Sreedharan vs Alur Service Co-Operative Bank ...
2023 Latest Caselaw 4331 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
                       WP(C) NO. 10595 OF 2023
PETITIONER:

          SREEDHARAN
          AGED 58 YEARS, S/O VELAYUDAN `VAIKATHADAN HOUSE' ALUR,
          THRISSUR, PIN - 629801

          BY ADVS.
          S.MUMTAZ
          ALISHA ASLAM
          AMINA RUBY FAIZAL


RESPONDENTS:

    1     ALUR SERVICE CO-OPERATIVE BANK LTD. NO. 693
          REP BY THE SECRETARY, 87QV+8JC, KODUNGALLUR ROAD, ALUR,
          KERALA, PIN - 680683

    2     JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
          87QV+8JC, KODUNGALLUR ROAD, ALUR, KERALA, PIN - 680683

    3     THE SPECIAL SALE OFFICER
          ALUR SERVICE CO-OPERATIVE BANK LTD. NO. 693, 87QV+8JC,
          KODUNGALLUR ROAD, ALUR, KERALA, PIN - 680683

    4     REGISTRAR OF CO-OPERATIVE SOCIETIES
          OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES,
          THIRUVANANTHAPURAM., PIN - 695001

    5     STATE OF KERALA
          REP BY THE SECRETARY, CO-OPERATION DEPARTMENT,
          SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

          SMT. C.S. SHEEJA, SR. GOVT. PLEADER.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.10595/2023                 -2-

                              JUDGMENT

Learned counsel for the petitioner seeks permission to withdraw this

writ petition.

Accordingly this writ petition is dismissed as withdrawn.

Sd/-

GOPINATH P.

JUDGE

AMG

APPENDIX OF WP(C) 10595/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE NOTICE DATED 17/02/2023 HAVING ARC 1253/2018 ISSUED ON THE PETITIONER

Exhibit P2 TRUE COPY OF THE NOTICE DATED 17/02/2023 HAVING ARC 1254/2018 ISSUED ON THE PETITIONER

Exhibit P3 TRUE COPY OF THE NOTICE DATED 17/02/2023 HAVING ARC 1255/2018 ISSUED ON THE PETITIONER

Exhibit P4 TRUE COPY OF THE NOTICE DATED 17/02/2023 HAVING ARC 1256/2018 ISSUED ON THE PETITIONER

Exhibit P5 TRUE COPY OF THE CIRCULAR REGARDING THE DIRECTIONS ISSUED BY THE 4TH RESPONDENT DATED 16/02/1972

Exhibit P6 TRUE COPY OF THE REQUEST LETTER SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT DATED 20.03.2023