 17.03.2023 by directing the Family Court,

Neyyattinkara to dispose of I.A.No.1 of 2023 in O.P.No.526 of

2022 within a period of two weeks.

The Judge, Family Court, Neyyattinkara submitted a

report dated 03.04.2023 seeking seven days' more time to

dispose of I.A.No.1 of 2023 in O.P.No.526 of 2022.

Having gone through the report, we are of the view that

the request is genuine. Hence, seven days' more from today is

granted to the Family Court, Neyyattinkara to dispose of

I.A.No.1 of 2023 in O.P.No.526 of 2022.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE dkr

24-05-2023 /True Copy/ Assistant Registrar

 
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