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Salmath.A.P vs General Manager, The Ottappalam ...
2023 Latest Caselaw 4219 Ker

Citation : 2023 Latest Caselaw 4219 Ker
Judgement Date : 31 March, 2023

Kerala High Court
Salmath.A.P vs General Manager, The Ottappalam ... on 31 March, 2023
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                   THE HONOURABLE MR. JUSTICE T.R.RAVI
         FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
                         WP(C) NO. 2599 OF 2022
PETITIONERS:

     1       SALMATH.A.P.,
             AGED 46 YEARS
             W/O.LATE MOITHEENKUTTY,
             AAKAPARAMBIL HOUSE, CHUNANGAD,
             MALAPPURAM-679 511.
     2       RASHEEDA,
             W/O.NOUSHAD ALI,
             PARAKKATHODU HOUSE, THUTHA,
             PALAKKAD-679 357.
     3       SUMAYYA.A.P.,
             W/O.MUHAMMED BASHEER,
             THIRUNDIKKAL HOUSE, AMBALAPPARA,
             PALAKAKD-679 512.
     4       ASHIF SULTHAN.A.P. (MINOR),
             S/O.LATE MOITHEENKUTTY,
             AAKAPARAMBIL HOUSE, CHUNANGAD,
             MALAPPURAM, REPRESENTED BY HIS GUARDIAN & MOTHER
             SLAMATH.A.P., PIN-679 511.

             BY ADVS.
             I.DINESH MENON
             L.RAJESH NARAYAN


RESPONDENTS:

     1       GENERAL MANAGER,
             THE OTTAPPALAM CO-OPERATIVE URBAN BANK LIMITED NO.F 1647,
             HEAD OFFICE, OTTAPALAM-679 101.
     2       THE AUTHORISED OFFICER,
             THE OTTAPALAM CO-OPERATIVE URBAN BANK LIMITED NO.F. 1647,
             HEAD OFFICE, OTTAPALAM-679 101.
     3       DISTRICT COLLECTOR,
             COLLECTORATE, KENATHUPARAMBU, KUNATHURMEDU,
             PALAKKAD-678 013.
 WP(C) NO. 2599 OF 2022

                                 2

            BY ADVS.
            M.V.BOSE
            VINOD MADHAVAN
            SHARATH S.PUTHENPARAMPAN
            ANU PAUL


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 2599 OF 2022

                                      3

                                T.R. RAVI, J.
                --------------------------------------------
                       W.P.(C) No.2599 of 2022
                    --------------------------------------------
               Dated this the 31st day of March, 2023

                               JUDGMENT

The counsel for the petitioners submits that subsequent to

the filing of the writ petition, the account has been closed by

payment.

The above submission is recorded and the writ petition is

closed.

Sd/-

T.R.RAVI JUDGE mpm WP(C) NO. 2599 OF 2022

APPENDIX OF WP(C) 2599/2022

PETITIONERS' EXHIBITS

Exhibit P1 TRUE COPY OF THE LEGAL HEIRSHIP CERTIFICATE DATED 10.05.2019 NO.C2-2018/10740/9/400/K.DIS. Exhibit P2 TRUE COPY OF THE COMPLAINT. Exhibit P3 TRUE COPY OF THE COMMUNICATION DATED 07.05.2020.

Exhibit P4 TRUE COPY OF THE COMMUNICATION DATED 26.05.2020.

Exhibit P5 TRUE COPY OF THE STATEMENT OF ACCOUNTS. Exhibit P6 TRUE COPY OF THE NOTICE UNDER SE.13(2). Exhibit P7 TRUE COPY OF THE REPLY DATED 07.07.21. Exhibit P8 TRUE COPY OF THE INTIMATION REGARDING THE ONE TIME SETTLEMENT SCHEME. Exhibit P9 TRUE COPY OF THE INTERIM ORDER DATED 29.09.2021 IN WPC NO.20513/2021. Exhibit P10 TRUE COPY OF THE COMMUNICATION DATED 10.11.2021 NO.RCS/2558/2021CB(5). Exhibit P11 TRUE COPY OF THE REPRESENTATION DATED 07.01.2022.

 
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