Kerala High Court
M/S. Basic N Needs Engineers And ... vs Ministry Of Micro Small And Medium ... on 31 March, 2023
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 33174 OF 2022
PETITIONER:
SALI P.MATHAI
AGED 54 YEARS
S/O.MATHAI, PULIMANACKAL HOUSE, MANAKKADU.P.O,
THODUPUZHA TALUK, IDUKKI DISTRICT-685608.
BY ADVS.
GEORGE MATHEW
M.D.SASIKUMARAN
PRAVEEN S.
SUNIL KUMAR A.G
DIPU JAMES
MATHEW K.T.
GEORGE K.V.
STEPHY K REGI
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
WATER RESOURCES DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM-695001.
2 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, HEAD OFFICE,
JALA BHAVAN, VELLAYAMBALAM, THIRUVANANTHAPURAM-695033.
3 THE SUPERINTENDING ENGINEER,
OFFICE OF THE SUPERINTENDING ENGINEER, P.H.CIRCLE,
KERALA WATER ATHORITY, ERNAKULAM DISTRICT-682011.
R1 BY SRI. RAJEEV JYOTHISH GEORGE, GOVERNMENT PLEADER
R2 & R3 BY SRI. P.M. JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.03.2023, ALONG WITH W.P.(C.)NO. 33310/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 33310 OF 2022
PETITIONER:
REENA ENGINEERING AND CONTRACTING COMPANY LTD
602, SHIV TOWER, PATTO PLAZA, PANAJI, GOA.
REP. BY ITS MANAGING DIRECTOR, PIN - 403001
BY ADVS.
P.SHANES METHAR
N.KRISHNA PRASAD
RESPONDENTS:
1 KERALA WATER AUTHORITY
JALA BHAVAN, VELLAYAMBALAM, THIRUVANANTHAPURAM.
REP. BY ITS MANAGING DIRECTOR, PIN - 695033
2 THE SUPERINTENDING ENGINEER
O/O. SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY, P H CIRCLE (KOZHIKODE),
MALAPARAMBA.P.O., KOZHIKODE., PIN - 673009
BY SRI. P.M. JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 34124 OF 2022
PETITIONER:
REENA ENGINEERING AND CONTRACTING COMPANY PVT
LTD.
602, SHIV TOWER, PATTO PLAZA, PANAJI, GOA
REP. BY ITS MANAGING DIRECTOR., PIN - 403001
BY ADVS.
P.SHANES METHAR
N.KRISHNA PRASAD
RESPONDENTS:
1 KERALA WATER AUTHORITY
JALA BHAVAN, VELLAYAMBALAM, THIRUVANANTHAPURAM.
REP. BY ITS MANAGING DIRECTOR., PIN - 695033
2 THE SUPERINTENDING ENGINEER
O/O. SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY, P H CIRCLE (KOZHIKODE)
MALAPARAMBA.P.O., KOZHIKODE, PIN - 673009
BY SRI. P.M. JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 39533 OF 2022
PETITIONER:
RAJEEV N R
AGED 55 YEARS
NEERIYALIL HOUSE, VADAYAMBADI.P.O.,
ERNAKULAM, PIN - 682308
BY ADVS.
P.SHANES METHAR
N.KRISHNA PRASAD
BHARATH MOHAN
RESPONDENTS:
1 KERALA WATER AUTHORITY
JALA BHAVAN, VELLAYAMBALAM.P.O.,
THIRUVANANTHAPURAM.
REP. BY ITS MANAGING DIRECTOR, PIN - 695033
2 THE SUPERINTENDING ENGINEER
O/O. THE SUPERINTENDING ENGINEER,
(KWA) P H CIRCLE KANNUR, P.H CIRCLE BUILDING,
THANA, KANNUR., PIN - 670012
BY SRI. P.M. JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 40212 OF 2022
PETITIONER:
REENA ENGINEERING AND CONTRACTING COMPANY LTD
602, SHIV TOWER, PATTO PLAZA, PANAJI, GOA.
REP. BY ITS MANAGING DIRECTOR., PIN - 403001
BY ADVS.
P.SHANES METHAR
N.KRISHNA PRASAD
RESPONDENTS:
1 KERALA WATER AUTHORITY
REP. BY ITS MANAGING DIRECTOR,JALA BHAVAN,
VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN - 695033
2 THE SUPERINTENDING ENGINEER
O/O. SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY, P H CIRCLE (MALAPPURAM),
MALAPPURAM., PIN - 676505
BY SRI. P.M.JOHNY, SC, KERALA WATER AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 41138 OF 2022
PETITIONER:
TOMCO ENGINEERING (P) LTD
PALANATTIL,KUNNACKAL.P.O., MUVATTUPUZHA,
ERNAKULAM.
REPRESENTED BY ITS MANAGING DIRECTOR,
PIN - 682316
BY ADVS.
P.SHANES METHAR
N.KRISHNA PRASAD
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR, JALABHAVAN,
VELLAYAMBALAM P.O., THIRUVANANTHAPURAM.,
PIN - 695033
2 SUPERINTENDING ENGINEER
O/O. SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY (P H CIRCLE THRISSUR),
HIGH ROAD, SAKTHAN THAMPURAN NAGAR,
THRISSUR, PIN - 680006
BY SRI. GEORGIE JOHNY, SC, KERALA WATER AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 41865 OF 2022
PETITIONER:
KANNANNORINFRATECH (P) LTD
2ND FLOOR, DELSHE TOWER, LIC ROAD, TALAP, CIVIL
STATION .P.O., KANNUR.
REP. BY ITS MANAGING DIRECTOR, PIN - 670002
BY ADVS.
P.SHANES METHAR
N.KRISHNA PRASAD
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
JALABHAVAN, VELLAYAMBALAM P.O.,
THIRUVANANTHAPURAM., PIN - 695033
2 SUPERINTENDING ENGINEER
O/O. SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY (P H CIRCLE
THIRUVANANTHAPURAM), VELLAYAMBALAM.P.O.,
THIRUVANANTHAPURAM, PIN - 695033
BY SRI. GEORGIE JOHNY, SC, KERALA WATER AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 8
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 42346 OF 2022
PETITIONER:
REENA ENGINEERING AND CONTRACTING COMPANY LTD
602, SHIV TOWER, PATTO PLAZA, PANAJI, GOA,
REP. BY ITS MANAGING DIRECTOR, PIN - 403001
BY ADVS.
P.SHANES METHAR
N.KRISHNA PRASAD
RESPONDENTS:
1 KERALA WATER AUTHORITY
REP. BY ITS MANAGING DIRECTOR, JALA BHAVAN,
VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN - 695033
2 THE SUPERINTENDING ENGINEER
O/O. SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY, P H CIRCLE (KOZHIKODE)
MALAPARAMBA.P.O., KOZHIKODE., PIN - 673009
BY P.M.JOHNY, SC, KERALA WATER AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 42597 OF 2022
PETITIONER:
REENA ENGINEERING AND CONTRACTING COMPANY LTD
602, SHIV TOWER, PATTO PLAZA, PANAJI, GOA
REP. BY ITS MANAGING DIRECTOR., PIN - 403001
BY ADV P.SHANES METHAR
RESPONDENTS:
1 KERALA WATER AUTHORITY
REP. BY ITS MANAGING DIRECTOR, JALA BHAVAN,
VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN - 695033
2 THE SUPERINTENDING ENGINEER
O/O. SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY, P H CIRCLE (KOZHIKODE)
MALAPARAMBA.P.O., KOZHIKODE., PIN - 673009
BY P.M.JOHNY, SC, KERALA WATER AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 10
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 42916 OF 2022
PETITIONERS:
DAVID MANGAN,
AGED 60 YEARS
S/O M. C. VARGHESE,
MANGAN HOUSE, PALLISSERY,
ARATTUPUZHA P.O.,
THRISSUR DISTRICT - 680562.
BY ADV K.SHAJ
RESPONDENTS:
1 THE KERALA WATER AUTHORITY,
JALABHAVAN, VELLAYAMBALAM P.O.,
THIRUVANANTHAPURAM DISTRICT - 695033,
REPRESENTED BY ITS MANAGING DIRECTOR.
2 THE SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY,
OFFICE OF THE SUPERINTENDING ENGINEER,
PUBLIC HEALTH CIRCLE, HIGH ROAD,
SAKTHAN THAMPURAN NAGAR,
THRISSUR DISTRICT - 680021.
3 THE EXECUTIVE ENGINEER,
NATTIKA, KERALA WATER AUTHORITY,
OFFICE OF THE EXECUTIVE ENGINEER,
P H DIVISION, NATTIKA,
THRISSUR DISTRICT-680566.
4 THE STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY,
WATER RESOURCES DEPARTMENT,
GOVERNMENT SECRETARIAT,
W.P.(C.) No. 33174/2022 &
connected cases 11
THIRUVANANTHAPURAM 695001.
R1 TO R3 BY SRI. V.V. JOSHY, STANDING COUNSEL
R4 BY SRI. RAJEEV JYOTHISH GEORGE, GOVERNMENT
PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 12
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 42920 OF 2022
PETITIONER:
DIL M. GOVIND
AGED 43 YEARS
S/O. M. A. GOVINDAN,
MARATT HOUSE, KIZHOOR P.O,
KUNNAMKULAM, THRISSUR DISTRICT,
KERALA - 680 523
BY ADV. K.SHAJ
RESPONDENTS:
1 THE KERALA WATER AUTHORITY,
JALABHAVAN,
VELLAYAMBALAM P.O.,
THIRUVANANTHAPURAM DISTRICT - 695 033
REPRESENTED BY ITS MANAGING DIRECTOR.
