K.Sreekumar, Chemical Inspector vs State Of Kerala
2023 Latest Caselaw 5638 Ker

WA No.848/2023                              1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                           &
                        THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
                 Friday, the 12th day of May 2023 / 22nd Vaisakha, 1945
                                   WA NO. 848 OF 2023

          AGAINST JUDGMENT DATED 3/3/2023 IN WP(C) 10924/2012 OF THIS COURT

   APPELLANTS/PETITIONERS:

      1. K.SREEKUMAR, CHEMICAL INSPECTOR,OFFICE OF THE JOINT DIRECTOR OF
         FACTORIES AND BOILERS (MEDICAL), THIRUVANANTHAPURAM-11, RESIDING AT
         SREENANDANAM, BN 35 A-1 BAPUJI NAGAR, PONGUMOOD, THIRUVANANTHAPURAM
         - 695011.
      2. G.JAYAKUMAR, TECHNICAL ASSISTANT (CHEMICAL), OFFICE OF THE JOINT
         DIRECTOR OF FACTORIES AND BOILERS (MEDICAL), THIRUVANANTHAPURAM 11,
         RESIDING AT AMBALATHUMVILA, AVANAMKUZHI, THANNIMOODU P.O.,
         THIRUVANANTHAPURAM- 695123.
      3. S.B.BEENA, CHEMICAL INSPECTOR, OFFICE OF THE JOINT DIRECTOR OF
         FACTORIES AND BOILERS (MEDICAL), THIRUVANANTHAPURAM 11, RESIDING AT
         SRUTHI, GRA D30, PALLOTTI LANE, GANDHIPURAM, SREEKARYAM P.O.,
         THIRUVANANTHAPURAM - 695017.

    BY ADVS.M/S. THOMAS ABRAHAM, MERCIAMMA MATHEW, ASWIN.P.JOHN,

    R.ANANTHAPADMANABAN & PAUL BABY

   RESPONDENTS/RESPONDENTS:

      1. STATE OF KERALA, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
         KERALA, SECRETARIAT, THIRUVANANTHAPURAM - 695001.
      2. SECRETARY, LABOUR DEPARTMENT, GOVERNMENT OF KERALA, SECRETARIAT,
         THIRUVANANTHAPURAM - 695001.
      3. DIRECTOR OF FACTORIES AND BOILERS, VANCHIYOOR, THIRUVANANTHAPURAM -
         695035.
      4. JOINT DIRECTOR OF FACTORIES AND BOILERS, ERNAKULAM, KAKKANAD, KOCHI
         - 682030.
      5. CHEMICAL EMERGENCY HANDLING SOCIETY, (CEHS) REPRESENTED BY ITS
         MEMBER - SECRETARY, OFFICE OF THE JOINT DIRECTOR OF FACTORIES AND
         BOILERS, KAKKANAD, KOCHI - 682030.

    BY GOVERNMENT PLEADER


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 03.03.2023 in W.P.(C) No.10924
   of 2012 during the pendency of the Writ Appeal for the fair play of
   justice.
 WA No.848/2023                             2/2




        This Writ Appeal coming on for orders on 12/05/2023 upon perusing
   the appeal memorandum, the court on the same day passed the following:
                                      ORDER

List on 24/5/23 and we clarify that the transfer or relieving of the appellants if any will be subject to further orders from this court.

Sd/- DEVAN RAMACHANDRAN, JUDGE

Sd/- SOPHY THOMAS ,JUDGE

12-05-2023 /True Copy/ Assistant Registrar