Sunil Kumar.A vs The Authorized Officer & ...
2023 Latest Caselaw 4334 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
                       WP(C) NO. 11510 OF 2023
PETITIONER:

          SUNIL KUMAR.A.
          AGED 48 YEARS
          S/O. AYYAPPAN PILLAI.L.,
          RESIDING AT KARTHIKA BHAVAN., CONVENT ROAD,
          KUDUMBANNOOR, PRAVACHAMBALAM,
          NEMOM.P.O., KALLIYOOR,
          THIRUVANTHAPURAM DISTRICT., PIN - 695 020

          BY ADV V.A.AJIVAS



RESPONDENTS:

    1     THE AUTHORIZED OFFICER & ASSISTANT GENERAL MANAGER,
          SOUTH INDIAN BANK, REGIONAL OFFICE TC 31/151,
          YWCA BUILDING, 3RD FLOOR, M.G. ROAD,
          SPENCER JUNCTION STATUE,
          THIRUVANATHAPURAM., PIN - 695 001

    2     THE BRANCH MANAGER
          SOUTH INDIAN BANK , SIVAKAMI BUILDING,
          POWER HOUSE ROAD, CHALAI,
          THIRUVANTHAPURAM DISTRICT, PIN - 695 036



          SRI. P. A AUGUSTINE, SC.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 11510 OF 2023
                                      2




                            T.R.RAVI, J.
                    ----------------------------------------
                      WP (C) No.11510 of 2023
                   -------------------------------------------
              Dated this the 31st day of March, 2023

                           JUDGMENT

The petitioner has approached this Court seeking

regularisation of the loan account. The Standing Counsel on

instruction submits that the possession of the secured asset

has already been taken.

The petitioner may challenge the proceedings before

the appropriate forum.

The writ petition is disposed of.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 11510 OF 2023

APPENDIX OF WP(C) 11510/2023

PETITIONER'S EXHIBITS

Exhibit-P1 THE TRUE COPY OF TREATMENT RECORDS OF PETITIONER

Exhibit-P2 THE TRUE COPY OF THE NOTICEUNDER SECTION 13(2) OF SARFAESI ACT

RESPONDENT'S EXHIBITS : NIL

//TRUE COPY// PA TO JUDGE