2 THE SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY,
OFFICE OF THE SUPERINTENDING ENGINEER,
PUBLIC HEALTH CIRCLE,
HIGH ROAD,
SAKTHAN THAMPURAN NAGAR,
THRISSUR DISTRICT - 680 021
3 THE EXECUTIVE ENGINEER,
NATTIKA, KERALA WATER AUTHORITY,
OFFICE OF THE EXECUTIVE ENGINEER,
P H DIVISION, NATTIKA,
THRISSUR DISTRICT - 680 566
W.P.(C.) No. 33174/2022 &
connected cases 13
4 THE STATE OF KERALA,
REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY,
WATER RESOURCES DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001
R1 TO R3 BY SRI. V.V. JOSHY, STANDING COUNSEL
R4 BY SRI. RAJEEV JYOTHISH GEORGE, GOVERNMENT
PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W..P(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 14
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 43021 OF 2022
PETITIONER:
M/S. NAVEEN CONSTRUCTION CORPORATION
NEAR EDAPALLY RAILWAY GATE,
AIMS PONEKARA P.O., ERNAKULAM, KOCHI - 682 041,
REP. BY ITS MANAGING PARTNER,
N. SUGATHAN,
AGED 76 YEARS, S/O. NARAYANAN,
ILLIKATTU HOUSE, NEAR EDAPALLY RAILWAY GATE,
ERNAKULAM - 682 041.
BY ADVS.
GEORGE MATHEW
M.D.SASIKUMARAN
PRAVEEN S.
SUNIL KUMAR A.G
DIPU JAMES
MATHEW K.T.
GEORGE K.V.
STEPHY K REGI & ADARSH KURIAN
RESPONDENTS:
1 THE STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
WATER RESOURCES DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
2 KERALA WATER AUTHORITY,
REPRESENTED BY ITS MANAGING DIRECTOR,
HEAD OFFICE, JALA BHAVAN,
VELLAYAMBALAM,
THIRUVANANTHAPURAM-695 033.
W.P.(C.) No. 33174/2022 &
connected cases 15
3 THE SUPERINTENDING ENGINEER,
OFFICE OF THE SUPERINTENDING ENGINEER, P.H.
CIRCLE, KERALA WATER AUTHORITY, THRISSUR DISTRICT
- 680 001.
R1 BY SRI. RAJEEV JYOTHISH GEORGE, GOVERNMENT
PLEADER
R2 & R3 BY SRI. V.V. JOSHY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 16
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 9 OF 2023
PETITIONER:
REENA ENGINEERS AND CONTRACTORS (P) LTD
REPRESENTED BY ITS MANAGING DIRECTOR, 602,
SHIV TOWER, PATTO PLAZA, PANAJI, GOA,
PIN - 403001
BY ADVS.
P.SHANES METHAR
N.KRISHNA PRASAD
RESPONDENTS:
1 KERALA WATER AUTHORITY
JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM,
REP. BY ITS MANAGING DIRECTOR.,
PIN - 695033
2 THE SUPERINTENDING ENGINEER,
O/O. SUPERINTENDING ENGINEER, KERALA WATER
AUTHORITY, P H CIRCLE (THRISSUR) HIGH ROAD.
SAKTHANTHAMPURAN NAGAR, THRISSUR.H.P.O.,
THRISSUR., PIN - 680001
BY SRI. P.M.JOHNY, SC, KERALA WATER AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 524 OF 2023
PETITIONER:
CHAVDA KIRTISINH KARANSINH
AGED 35 YEARS
PROPRIETOR M/S. RAVI CONSTRUCTION COMPANY, 26,
UMIYANAGAR SOC., BHIND KALYAN MILL, NARODA ROAD,
AHMEDABAD, GUJARAT, PIN - 382330
BY ADVS.
R.JAIKRISHNA
NARAYANI HARIKRISHNAN
T.G.MADHAVANUNNI
C.S.ARUN SHANKAR
ANISH P.
RESPONDENTS:
1 THE KERALA WATER AUTHORITY
JALABHAVAN, VELLAYAMBALAM P.O,
THIRUVANANTHAPURAM,
REPRESENTED BY ITS - MANAGING DIRECTOR.,
PIN - 695010
2 SUPERINTENDING ENGINEER
OFFICE SUPERINTENDING ENGINEER, P.H CIRCLE,
MALAPARAMBA P.O KOZHIKODE, PIN - 673009
BY SRI.P.M.JOHNY, SC, KERALA WATER AUTHORITY
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 18
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 1994 OF 2023
PETITIONER:
VISWANATHAN
AGED 62 YEARS
MECHERIL HOUSE,
EDAYAR, BINANIPURAM.P.O.,
ERNAKULAM, PIN - 683502
BY ADVS.
P.SHANES METHAR
N.KRISHNA PRASAD
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM., PIN - 695033
2 SUPERINTENDING ENGINEER
O/O. THE SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY,
PH CIRCLE (THRISSUR),
HIGH ROAD, SAKTHAN THAMPURAN NAGAR,
THRISSUR., PIN - 680001
3 UNION OF INDIA
REP. BY ITS SECRETARY,
MINISTRY OF MICRO SMALL AND MEDIUM ENTERPRISES,
NIRMAN BHAVAN, 7TH FLOOR,
MOULANA AZAD ROAD,
NEW DELHI., PIN - 110018
W.P.(C.) No. 33174/2022 &
connected cases 19
4 STATE OF KERALA
REP. BY ITS SECRETARY,
DEPARTMENT OF WATER RESOURCES,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
PIN - 695001
R1 & R2 BY SRI. P.M. JOHNY, STANDING COUNSEL
R3 BY SRI. MANU S., DSGI
R4 BY SRI. RAJEEV JYOTHISH GEORGE, GOVERNMENT
PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 20
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 3196 OF 2023
PETITIONER:
M/S. SURENDRA INFRASTRUCTURE PVT. LTD
AGED 58 YEARS
HEAD OFFICE, 9, EZRA STREET, 2ND FLOOR,
KOLKATA - 700 001,
REPRESENTED BY ITS SITE ENGINEER,
P.S. SURESH,
AGED 58 YEARS, PULATTU HOUSE,
THOTTKATTUKARA, ALUVA, PIN - 683108
BY ADVS.
GEORGE MATHEW
M.D.SASIKUMARAN
ELSA DENNY PINDIS
SUNIL KUMAR A.G
MATHEW K.T.
GEORGE K.V.
STEPHY K REGI
ADARSH KURIAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
WATER RESOURCES DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
HEAD OFFICE, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM, PIN - 695033
W.P.(C.) No. 33174/2022 &
connected cases 21
3 THE SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER,
P.H. CIRCLE, KERALA WATER AUTHORITY,
HOSPITAL ROAD, ERNAKULAM, PIN - 682011
R1 BY SRI. RAJEEV JYOTHISH GEORGE, GOVERNMENT
PLEADER
R2 & R3 BY SRI. P.M. JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 22
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 3498 OF 2023
PETITIONER:
B. UNNIKRISHNAN NAIR,
SAROVILLA, KADAVILA,
VANCHIYOOR PO,
ALAMCODE, ATTINGAL,
THIRUVANANTHAPURAM DISTRICT.,
PIN - 695102
BY ADVS.
V.PREMCHAND
SURYA MOHAN P.
FATHIMA SHALU S.
RESPONDENTS:
1 THE KERALA WATER AUTHORITY,
JALA BHAVAN, THIRUVANANTHAPURAM,
REPRESENTED BY ITS MANAGING DIRECTOR,
PIN - 695033
2 THE SUPERINTENDING ENGINEER,
PUBLIC HEALTH CIRCLE,
KERALA WATER AUTHORITY,
KOLLAM., PIN - 695033
BY SRI. P.M.JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.).NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 4615 OF 2023
PETITIONER:
ASHRAF M
AGED 46 YEARS
S/O. KAMMETH HAJI,
MOOLAMKUZHIYIL HOUSE,
PAZHAMALOOR P.O., KOOTTILANGADI,
MALAPPURAM, PIN - 676506
BY ADVS.
GEORGE MATHEW
M.D.SASIKUMARAN
SUNIL KUMAR A.G
MATHEW K.T.
GEORGE K.V.
STEPHY K REGI
ADARSH KURIAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
WATER RESOURCES DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
HEAD OFFICE, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM, PIN - 695033
W.P.(C.) No. 33174/2022 &
connected cases 24
3 THE SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY, P.H. CIRCLE,
PALAKKAD, PALAKKAD DISTRICT, PIN - 678001
R1 BY SRI. RAJEEV JYOTHISH GEORGE, GOVERNMENT
PLEADER
R2 & R3 BY SRI.P.M.JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 4866 OF 2023
PETITIONER:
B UNNIKRISHNAN NAIR,
RESIDING AT SAROVILLA, KADAVILA, VANCHIYOOR PO,
ALAMCODE, ATTINGAL, THIRUVANANTHAPURAM DISTRICT,,
PIN - 695102
BY ADVS.
V.PREMCHAND
SURYA MOHAN P.
FATHIMA SHALU S.
RESPONDENTS:
1 THE KERALA WATER AUTHORITY,
JALA BHAVAN, REPRESENTED BY ITS MANAGING
DIRECTOR, THIRUVANANTHAPURAM, PIN - 695033
2 THE SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY, AALTHARA JUNCTION,
NANADHAVANAM, PALAYAM,
THIRUVANANTHAPURAM,, PIN - 695033
3 THE EXECUTIVE ENGINEER,
KERALA WATER AUTHORITY, AALTHARA JUNCTION,
NANADHAVANAM, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695033
BY SRI. P.M.JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 26
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 4879 OF 2023
PETITIONER:
SAMEER ALI C.T.
AGED 38 YEARS
S/O MUHAMMED,
AGED 38 YEARS,
CHANKINGALATHODI HOUSE,
KARATHODE,
OORAKAM, MELMURI P.O.,
MALAPURAM, PIN - 676519
BY ADVS.
GEORGE MATHEW
M.D.SASIKUMARAN
SUNIL KUMAR A.G
MATHEW K.T.
GEORGE K.V.
ELSA DENNY PINDIS
STEPHY K REGI
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
WATER RESOURCES DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
HEAD OFFICE, JALA BHAVAN,
VELLAYAMBALAM,
THIRUVANANTHAPURAM, PIN - 695033
W.P.(C.) No. 33174/2022 &
connected cases 27
3 THE SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER,
PUBLIC HEALTH CIRCLE,
KERALA WATER AUTHORITY,
THIRUVANANTHAPURAM, PIN - 695033
R1 BY SRI. RAJEEV JYOTHISH GEORGE, GOVERNMENT
PLEADER
R2 & R3 BY SRI. V.V. JOSHY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 28
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 4931 OF 2023
PETITIONER:
SAMEER ALI C.T
AGED 38 YEARS
S/O MUHAMMED,
CHANKINGALATHODI HOUSE,
KARATHODE, OORAKAM,
MELMURI P.O., MALAPURAM, PIN - 676519
BY ADVS.
GEORGE MATHEW
M.D.SASIKUMARAN
SUNIL KUMAR A.G
MATHEW K.T.
GEORGE K.V.
ELSA DENNY PINDIS
STEPHY K REGI
ADARSH KURIAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
WATER RESOURCES DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,
PIN - 695001
2 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
HEAD OFFICE, JALA BHAVAN,
VELLAYAMBALAM,
THIRUVANANTHAPURAM, PIN - 695033
W.P.(C.) No. 33174/2022 &
connected cases 29
3 THE SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER, P.H.
CIRCLE, KERALA WATER AUTHORITY, THIRUVALLA,
PATHAMANTHITTA, PIN - 689101
R1 BY SRI. RAJEEV JYOTHISH GEORGE, GOVERNMENT
PLEADER
R2 & R3 BY SRI. V.V. JOSHY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 30
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 4993 OF 2023
PETITIONER:
MUHAMMED SAFVAN M.K
AGED 38 YEARS
S/O. ABDULLA, AGED 38 YEARS, AMINICKAMPARAMBIL
HOUSE, KOOTTUMALA, OORAKAM P.O., MALAPURAM
DISTRICT, PIN - 676519
BY ADVS.
GEORGE MATHEW
M.D.SASIKUMARAN
SUNIL KUMAR A.G
MATHEW K.T.
GEORGE K.V.
ELSA DENNY PINDIS
STEPHY K REGI
ADARSH KURIAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
WATER RESOURCES DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
HEAD OFFICE, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM, PIN - 695033
3 THE SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER,
P.H. CIRCLE, KERALA WATER AUTHORITY,
KANNUR, KANNUR DISTRICT, PIN - 679012
W.P.(C.) No. 33174/2022 &
connected cases 31
R1 BY SRI. RAJEEV JYOTHISH GEORGE, GOVERNMENT
PLEADER
R2 & R3 BY SRI. V.V. JOSHY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 32
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 6078 OF 2023
PETITIONER:
ANWAR SADATH
AGED 45 YEARS
S/O. ALI BAPPU, CHAKKRATHODI HOUSE,
PROPRIETOR, M/S. BASIC 'N' NEEDS ENGINEERING
CONTRACTORS, CHERUKUNNU, OTHUKKUNGAL P.O.,
MALAPPURAM DISTRICT, PIN - 676528
BY ADVS.
GEORGE MATHEW
M.D.SASIKUMARAN
ELSA DENNY PINDIS
SUNIL KUMAR A.G
MATHEW K.T.
GEORGE K.V.
STEPHY K REGI
ADARSH KURIAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
WATER RESOURCES DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
HEAD OFFICE, JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM, PIN - 695033
W.P.(C.) No. 33174/2022 &
connected cases 33
3 THE SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER,
P.H. CIRCLE, KERALA WATER AUTHORITY,
MALAPPURAM, PIN - 676505
R1 BY SRI. RAJEEV JYOTHISH GEORGE, GOVERNMENT
PLEADER
R2 & R3 BY SRI. P.M. JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 34
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 8105 OF 2023
PETITIONER:
MUHAMMED SAFVAN M.K
AGED 38 YEARS,
S/O. ABDULLA,
AMINICKAMPARAMBIL HOUSE,
KOOTTUMALA,
OM MURI,
OORAKAM P.O.,
MALAPURAM DISTRICT,
PIN - 676519
BY ADVS.
GEORGE MATHEW
M.D.SASIKUMARAN
SUNIL KUMAR A.G
MATHEW K.T.
GEORGE K.V.
STEPHY K REGI
ADARSH KURIAN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
HEAD OFFICE,
JALA BHAVAN,
VELLAYAMBALAM,
THIRUVANANTHAPURAM,
PIN - 695033
2 THE SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER,
PUBLIC HEALTH CIRCLE,
KERALA WATER AUTHORITY,
W.P.(C.) No. 33174/2022 &
connected cases 35
THIRUVANANTHAPURAM,
PIN - 695033
BY SRI. P.M.JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 36
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 8978 OF 2023
PETITIONER:
M/S. STREFA PROJECTS PRIVATE LTD.,
PLOT NO. 34, EASWARAIAH ENCLAVE,
DAMMAIGUDA,
HYDERABAD,
TELANGANA STATE - 500 062,
REPRESENTED BY ITS DIRECTOR,
P. CHANDRABABU,
S/O. P. DASTAGIRI.,
PIN - 500062
BY ADVS.
GEORGE MATHEW
M.D.SASIKUMARAN
SUNIL KUMAR A.G
MATHEW K.T.
GEORGE K.V.
STEPHY K REGI
ADARSH KURIAN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
HEAD OFFICE,
JALA BHAVAN,
VELLAYAMBALAM,
THIRUVANANTHAPURAM,
PIN - 695033
W.P.(C.) No. 33174/2022 &
connected cases 37
2 THE SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER,
P.H. CIRCLE,
KERALA WATER AUTHORITY,
KOLLAM, KOLLAM DISTRICT,
PIN - 691001
BY SRI. P.M.JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 38
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 9142 OF 2023
PETITIONER:
M/S. STREFA PROJECTS PRIVATE LTD
PLOT NO. 34,
EASWARAIAH ENCLAVE,
DAMMAIGUDA,
HYDERABAD,
TELANGANA STATE - 500 062,
REPRESENTED BY ITS DIRECTOR,
P. CHANDRABABU,
S/O. P, DASTAGIRI,
PIN - 500062
BY ADVS.
GEORGE MATHEW
M.D.SASIKUMARAN
SUNIL KUMAR A.G
MATHEW K.T.
GEORGE K.V.
STEPHY K REGI
ADARSH KURIAN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
HEAD OFFICE,
JALA BHAVAN,
VELLAYAMBALAM,
THIRUVANANTHAPURAM,
PIN - 695033
2 THE SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER,
P.H. CIRCLE,
W.P.(C.) No. 33174/2022 &
connected cases 39
KERALA WATER AUTHORITY,
THIRUVALLA,
PATHAMANTHITTA,
PIN - 689101
BY SRI. P.M.JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 40
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 9729 OF 2023
PETITIONER:
REENA ENGINEERS AND CONTRACTORS (P) LTD
REPRESENTED BY ITS MANAGING DIRECTOR, 602,
SHIV TOWER, PATTOPLAZA, PANAJI, GOA, PIN - 403001
BY ADVS.
P.SHANES METHAR
N.KRISHNA PRASAD
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED YB ITS MANAGING DIRECTOR,
JALABHAVAN, VELLAYAMBALAM P.O.,
THIRUVANANTHAPURAM, PIN - 695033
2 THE SUPERINTENDING ENGINEER
O/O. SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY (P H CIRCLE),
HIGH ROAD, SAKTHAN THAMPURAN NAGAR,
THRISSUR., PIN - 680001
BY SRI. P.M.JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.).33174/2022 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 41
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 9815 OF 2023
PETITIONER:
TOMCO ENGINEERING (P) LTD
REPRESENTED BY ITS MANAGING DIRECTOR,
PALANATTIL, KUNNACKAL.P.O., MUVATTUPUZHA,
ERNAKULAM., PIN - 682316
BY ADVS.
P.SHANES METHAR
N.KRISHNA PRASAD
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED YB ITS MANAGING DIRECTOR,
JALABHAVAN, VELLAYAMBALAM P.O.,
THIRUVANANTHAPURAM., PIN - 695033
2 THE SUPERINTENDING ENGINEER
O/O. SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY (P H CIRCLE),
HIGH ROAD, SAKTHAN THAMPURAN NAGAR,
THRISSUR., PIN - 680001
BY SRI. GEORGIE JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 42
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 9831 OF 2023
PETITIONER:
GEORGE MATHEW
AGED 58 YEARS
S/O. MATHEW,
EDAPAZHATHIL HOUSE,
MANJALLOOR,
VAZHAKULAM P.O.,
MUVATTUPUZHA,
ERNAKULAM DISTRICT,
PIN - 686670
BY ADVS.
GEORGE MATHEW
M.D.SASIKUMARAN
SUNIL KUMAR A.G
MATHEW K.T.
GEORGE K.V.
STEPHY K REGI
ADARSH KURIAN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
HEAD OFFICE,
JALA BHAVAN,
VELLAYAMBALAM,
THIRUVANANTHAPURAM, PIN - 695033
2 THE SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER,
P.H. CIRCLE,
KERALA WATER AUTHORITY,
W.P.(C.) No. 33174/2022 &
connected cases 43
THRISSUR DISTRICT,
PIN - 680001
BY SRI. V.V.JOSHY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 44
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 9933 OF 2023
PETITIONER:
T. MOHAMMED ALI
AGED 55 YEARS
S/O. VEERAN HAJI,
THADATHIL HOUSE,
KANAYAM,
SHORNUR,
PALAKKAD DISTRICT,
PIN - 679121
BY ADVS.
SANTHEEP ANKARATH
P.ANIRUDHAN
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS SECRETARY,
WATER RESOURCES DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,
PIN - 695001
2 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
JALA BHAVAN, VELLAYAMBALAM,
THIRUVANANTHAPURAM,
PIN - 695001
3 THE SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER,
P.H. CIRCLE, KERALA WATER AUTHORITY,
THRISSUR DISTRICT,
W.P.(C.) No. 33174/2022 &
connected cases 45
PIN - 680001
R1 BY SRI. RAJEEV JYOTHISH GEORGE, GOVERNMENT
PLEADER
R2 & R3 BY SRI. P.M. JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 46
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 10014 OF 2023
PETITIONER:
M/S. BASIC N NEEDS ENGINEERS AND CONTRACTORS
REPRESENTED BY ITS PROPRIETOR, ANVAR SADATH,
S/O. ALI BAPPU, AGED 47 YEARS,
DOOR NO 20/338, CHERUKUNNU P.O, OTHUKKUNGAL,
MALAPPURAM - 676528,
RESIDING AT CHAKKRATHODI HOUSE,
OTHUKKUNGAL P.O, TIRURANGADI TALUK,
MALAPPURAM DISTRICT,
PIN - 676528
BY ADVS.
T.V.GEORGE
LINDA GEORGE
RESPONDENTS:
1 MINISTRY OF MICRO SMALL AND MEDIUM ENTERPRISES
GOVERNMENT OF INDIA, NIRMAN BHAVAN, 7TH FLOOR,
MOULANA AZAD ROAD,
REPRESENTED BY ITS ADDL.DEVELOPMENT COMMISSIONER,
NEW DELHI, PIN - 110108
2 NATIONAL SMALL INDUSTRIES CORPORATION LTD. S 67,
GCDA COMMERCIAL COMPLEX, MARINE DRIVE,
SHANMUGHAM ROAD,
REPRESENTED BY ITS MANAGING DIRECTOR,
KOCHI, PIN - 682031
3 STATE OF KERALA
REPRESENTED BY THE CHIEF SECRETARY,
GOVERNMENT SECRETARIAT,
TRIVANDRUM, PIN - 695001
W.P.(C.) No. 33174/2022 &
connected cases 47
4 SUPERINTENDING ENGINEER
KERALA WATER AUTHORITY,
PUBLIC HEALTH CIRCLE,
MALAPPURAM, PIN - 676505
BY SRI. P.M. JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 48
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 10952 OF 2023
PETITIONER:
K.I. PAULOSE
AGED 66 YEARS
S/O. ITTIAVIRAH, KUNNEL HOUSE,
KUNNACKAL P.O.,
MUVATTUPUZHA TALUK, VALAKOM,
ERNAKULAM DISTRICT, PIN - 682316
BY ADVS.
GEORGE MATHEW
M.D.SASIKUMARAN
SUNIL KUMAR A.G
MATHEW K.T.
GEORGE K.V.
STEPHY K REGI
ADARSH KURIAN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
HEAD OFFICE, JALA BHAVAN,
VELLAYAMBALAM,
THIRUVANANTHAPURAM,
PIN - 695033
2 THE SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER,
P.H. CIRCLE,
KERALA WATER AUTHORITY,
ERNAKULAM, KOCHI,
PIN - 682011
W.P.(C.) No. 33174/2022 &
connected cases 49
BY SRI. P.M. JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 50
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 11188 OF 2023
PETITIONER:
M/S OM DHAR ENGINEERING PVT. LTD.,
AGED 53 YEARS
II FLOOR, SRINIVASA SQUARE,
IMAGE HOSPITAL LANE, MADHAPUR,
HYDERABAD- 500 081,
REPRESENTED BY AUTHORISED SIGNATORY,
C INDRAKUMAR,
AGED 53 YEARS,
S/O SURYA RAO, A 404,
TRENDSETWINZ,
NANAKRAMGUDA, HYDERABAD,
PIN - 500033
BY ADVS.
V.PREMCHAND
SURYA MOHAN P.
HALIYA T.P.
RESPONDENTS:
1 THE KERALA WATER AUTHORITY,
JALA BHAVAN,
REPRESENTED BY ITS MANAGING DIRECTOR,
THIRUVANANTHAPURAM,
PIN - 695033
2 THE SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY,
PUBLIC HEALTH CIRCLE, HIGH ROAD,
SAKTHANTAMPURAN NAGAR, THRISSUR,
PIN- 680 001.
W.P.(C.) No. 33174/2022 &
connected cases 51
3 THE EXECUTIVE ENGINEER,
KERALA WATER AUTHORITY,
PUBLIC HEALTH CIRCLE, HIGH ROAD,
SAKT HANTAMPURAN NAGAR, THRISSUR, PIN - 680001
BY SRI. P.M. JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 52
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 11207 OF 2023
PETITIONER:
M/S. STREFA PROJECTS PRIVATE LTD.,
PLOT NO. 34,
EASWARAIAH ENCLAVE, DAMMAIGUDA,
HYDERABAD, TELANGANA STATE - 500 062,
REPRESENTED BY ITS DIRECTOR,
P. CHANDRABABU,
S/O. P. DASTAGIRI.
BY ADVS.
GEORGE MATHEW
ELSA DENNY PINDIS
M.D.SASIKUMARAN
SUNIL KUMAR A.G
MATHEW K.T.
GEORGE K.V.
STEPHY K REGI
ADARSH KURIAN
RESPONDENTS:
1 KERALA WATER AUTHORITY
REPRESENTED BY ITS MANAGING DIRECTOR,
HEAD OFFICE, JALA BHAVAN,
VELLAYAMBALAM, THIRUVANANTHAPURAM, PIN - 695033
2 THE SUPERINTENDING ENGINEER
OFFICE OF THE SUPERINTENDING ENGINEER,
P.H. CIRCLE,
KERALA WATER AUTHORITY,
THIRUVALLA, PATHAMANTHITTA,
PIN - 689101
W.P.(C.) No. 33174/2022 &
connected cases 53
BY SRI. P.M. JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 54
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
FRIDAY, THE 31ST DAY OF MARCH 2023 / 10TH CHAITHRA, 1945
WP(C) NO. 11347 OF 2023
PETITIONER:
M/S OM DHAR ENGINEERING PVT. LTD.,
II FLOOR, SRINIVASA SQUARE, IMAGE HOSPITAL LANE,
MADHAPUR, HYDERABAD- 500 081,
REPRESENTED BY AUTHORISED SIGNATORY,
C INDRAKUMAR, AGED 53 YEARS, S/O SURYA RAO,
A 404, TRENDSETWINZ, NANAKRAMGUDA, HYDERABAD,,
PIN - 500033
BY ADVS.
V.PREMCHAND
SURYA MOHAN P.
HALIYA T.P.
RESPONDENTS:
1 THE KERALA WATER AUTHORITY,
JALA BHAVAN,
REPRESENTED BY ITS MANAGING DIRECTOR,
THIRUVANANTHAPURAM, PIN - 695033
2 THE SUPERINTENDING ENGINEER,
KERALA WATER AUTHORITY,
PUBLIC HEALTH CIRCLE, KOCHI,
ERNAKULAM DISTRICT., PIN - 682011
BY SRI. P.M. JOHNY, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.03.2023, ALONG WITH W.P.(C.)NO.33174/2022
AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
W.P.(C.) No. 33174/2022 &
connected cases 55
JUDGMENT
The captioned writ petitions are in respect of tenders
invited by the Kerala Water Authority. The challenge in the
writ petitions are fundamentally with respect to the
additional performance guarantee directed to be furnished,
out of which 50% by way of treasury fixed deposit and the
balance by bank guarantee or other securities. The
contention advanced by the petitioners are on the basis of
the various notifications issued by the State Government
granting benefit during the pandemic Covid-19 period, and
also in the matter of submitting tenders below the probable
amount of contract. However, by virtue of the notification
issued in the year 2015, modified in the year 2019, if a
bidder submits a bid 10% below the probable amount of
contract, if it is invited items wise rates contract, additional
performance guarantee is insisted upon. The case projected
by the petitioners is that all the contracts in question are
lumpsum contracts, which is clearly specified in the tender
notifications and therefore, the insistence made by the
W.P.(C.) No. 33174/2022 &
Kerala Water Authority that additional performance
guarantee is to be furnished, if the bid submitted by the
contractors are below 10% for each item of the contract, is
bad in law and illegal. However, the contention put forth by
the Kerala Water Authority is that as per the orders issued
by the State Government if the contract value is exceeding
five lakhs, all the tenders shall be invited through e-tender
portal on item rate contract only. Therefore, according to
the Kerala Water Authority all the tenders are invited by
providing a schedule with respect to the items involved in
the contract and therefore, the bidders participating in the
contract have to quote the amounts for each item as
provided in the schedule. The issue with respect to the
benefits granted by the State Government exempting
furnishing of additional performance guarantee and
relaxation to the performance guarantee; the issue with
respect to the tender submitted by the bidders in lump sum
contracts and item wise rates contract were considered by
this court in a batch of writ petitions and has rendered a
W.P.(C.) No. 33174/2022 &
judgment dated 21.03.2023 in W.P.(C.) No. 14051/2022
and other connected cases. It was held therein specifically
that in so far as the exemption granted by the Government
from furnishing additional performance guarantee as per
Government order dated 07.01.2021 for a period of one
year was not extended; in the Government Order, dated
15.03.2022, the exemption is confining to the relaxation of
the performance guarantee alone. In so far as the items
wise rates contract is concerned, it was held that if the
tenders are invited on the basis of percentage rates
contracts, then the contractors are liable to furnish
additional performance guarantee on the basis of '(X-10)%'
of the estimated PAC; however, if the tenders are invited on
the basis of items rates contract, then the contractors are
liable to furnish additional performance guarantee for each
item of work on the basis of '(X-10)%' of the estimated
amount for each item of work. In fact, it was also held that
merely because in the schedule attached to the detailed
tender notice, the rates of each item is not provided by the
W.P.(C.) No. 33174/2022 &
Kerala Water Authority, the contractors are liable to submit
the tender by quoting rates against each item of the work
shown in the schedule. However, in these petitions, learned
Standing Counsel for the Water Authority has invited my
attention to the Government Order dated 04.05.2019
bearing G.O.(P) No. 54/2019/Fin., dealing with execution of
public works on item rate contracts to regulate abnormally
high quoted and low quoted items. Therefore, learned
Standing Counsel for the Kerala Water Authority submitted
that as per the said Government Order, if the public work
costing more than Rs.5 Lakhs is involved all tenders shall be
invited through e-portal on item rate contract only.
However, on the other hand, learned counsel for the
petitioners submitted that going by the Government Order
dated 04.05.2019, it is evident that unless and until the
relevant clauses of Standard Bidding Document (SBD) and
the Kerala Public Works Department Manual, 2012 is
modified incorporating the said Government Order, Kerala
Water Authority is not entitled to insist for submission of bid
W.P.(C.) No. 33174/2022 &
showing the price for items wise rate. It is further contented
by learned counsel for the petitioners that the Kerala Water
Authority has to accept the Government Orders in its Board
Meeting and there is no evidence produced by the Kerala
Water Authority to show that the Government Order, dated
04.05.2019 is accepted by the Kerala Water Authority for
inviting its tenders. In fact, all other Government
notifications were taken note of in the earlier batch of writ
petitions referred to above.
2. Learned Standing Counsel for the Water Authority
in the context of submission made by learned counsel for
the petitioners that the Water Authority has not accepted
the Government Order dated 04.05.2019, has invited my
attention to the provisions of the Kerala Water Authority
(Authentication of Orders, Assurance of Property and
Execution of Contracts) Regulations, 1992 (for short, 'the
Regulation, 1992') made as per the powers conferred by
Sub-section (1) and Clause (d) of Sub-Section (2) of
Section 65 of the Kerala Water (Supply and Sewerage) Act,
W.P.(C.) No. 33174/2022 &
1986. Regulation 5 of the Regulations, 1992 deals with
execution of contracts for works and purchase of materials,
stationary articles, furniture etc.; Sub-regulation (3) of
Regulation 5 of the Regulations, 1992 makes it clear that;
all agreements shall be executed for and on behalf of the
Authority and the forms prescribed under the Stores
Purchase Manual, the P.W.D. Code or the K.F.C. (Kerala
Financial Code) as the case may be, shall mutatis mutandis
apply, to the execution of contracts under the Regulation.
Therefore, according to the learned Standing Counsel by
virtue of the above statutory fiction the orders passed by
the Government, in the matter of execution of public work
would apply to the Kerala Water Authority.
3. I have heard learned counsel for the petitioners,
Sri. George Mathew, Sri.V.Premchand, Sri.P.Shanes Methar,
Sri.T.V. George and other counsel appearing for the
petitioners and learned Standing Counsel for the Kerala
Water Authority, Sri. V.V. Joshi, Sri. P.M. Johny and Sri.
Georgie Johny and perused the pleadings and material on
W.P.(C.) No. 33174/2022 &
record.
4. Even though the relevant Government Orders in
respect of the matters were discussed in the earlier round
of writ petitions, the Government Order, dated 04.05.2019
was not brought to my notice. Therefore, the only question
to be considered is whether in the percentage wise rates
contracts invited by the Kerala Water Authority exceeding
Rs. 5 Lakhs whether the tenders are to be submitted
through e-tender portal on items rates contracts. The
Government Order, dated 04.05.2019 was brought into
force in order to avoid time and cost overrun on account of
deviations necessitated during the course of execution of
work as per the Government Order, dated 15.01.2018,
bearing G.O.(P).No.8/2018/Fin.; and instructions were
issued to all Government Departments and PSUs to ensure
the detailed investigation, design, estimation etc., while
granting sanction itself. It was also found that some
discrepancies have been observed while processing of
tenders and execution of works under item rate contracts;
W.P.(C.) No. 33174/2022 &
also instances have been noticed where the low quoted
items were excluded during execution and excess quantities
of high quoted items are executed without adequate
technical justification resulting in heavy loss to the public
exchequer. Therefore, in order to avoid such instances in
future, the Government issued clarifications on item rate
contracts to all Government Departments and PSUs. The
relevant portion of the said Government Order dated
04.05.2019 reads as follows:-
"1) Tenders for all public works costing more than Rs.
5 lakh shall be invited through E-tenders en Item
Rate Contract only.
2) The bidder who has quoted lowest total amount
shall be considered as L1.
3) The quoted rates of L1 for all items may be
compared with current DSR and Current LMR. The
items whose quoted rates are more than current
DSR may be treated as High Quoted Items and
less than current DSR may be treated Low Quoted
Items.
4) Negotiations shall be done with L1 only to reduce
the high quoted rates so to explore the possibility
for bringing them within DSR + 10% tolerance
limit or LMR, which ever is lower.
W.P.(C.) No. 33174/2022 &
5) The admissible contract amount will be least of (i)
Negotiated Contract PAC L1 (ii) Estimate amount
based on current LMR and (iii) Estimate amount
based on current DSR plus 10% tolerance limit.
6) The quoted rates with deviation of more than (+/-)
25% over Technical Sanction Estimate Rates may
be treated as Abnormally High Quaited Rates
(AHQR) item/ Abnormally Low Quoted Rates
(ALQR) item, as the case may be. In respect of
AHQR item, under normal circumstances, the
contract rate is applicable for the scheduled
quantities in the Agreement only.
7) In case of quantities exceeding the agreement
schedule quantities and up to 25% limit that are
necessitated for proper completion of work, the
contract rates of corresponding item shall apply.
8) For excess quantities, i.e., quantities in excess of
25% over agreement schedule quantities, the
admissible rates shall be limited to Technical
Sanctioned Estimate Rate modified by overall
tender excess / tender deficit, as the case may be,
subject to a maximum of PWD local market rates
prevailing at the time of ordering.
9) In case of ALQR items, sanction of Technical
Sanction authority shall be insisted before limiting
execution of concerned item less than 75%
scheduled quantity.
10) The relevant clauses of Standard Bidding
Document (SBD) and Kerala PWD Manual 2012
W.P.(C.) No. 33174/2022 &
shall be modified accordingly."
On an analysis of the said Government Order, it is quite
clear and evident that in the matter of tenders exceeding
Rs.5 Lakhs, online bid is to be submitted on items rates
contract only. In fact, in the earlier batch of writ petitions
directions were issued taking into consideration, the
Government Order dated 07.12.2019 and held that for
percentage rate contracts, if the quoted amount of lowest
bidder is 'X%' below estimated PAC, the Additional
Performance Guarantee amount shall be '(X-10)%' of the
estimated PAC and for items rates contracts, if the rate
quoted by the bidder for an item of work is 'X%' below
estimate cost where 'X' lies above 10%, the Additional
Performance Guarantee for that item of work is equal to
'(X-10)%' of the estimate amount for that item of work;
and the total of Additional Performance Guarantee for the
whole work is the total of individual Additional Performance
Guarantee for each item of work calculated as above. But
now going by the Government Order dated 04.05.2019, the
W.P.(C.) No. 33174/2022 &
modality for the tenders exceeding Rs. 5 Lakhs is
prescribed. As I have pointed out above, by virtue of the
provisions of the Regulations, 1992, the Kerala Water
Authority has to adhere to the orders issued by the State
Government in the matter of execution of public works.
Therefore, the contention advanced by the petitioners that
the Managing Board of the Kerala Water Authority has not
adopted the Government Order, dated 04.05.2019 cannot
be sustained under law.
5. In fact, when many of the writ petitions were
admitted to the files of this court, interim orders were
passed directing the Kerala Water Authority to execute the
agreement with the petitioners on condition that petitioners
execute a simple bond undertaking to furnish additional
performance guarantee, if and when directed so by this
Court and also satisfying with other requirements of the
notice inviting tender. Taking into consideration, the
peculiar facts and circumstances consequent to the interim
orders passed by this Court, the following directions were
W.P.(C.) No. 33174/2022 &
issued:-
"1. If the work in accordance with the agreement is
completed by the contractors, no Additional
Performance Guarantee shall be insisted upon.
2. If the work has progressed to a level exceeding
80%, the tendering authority is left with the
liberty to take a decision as to whether any
Additional Performance Guarantee is to be
insisted upon, taking into account the efficiency,
reputation, men and machinery engaged, and
other positive factors of the respective
contractors.
3. If the work has exceeded 30% of the total work,
then the tendering authority is directed to secure
Additional Performance Guarantee proportionate
to the balance work.
4. In all other cases, the contractors/petitioners are
directed to furnish an Additional Performance
Guarantee to the tendering authority as specified
in the tender documents within three weeks from
the date of receipt of a copy of this judgment.
5. In cases where a Performance guarantee is
furnished by the contractors in spite of its
relaxation up to 31.03.2023, the said amounts
can be adjusted against the Additional
Performance guarantee required in the
W.P.(C.) No. 33174/2022 &
circumstances specified above.
6. In cases where 100% bank guarantee is
furnished, instead of 50% by way of treasury
fixed deposit, the same is permitted to be
continued in the facts and circumstances, if the
work has exceeded 30% of the total work.
7. If the tenders are invited on the basis of the
Percentage Rate Contracts, then the contractors
are liable to furnish the Additional Performance
Guarantee on the basis of (X-10)% of the
estimated PAC.
8. If the tenders are invited on the basis of Items
Rates Contract, then the contractors are liable to
furnish Additional Performance Guarantee for
each item of work on the basis of (X-10)% of the
estimated amount for each item of work.
9. I make it clear that the directions are issued as
above taking into account the peculiar facts,
features and circumstances involved in these
cases consequent to the interim orders granted;
and it shall not be treated as a precedent, except
in regard to the writ petitions pending in the
above context."
6. The said directions would strictly apply to the
facts and circumstances of these cases with a modified
direction that if the tender invited by the Kerala Water
W.P.(C.) No. 33174/2022 &
Authority is exceeding Rs. 5 Lakhs, then the contractors
shall furnish items rates contract against the items shown in
the schedule attached to the notice inviting tender.
7. In that view of the matter, these batch of writ
petitions are also disposed of in terms of the common
judgment dated 21.03.2023 in W.P.(C.) No. 14051/2022
and other connected cases. However, with a modification
that if the tenders are exceeding Rs. 5 Lakhs, the
calculation for the aggregate amount of the contract shall
be made in accordance with the Government Order dated
04.05.2019 bearing G.O.(P) No. 54/2019/Fin. In all other
respects, the directions in the common judgment extracted
above would apply. The petitioners as well as the
respondents shall comply with the directions as above with
the modified direction contained in this batch of writ
petitions, as specified above.
I am informed that in some of the writ petitions
recently filed, wherein interim orders are not granted and
considered along with this batch, the date of execution of
W.P.(C.) No. 33174/2022 &
agreement has expired. Therefore, the date of execution of
the agreement will stand extended for a period of two
weeks from the date of receipt of a copy of the Judgement.
In such cases, the petitioners are directed to furnish the
additional performance guarantee within the said time
period.
Sd/-
SHAJI P. CHALY
JUDGE
DCS/01.04.2023
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 33174/2022
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF GO(P) NO.7/2021/FIM
DTD.07.01.2021 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT.
EXHIBIT P2 TRUE COPY OF G.O.(P) NO.32/ 2022/FIM
DTD. 15.03.2022 FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT.
EXHIBIT P3 TRUE COPY OF ELECTRONIC TENDER NOTICE
NO. PHC/589/2022 DTD. 27.08.2022 ISSUED
BY 3RD RESPONDENT.
EXHIBIT P4 TRUE COPY OF RELEVANT PAGES OF WORK
ORDER NO.PHC/CHN/JJM/589/2022 DTD.
14.10.2022 ISSUED BY 3RD RESPONDENT.
EXHIBIT P5 TRUE COPY OF INTERIM ORDER DTD.
08.04.2022 IN W.P. (C). NO. 9635 OF
2022.
EXHIBIT P6 TRUE COPY OF INTERIM ORDER DTD.
07.07.2022 IN W.P. (C). NO. 22066 OF
2022.
EXHIBIT P7 TRUE COPY OF RELEVANT PAGES OF NIT NO.
19/2022-23/SE/PHC/CHN DTD. 27.08.2022
ISSUED BY 3RD RESPONDENT
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 33310/2022
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE SELECTION NOTICE NO.
1945/D6/2022/PHC-KKD DATED 15.10.2022
ISSUED BY THE 2ND RESPONDENT
EXHIBIT P2 TRUE COPY OF THE TENDER NOTICE -E TENDER
NO. SE/PHC/KKD/17/2022-23 PUBLISHED BY
THE 2ND RESPONDENT
EXHIBIT P3 TRUE COPY OF THE G.O.(P) NO. 429/15/FIN
DATED 28.09.2015
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO. 19/2016/FIN
DATED 03/02/2016
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO. 1/2019/FIN
DATED 10.01.2019
EXHIBIT P6 TRUE COPY OF THE JUDGMENT DATED
13.12.2018 IN W.P.(C) NO. 37153/2018
EXHIBIT P7 TRUE COPY OF THE OFFICE MEMORANDUM
NO.F.9/4/2020-PPD ISSUED BY MINISTRY OF
FINANCE GOVERNMENT OF INDIA
EXHIBIT P8 TRUE COPY OF THE G.O.(P) NO. 7/2021/FIN
DATED 07.01.2021
EXHIBIT P9 TRUE COPY OF THE G.O.(P) NO. 32/2022/FIN
DATED 15-03-2022
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 34124/2022
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE WORK ORDER - LETTER NO.
2091/D6/PHC - KKD DATED 24.10.2022
ISSUED BY THE 2ND RESPONDENT (RELEVANT
PAGES)
EXHIBIT P2 TRUE COPY OF THE E-TENDER NOTICE NO.
SE/PHC/KKD/25/2022 - 2023 PUBLISHED BY
THE 2ND RESPONDENT
EXHIBIT P3 TRUE COPY OF THE G.O.(P) NO.429/15/FIN
DATED 28.09.2015
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO.19/2016/FIN
DATED 03.02.2016
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.1/2019/FIN
DATED 10.01.2019
EXHIBIT P6 TRUE COPY OF THE OFFICE MEMORANDUM NO.
F. 9/4/2020-PPD DATED 12.11.2020 ISSUED
BY GOVERNMENT OF INDIA
EXHIBIT P7 TRUE COPY OF THE G.O.(P) NO.7/2021/FIN
DATED 07.01.2021
EXHIBIT P8 TRUE COPY OF THE G.O.(P) NO.32/2022/FIN
DATED 15.03.2022
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 39533/2022
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LETTER NO.
KWA/PHC/KNR/D3-6504/2022 DATED
28.11.2022 (SELECTION NOTICE) ISSUED BY
THE 2ND RESPONDENT
EXHIBIT P2 TRUE COPY OF THE E-TENDER NOTICE- NO.
22/2022-23/PHC/KNR PUBLISHED BY THE 2ND
RESPONDENT
EXHIBIT P3 TRUE COPY OF THE EXPERIENCE CERTIFICATE
NO. D1-LNC/2022 DATED 10.11.2022 ISSUED
BY THE EXECUTIVE ENGINEER, KWA
EXHIBIT P4 TRUE COPY OF THE JUDGMENT OF HON'BLE
HIGH COURT IN W.P.(C) NO. 37153/2018
DATED 13.12.2018
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 40212/2022
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LETTER NO.
SE/PHC/MPM/DB4/998/2022-23 DATED:
08.12.2022 ISSUED BY THE 2ND RESPONDENT
(SELECTION NOTICE)
EXHIBIT P2 TRUE COPY OF THE E-TENDER NOTICE, NO.
SE/PHC/MPM/ 53 /2022-23 PUBLISHED BY THE
2ND RESPONDENT
EXHIBIT P3 TRUE COPY OF THE G.O.(P) NO.
429/2015/FIN DATED 28.09.2015
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO. 19/2016/FIN
DATED 03/02/2016
EXHIBIT P5 TRUE COPY OF G.O.(P) NO. 1/2019/FIN
DATED 10.01.2019
EXHIBIT P6 TRUE COPY OF THE RELEVANT PAGES OF THE
NOTICE INVITING TENDER (VOLUME-I)
PERTAINING TO E-TENDER NO. :
SE/PHC/MPM/53/2022 - 23 PUBLISHED BY THE
2ND RESPONDENT
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 41138/2022
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LETTER NO.
KWA/PHC/TSR/D5/2932/2022 DATED
15.12.2022 ISSUED BY THE 2ND RESPONDENT
(SELECTION NOTICE)
EXHIBIT P2 TRUE COPY OF THE NOTICE INVITING TENDER
E-TENDER NO: 67/SE/PHC/TSR/2022-23
PUBLISHED BY 2ND RESPONDENT (RELEVANT
PAGES)
EXHIBIT P3 TRUE COPY OF THE G.O.(P) NO. 429/2015
FIN DATED 28.09.2015
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO. 19/2016 FIN
DATED 03.02.2016
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO. 1/2019 FIN
DATED 10.01.2019
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 41865/2022
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE SELECTION NOTICE
( LETTER NO.
KWA-/PHC/TVM/D1/132/2022_26_8_7/OTTOOR
DATED 15/12/2022) ISSUED BY THE 2ND
RESPONDENT
EXHIBIT P2 TRUE COPY OF THE E-TENDER NO.109/2022-
23/KWA/PHC/D1/TVM (TENDER NOTICE)
PUBLISHED BY THE 2ND RESPONDENT
EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF THE
TENDER CONDITIONS PERTAINING TO EXT.P2
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 42346/2022
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE LETTER NO.
1537/D1/2021/PHC-KKD DATED 20.12.2022
(SELECTION NOTICE) ISSUED BY THE 2ND
RESPONDENT (RELEVANT PAGES)
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF THE
E-TENDER NOTICE NO. SE/PHC/KKD/44/2022-
23 PUBLISHED BY THE 2ND RESPONDENT
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 42597/2022
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE WORK ORDER (LETTER NO.
2259/D6/2022/PHC - KKD) DATED 15.12.2022
ISSUED BY THE 2ND RESPONDENT
EXHIBIT P2 TRUE COPY OF THE (RELEVANT PAGES) TENDER
NOTICE E-TENDER NO. SE/PHC/KKD/29/2022 -
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 42916/2022
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE COPY OF E-TENDER NO.
74/SE/PHC/TSR/2022-23 ALONG WITH ITEM
RATE BOQ ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P2 A TRUE COPY OF LETTER ACCEPTANCE
NO.KWA/PHC/TSR/D5/4867/2022 DATED
26/12/2022 ISSUED BY THE 3RD RESPONDENT
IN RESPECT OF THE WORK TO BE DONE IN
CHALISSERY GRAMA PANCHAYATH.
EXHIBIT P3 A TRUE COPY OF G.O.(P) NO. 168/2019/FIN.
DATED 07/12/2019 ISSUED BY THE
GOVERNMENT OF KERALA.
EXHIBIT P4 A TRUE COPY OF G.O.(P) NO.7/2021/FIN.
