Sunday, 10, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Rajesh K.P vs Sajeesh K
2023 Latest Caselaw 5715 Ker

Citation : 2023 Latest Caselaw 5715 Ker
Judgement Date : 16 May, 2023

Kerala High Court
Rajesh K.P vs Sajeesh K on 16 May, 2023
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
               THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                    &
               THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
           Tuesday, the 16th day of May 2023 / 26th Vaisakha, 1945
                   CM.APPL.NO.1/2023 IN WA NO. 947 OF 2023
    AGAINST JUDGMENT DATED 24.02.2023 IN WP(C) 17852/2022 OF THIS COURT
PETITIONER / APPELLANT:

     RAJESH K.P, S/O NARAYANAN, AGED 32 YEARS, KOOMULLANPARAMBIL HOUSE,
     MANNANNUR, KAVALAPPARA VIA, PALAKKAD - DISTRICT - 679523

RESPONDENTS/RESPONDENTS:

  1. SAJEESH K, AGED 38 YEARS,KARANJERI HOUSE, MANNANOOR P.O.,
     VANIYAMKULAM, PALAKKAD- 679523
  2. KARTHIYANI.P.K, W/O LATE UNNIKRISHNAN,AGED 56 YEARS
     PURAYANKULANGARA, KUNNAKATT HOUSE, GOVERNMENT PRESS P.O., KULAPULLY,
     SHORNUR, PALAKKAD- 679122
  3. A.P. SURESH, S/O. RAMACHANDRAN, AGED 58 YEARS AALIKKAPULIKKAL
     HOUSE, CHOROTTOOR P.O, VANIYAMKULAM, PALAKKAD - 679521
  4. STATE OF KERALA, REPRESENTED BY CHIEF SECRETARY, GOVERNMENT
     SECRETARIAT, THIRUVANANTHAPURAM - 695001
  5. THE SECRETARY TO GOVERNMENT, FOOD AND CIVIL SUPPLIES DEPARTMENT,
     GOVERNMENT OF KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-
     695001
  6. THE DIRECTOR OF CIVIL SUPPLIES, PUBLIC OFFICE COMPLEX, MUSEUM, VIKAS
     BHAVAN.P.O., THIRUVANANTHAPURAM - 695033
  7. THE COMMISSIONER OF CIVIL SUPPLIES, CIVIL SUPPLIES COMMISSIONERATE
     OFFICE, PUBLIC OFFICE COMPLEX, MUSEUM, VIKAS BHAVAN.P.O.,
     THIRUVANANTHAPURAM- 695033
  8. THE DISTRICT SUPPLY OFFICER, CIVIL STATION BUILDING, COLLECTORATE
     P.O., PALAKKAD- 678001

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 38 days in filing the Writ appeal.
     This Application coming on for orders on 16-05-2023, upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of SMT.P.K.SANTHAMMA Advocate for the petitioners
and GOVERNMENT PLEADER for respondents R4 to R8 , the court on the same
day passed the following:
               Anil K. Narendran & Dr. Kauser Edappagath, JJ.
                    -------------------------------
                            C.M.Appln.No.1 of 2023
                                       in
                             W.A. No.947 of 2023
               -------------------------------
                      Dated this the 16th day of May, 2023
                   --------------------------------

                                           ORDER

Anil K. Narendran, J.

This is an application filed by the appellant seeking an order

to condone the delay of 38 days in filing the appeal.

2. Heard the learned counsel on both sides.

3. Having considered the averments in the affidavit filed

in support of the application and also the submissions made at

the Bar, we find that the appellant has offered sufficient cause to

condone the delay. Hence, the delay of 38 days in filing the

appeal is condoned.

List the appeal for admission on 19.5.2023.

sd/-

ANIL K. NARENDRAN, JUDGE

sd/-

DR. KAUSER EDAPPAGATH, JUDGE

kp

16-05-2023 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter