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Panchami Raja L vs Dinta.N.P
2023 Latest Caselaw 5642 Ker

Citation : 2023 Latest Caselaw 5642 Ker
Judgement Date : 12 May, 2023

Kerala High Court
Panchami Raja L vs Dinta.N.P on 12 May, 2023
                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
            THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                           &
                   THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
      FRIDAY, THE 12TH DAY OF MAY 2023 / 22ND VAISAKHA, 1945
                              OP (FC) NO. 242 OF 2023
AGAINST THE ORDER/JUDGMENT OPGW 19/2018 OF FAMILY COURT,TRIVANDRUM
PETITIONER:

            PANCHAMI RAJA L., AGED 34 YEARS
            D/O RAJA G S PANNIKKAR, VALIYAMPADI, 2ND MELARANOOR,
            KARAMANA. P. O, THIRUVANANTHAPURAM, PIN - 695002

            BY ADVS.
            N.J.MATHEWS
            LAISA B.JOSE
            CIBI K.CHERIAN



RESPONDENT:

            DINTA.N.P., AGED 42 YEARS
            S/O.N.K.PUSHPANGATHAN, NALUKANDATHIL HOUSE,
            KODUVAZHANGA, NEERODU.P.O, ALANGAD, ERNAKULAM,
            PIN - 683511


     THIS     OP    (FAMILY    COURT)    HAVING   COME   UP   FOR   ADMISSION   ON
12.05.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (FC) NO. 242 OF 2023
                               2


                           JUDGMENT

Sophy Thomas, J.

Considering the nature of relief sought, notice to the

respondent is dispensed with. The Family Court is directed to

dispose of O.P.(G&W) No.19/2018 at the earliest, preferably

within a period of three months from the date of reopening.

With the afore direction, this OP(FC) stands disposed of.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- SOPHY THOMAS JUDGE stu OP (FC) NO. 242 OF 2023

APPENDIX OF OP (FC) 242/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE P.P(G&W)NO.19 OF 2018 FILED BY THE PETITIONER BEFORE THE FAMILY COURT THIRUVANANTHAPURAM

Exhibit P2 TRUE COPY OF THE DECLARATION FILED BY THE PETITIONER IN O.P(G&W)NO.19 OF 2018 BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM.

Exhibit P3 TRUE COPY OF THE INTERLOCUTORY ORDER PASSED BY THE FAMILY COURT, THIRUVANANTHAPURAM IN O.P(G&W)NO.19 OF 2018.

Exhibit P4 TRUE COPY OF THE INTERIM CUSTODY PETITION FILED BY THE RESPONDENT IN O.P(G&W)NO.19 OF 2018 BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM.

Exhibit P5 TRUE COPY OF THE COUNTER AFFIDAVIT FILED BY THE PETITIONER TO THE INTERIM CUSTODY PETITION.

Exhibit P6 TRUE COPY OF THE INTERIM CUSTODY PETITION FILED BY THE RESPONDENT ON 19/12/2022 IN O.P(G&VYNO.19 OF 2018 BEFORE THE FAMILY COURT, THIRUVANANTHAPURAM

 
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