DATED 07/01/2021 ISSUED BY THE
GOVERNMENT OF KERALA.
EXHIBIT P5 A TRUE COPY OF G.O.(P) NO. 32/2022/FIN
DATED 15/03/2022 ISSUED BY THE
GOVERNMENT OF KERALA.
EXHIBIT P6 A TRUE COPY OF INTERIM ORDER DATED
30/11/2022 IN WP(C) NO. 38602/2022 OF
THIS HON'BLE COURT.
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 42920/2022
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE COPY OF E-TENDER NO.
83/SE/PHC/TSR/2022-23 ISSUED BY THE 2ND
RESPONDENT
EXHIBIT P2 A TRUE COPY OF LETTER OF ACCEPTANCE
NO.KWA/PHC/TSR/D5/4977/2022 DATED
26/12/2022 ISSUED BY THE 3RD RESPONDENT
IN RESPECT OF THE WORK TO BE DONE IN
NAGALASSERY GRAMA PANCHAYATH
EXHIBIT P3 A TRUE COPY OF G.O.(P) NO. 168/2019/FIN.
DATED 07/12/2019 ISSUED BY THE
GOVERNMENT OF KERALA
EXHIBIT P4 A TRUE COPY OF G.O.(P) NO. 7/2021/FIN.
DATED 07/01/2021 ISSUED BY THE
GOVERNMENT OF KERALA
EXHIBIT P5 A TRUE COPY OF G.O.(P) NO. 32/2022/FIN
DATED 15/03/2022 ISSUED BY THE
GOVERNMENT OF KERALA
EXHIBIT P6 A TRUE COPY OF INTERIM ORDER DATED
30/11/2022 IN WP(C) NO. 38602/2022 OF
THIS HON'BLE COURT
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 43021/2022
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF GO(P) NO.7/2021/FIM
DTD.07.01.2021 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT.
EXHIBIT P2 TRUE COPY OF G.O.(P) NO.32/ 2022/FIM
DTD. 15.03.2022 FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT.
EXHIBIT P3 TRUE COPY OF RELEVANT PAGES OF NIT NO.
52/SE/PHC/TSR/ 2022-23 WITH LAST DATE OF
SUBMISSION 13.10.2022.
EXHIBIT P4 TRUE COPY OF WORK ORDER
NO.KWA/PHC/TSR/D5/4760/ 2022 DTD.
20.12.2022 ISSUED BY 3RD RESPONDENT.
EXHIBIT P5 TRUE COPY OF G.O. (P) NO.429/2015/FIN
DTD. 28.09.2015 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT.
EXHIBIT P6 TRUE COPY OF G.O. (P) NO.1/2019/FIN
DTD.10.01.2019 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT.
EXHIBIT P7 TRUE COPY OF ORDER DTD.13.12.2022 IN
W.P. (C). NO. 39590 OF 2022.
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 9/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE
NOTICE INVITING TENDER - E-TENDER NO:
95/SE/PHC/TSR/2022-23 PUBLISHED BY THE
2ND RESPONDENT
EXHIBIT P2 TRUE COPY OF THE LETTER NO.
KWA/PHC/TSR/D1/2931/2022 DATED
28.12.2022 (SELECTION NOTICE) ISSUED BY
THE 2ND RESPONDENT
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 524/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY THE WORK ORDER ISSUED BY THE
2ND RESPONDENT ALONG WITH ACCEPTED
SCHEDULE AND GOVERNMENT ORDER REGARDING
CALCULATION OF ADDITIONAL PERFORMANCE
GUARANTEE DATED 23.12.2022.
EXHIBIT P2 TRUE COPY OF G.O (P) NO. 7/2021/FIN.
ISSUED BY THE GOVERNMENT OF KERALA DATED
7.1.2021
EXHIBIT P3 TRUE COPY OF G.O.(P) NO. 32/2022/FIN
ISSUED BY THE GOVERNMENT OF KERALA DATED
15.3.2022
EXHIBIT P4 TRUE COPY OF THE NOTICE INVITING TENDER
ISSUED BY THE 1ST RESPONDENT DATED NIL
EXHIBIT P5 TRUE COPY OF THE INTERIM ORDER PASSED BY
THIS HON'BLE COURT IN WP(C) 42211/2022
DATED 22.12.2022
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 1994/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE UDYAM REGISTRATION NO.
UDYAM - KL -02 - 0011732 OF THE
PETITIONER
EXHIBIT P2 TRUE COPY OF THE LETTER DATED 14.10.2011
ISSUED BY THE 3RD RESPONDENT
EXHIBIT P3 TRUE COPY OF THE RELIEF MEASURES
ANNOUNCED BY 3RD RESPONDENT TO MSMES
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO.1/2021/FIN
DATED 3.01.2021
EXHIBIT P5 TRUE COPY OF THE E-TENDER NO:
88/SE/PHC/TSR/2022-23 (RELEVANT PAGES)
PUBLISHED BY THE 2ND RESPONDENT
EXHIBIT P6 TRUE COPY OF THE LETTER NO.
KWA/PHC/TSR/D5/4877/2022 DATED 11.
01.2023 (SELECTION NOTICE) ISSUED BY THE
2ND RESPONDENT
EXHIBIT P7 TRUE COPY OF THE INTERIM ORDER DATED
23.12.2022 IN W.P (C) NO.42668/2022
EXHIBIT P8 TRUE COPY OF THE INTERIM ORDER DATED
06.01.2023 IN W.P.(C) NO. 503/2023
RESPONDENT EXHIBITS
EXHIBIT-R1(A) TRUE COPY OF THE RELEVANT EXTRACT OF THE
SECTION 55 OF THE KERALA WATER SUPPLY
AND SEWERAGE ACT 1986.
EXHIBIT-R1(B) TRUE COPY OF THE G.O.(P) 19/2016/FIN.,
DATED 3/2/16.
EXHIBIT-R1(C) TRUE COPY OF THE G.O (P)
NO.168/2019/FIN., DATED 07.12.2019.
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 3196/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF G.O.(P) NO.7/2021/FIN DTD.
07.01.2021 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P2 TRUE COPY OF G.O.(P) NO.32/2022/FINDTD.
15.03.2022 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P3 TRUE COPY OF RELEVANT PAGES OF NIT NO.
PHC/CHN/JJM/11895/2021 DTD. 18.07.2022
ISSUED BY3RD RESPONDENT
EXHIBIT P4 TRUE COPY OF WORK ORDER NO.
PHC/CHN/JJM/11895/2021 DTD. 28.01.2023
ALONG WITH ACCEPTED SCHEDULE ISSUED BY
3RDRESPONDENT
EXHIBIT P5 TRUE COPY OF G.O. (P) NO.429/2015/FIN
DTD. 28.09.2015 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P6 TRUE COPY OF G.O. (P) NO.1/2019/FIN DTD.
10.01.2019 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P7 TRUE COPY OF ORDER DTD. 23.01.2023 IN
W.P.(C). NO. 2225 OF 2023
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 3498/2023
PETITIONER EXHIBITS
EXHIBIT-P1 A TRUE COPY OF THE SELECTION NOTICE
DATED ON 07/12/2022 ISSUED BY THE
SUPERINTENDING ENGINEER, 2ND RESPONDENT
EXHIBIT-P2 A TRUE COPY OF THE GOP NO 07/2021/ FIN
DATED 07/01/2021 ISSUED BY THE
GOVERNMENT OF KERALA
EXHIBIT-P3 A TRUE COPY OF THEGO NO 32/2022 DATED
15/03/2022 ISSUED BY THE GOVERNMENT OF
KERALA.
EXHIBIT-P4 A TRUE COPY OF THE GO (P) NO.1/2019/FIN
DATED 10.01.2019 ISSUED BY THE
GOVERNMENT OF KERALA
EXHIBIT-P5 A TRUE COPY OF THE ACCEPTED SCHEDULE
PREPARED BY THE 1ST RESPONDENT BASED ON
WHICH ADDITIONAL PERFORMANCE GUARANTEE
DATED NIL IS CALCULATED.
EXHIBIT-P6 TRUE COPY OF THE RELEVANT PORTION OF THE
PRICE SCHEDULE DATED NIL.
EXHIBIT-P7 A TRUE COPY OF THE RELEVANT PORTION OF
THE NOTICE INVITING TENDER (NIT) FOR THE
WORK IN QUESTION. A TRUE COPY OF THE
RELEVANT PORTION OF THE NOTICE INVITING
TENDER (NIT) FOR THE WORK IN QUESTION.
EXHIBIT-P8 A TRUE COPY OF THE ORDER DATED
11.01.2023 ISSUED BY THE MANAGING
DIRECTOR, KERALA WATER AUTHORITY.
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 4615/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF G.O.(P) NO.7/2021/FIN DTD.
07.01.2021 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P2 TRUE COPY OF G.O.(P) NO.32/2022/FIN DTD.
15.03.2022 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P3 TRUE COPY OF RELEVANT PAGES OF NIT NO.
60/2022-23/SE/PHC/PKD WITH LAST DATE OF
SUBMISSION 23.12.2022 ISSUED BY 3RD
RESPONDENT
EXHIBIT P4 TRUE COPY OF WORK ORDER NO.KWA/PHC/
PKD/JJM/KARIMPUZHA/21-22 DTD. 07.02.2023
ALONG WITH ACCEPTED SCHEDULE ISSUED BY
3RD RESPONDENT TO PETITIONER
EXHIBIT P5 TRUE COPY OF G.O. (P) NO.429/2015/FIN
DTD. 28.09.2015 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P6 TRUE COPY OF G.O. (P) NO.1/2019/FIN DTD.
