Mohammed Shafeeq vs The Secretary, Regional ...
2023 Latest Caselaw 5700 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
     THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
 TUESDAY, THE 16TH DAY OF MAY 2023 / 26TH VAISAKHA, 1945
                 WP(C) NO. 15176 OF 2023
PETITIONER:

         MOHAMMED SHAFEEQ,
         AGED 42 YEARS
         S/O ABDULRAHIMAN, SURUMA, P.O. PACHAPOIKA,
         KOOTHUPARAMBA, KANNUR DISTRICT., PIN - 670643
         BY ADV O.D.SIVADAS


RESPONDENT:

         THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
         CIVIL STATION, KANNUR., PIN - 670001

         BY GOVT.PLEADER SRI.SREEJITH.V.S.
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 16.05.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) No. 15176 of 2023

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               SHOBA ANNAMMA EAPEN, J.
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                  WP.(C) No. 15176 of 2023
              ----------------------------------------
            Dated this the 16th day of May, 2023


                          JUDGMENT

The petitioner is an existing stage carriage

operator on the route Mambaram-Koothuparamba-

Kannur, in respect of stage carriage bearing registration

No.KL-58/M 4967. The petitioner submitted Ext.P1

request before the respondent for revision of timings,

which is pending consideration. The limited prayer of

the petitioner is to direct the respondent to consider the

same.

2. I have heard the learned counsel for the

petitioner and the learned Government Pleader.

3. Considering the limited relief sought for

in the writ petition, this Court is of the view that the

writ petition can be disposed of, with a direction to the WP(C) No. 15176 of 2023

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respondent to consider and pass appropriate orders on

on Ext.P1 request, as expeditiously as possible, at any

rate, within a period of two months, on a first come first

go basis, from the date of receipt of a copy of this

judgment, after affording an opportunity of hearing to

the petitioner and affected parties, if any.

The writ petition is disposed of as above.

Sd/-

SHOBA ANNAMMA EAPEN,

JUDGE MBS/ WP(C) No. 15176 of 2023

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APPENDIX OF WP(C) 15176/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE REQUEST DATED 13.03.2023 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT FOR REVISION OF TIMING OF STAGE CARRIAGE NO. KL 58/M