10.01.2019 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P7 TRUE COPY OF ORDER DTD. 23.01.2023 IN
W.P.(C). NO. 2225 OF 2023
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 4866/2023
PETITIONER EXHIBITS
EXHIBIT-P1 A TRUE COPY OF THE SELECTION NOTICE
DATED ON 08/02/2023 ISSUED BY THE
SUPERINTENDING EXECUTIVE ENGINEER, 2ND
RESPONDENT
EXHIBIT-P2 A TRUE COPY OF THE GOP NO 07/2021/ FIN
DATED 07/01/2021 ISSUED BY THE
GOVERNMENT OF KERALA
EXHIBIT-P3 A TRUE COPY OF THE GO NO 32/2022 DATED
15/03/2022 ISSUED BY THE GOVERNMENT OF
KERALA
EXHIBIT-P4 A TRUE COPY OF THE GO (P) NO.1/2019/FIN
DATED 10.01.2019 ISSUED BY THE
GOVERNMENT OF KERALA
EXHIBIT-P5 A TRUE COPY OF THE ACCEPTED SCHEDULE
PREPARED BY THE 1ST RESPONDENT BASED ON
WHICH ADDITIONAL PERFORMANCE GUARANTEE
DATED NIL IS CALCULATED
EXHIBIT-P6 A TRUE COPY OF THE RELEVANT PORTION OF
THE PRICE SCHEDULE DATED NIL
EXHIBITP7 A TRUE COPY OF THE RELEVANT PORTION OF
THE NOTICE INVITING TENDER (NIT) FOR THE
WORK IN QUESTION
EXHIBIT-P8 A TRUE COPY OF THE ORDER DATED
11.01.2023 ISSUED BY THE MANAGING
DIRECTOR, KERALA WATER AUTHORITY
EXHIBIT-P9 A TRUE COPY OF THE INTERIM ORDER DATED
3-2-2023 IN W.P.(C).NO.3338/2023 BEFORE
THE HON'BLE HIGH COURT OF KERALA, AT
ERNAKULAM
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 4879/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF G.O.(P) NO.7/2021/FINDTD.
07.01.2021 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P2 TRUE COPY OF G.O. (P) NO.32/2022/FIN
DTD. 15.03.2022 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P3 TRUE COPY OF RELEVANT PAGES OF NIT NO.
127/2022-23/KWA/PHC/D1/TVM WITH LAST
DATE OF SUBMISSION 12.12.2022ISSUED
BY3RD RESPONDENT
EXHIBIT P4 TRUE COPY OF WORK ORDER NO.
KWA/PHC/TVPM/D1/2325/2022_5_2_1 DTD.
23.01.2023 ISSUED BY 3RD RESPONDENT TO
PETITIONER
EXHIBIT P5 TRUE COPY OF G.O. (P) NO.429/2015/FIN
DTD. 28.09.2015 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P6 TRUE COPY OF G.O. (P) NO.1/2019/FIN DTD.
10.01.2019 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P7 TRUE COPY OF ORDER DTD. 24.01.2023 IN
W.P.(C). NO. 2225 OF 2023
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 4931/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF G.O.(P) NO.7/2021/FIN DTD.
07.01.2021 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P2 TRUE COPY OF G.O. (P) NO.32/2022/FIN
DTD. 15.03.2022 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P3 TRUE COPY OF RELEVANT PAGES OF NIT NO.
103/SC/PHC/TSR/2022-23 WITH LAST DATE OF
SUBMISSION 22.11.2022 ISSUED BY 3RD
RESPONDENT
EXHIBIT P4 TRUE COPY OF WORK ORDER NO. KWA/
PHC/TSR/D1/25131/19(PART) DTD.
02.02.2023 ISSUED BY 3RD RESPONDENT TO
PETITIONER
EXHIBIT P5 TRUE COPY OF G.O. (P) NO.429/2015/FIN
DTD. 28.09.2015 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P6 TRUE COPY OF G.O. (P) NO.1/2019/FIN DTD.
10.01.2019 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P7 TRUE COPY OF ORDER DTD. 24.01.2023 IN
W.P.(C). NO. 2225 OF 2023
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 4993/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF G.O.(P) NO.7/2021/FINDTD.
07.01.2021 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P2 TRUE COPY OF G.O. (P) NO.32/2022/FIN
DTD. 15.03.2022 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P3 TRUE COPY OF RELEVANT PAGES OF NIT NO.
38/2022-23/PHC/KNR WITH LAST DATE OF
SUBMISSION 17.01.2023 ISSUED BY 3RD
RESPONDENT
EXHIBIT P4 TRUE COPY OF WORK ORDER NO. KWA/PHC/
KNR/D2-10367/JJM/2022 DTD. 28.01.2023
ISSUED BY 3RD RESPONDENT TO PETITIONER
EXHIBIT P5 TRUE COPY OF G.O. (P) NO.429/2015/FIN
DTD. 28.09.2015 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P6 TRUE COPY OF G.O. (P) NO.1/2019/FIN DTD.
10.01.2019 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P7 TRUE COPY OF ORDER DTD. 13.12.2022 IN
W.P.(C). NO. 39590 OF 2022
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 6078/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF G.O.(P) NO.7/2021/FIN DTD.
07.01.2021 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P2 TRUE COPY OF G.O.(P) NO.32/2022/FIN DTD.
15.03.2022 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P3 TRUE COPY OF RELEVANT PAGES OF NIT NO.
SE/PHC/MPM/73/2022-23 WITH LAST DATE OF
SUBMISSION 09.01.2023 ISSUED BY 3RD
RESPONDENT
EXHIBIT P4 TRUE COPY OF WORK ORDER
NO.SE/PHC/MPM/DB2/ 2385/JJM/2022-23 DTD.
17.02.2023 ISSUED BY 3RD RESPONDENT TO
PETITIONER
EXHIBIT P5 TRUE COPY OF G.O. (P) NO.429/2015/FIN
DTD. 28.09.2015 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P6 TRUE COPY OF G.O. (P) NO.1/2019/FIN DTD.
10.01. 2019 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P7 TRUE COPY OF G.O. (P) NO.168/2019/FIN
DTD. 07.12.2019 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P8 TRUE COPY OF ORDER DTD. 17.02.2023 IN
W.P. (C). NO. 4993 OF 2023
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 8105/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF G.O.(P) NO.7/2021/FIN DTD.
07.01.2021 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P2 TRUE COPY OF G.O.(P) NO.32/2022/FIN DTD.
15.03.2022 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P3 TRUE COPY OF RELEVANT PAGES OF NIT NO.
137/2022-23/KWA/PHC/D3/TVM/RT1 WITH LAST
DATE OF SUBMISSION ON 20. 01.2023 ISSUED
BY 2ND RESPONDENT
EXHIBIT P4 TRUE COPY OF SELECTION NOTICE NO.KWA-
JJM/PHC/D3-8062/2022_5_1_1
DTD.01.03.2023 ALONG WITH ACCEPTED
SCHEDULE ISSUED BY 2ND RESPONDENT TO
PETITIONER
EXHIBIT P5 TRUE COPY OF G.O. (P) NO.429/2015/FIN
DTD. 28.09.2015 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P6 TRUE COPY OF G.O. (P) NO.1/2019/FIN DTD.
10.01.2019 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P7 TRUE COPY OF G.O. (P) NO.168/2019/FIN
DTD. 07.12.2019 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P8 TRUE COPY OF ORDER DTD. 24.01.2023 IN
W.P.(C). NO. 2225 OF 2023
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 8978/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF G.O.(P) NO.7/2021/FIN DTD.
07.01.2021 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P2 TRUE COPY OF G.O.(P) NO.32/2022/FIN DTD.
15.03.2022 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P3 TRUE COPY OF NIT RE-TENDER 84/2022-
23/SE/Q-VOL-I WITH LAST DATE OF
SUBMISSION 03.01.2023 ISSUED BY 2ND
RESPONDENT
EXHIBIT P3 (A) TRUE COPY OF NIT RE-TENDER 84/2022-
23/SE/Q-VOL-II WITH LAST DATE OF
SUBMISSION 03.01.2023 (03.01.2022)
ISSUED BY 2ND RESPONDENT
EXHIBIT P4 TRUE COPY OF WORK ORDER DTD. NIL
RECEIVED BY PETITIONER ON 06.03.2023
ISSUED BY 2ND RESPONDENT TO PETITIONER
EXHIBIT P5 TRUE COPY OF G.O. (P) NO.429/2015/FIN
DTD. 28.09.2015 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P6 %. TRUE COPY OF G.O. (P) NO.1/2019/FIN
DTD. 10.01.2019 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P7 TRUE COPY OF G.O. (P) NO.168/2019/FIN
DTD. 07.12.2019 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P8 TRUE COPY OF ORDER DTD. 24.01.2023 IN
W.P.(C.) No. 33174/2022 &
W.P.(C). NO. 2225 OF 2023
EXHIBIT P9 TRUE COPY OF ORDER NO.
3042:AE(TMU)2021/KWA(1) DTD.11.01.2023
ALONG WITH TYPED COPY
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 9142/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF G.O.(P) NO.7/2021/FIN DTD.
07.01.2021 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P2 TRUE COPY OF G.O.(P) NO.32/2022/FIN DTD.
15.03.2022 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P3 TRUE COPY OF NIT NO.
SE/PHC/TVLA/550/2022/JJM - VOL-1 DTD.
15.12.2022 WITH LAST DATE OF SUBMISSION
ON 09.01.2023 ISSUED BY 2ND RESPONDENT
EXHIBIT P3 (A) TRUE COPY OF NIT RE-TENDER 84/2022-
23/SE/Q-VOL-II DTD. 15.12.2022 WITH LAST
DATE OF SUBMISSION ON 09.01.2023 ISSUED
BY 2ND RESPONDENT
EXHIBIT P4 TRUE COPY OF WORK ORDER NO.
SE/PHC/TVLA/550/2022/JJM-ARUVAPULAM-II
DTD.13.03.2023 ISSUED BY 2ND RESPONDENT
TO PETITIONER
EXHIBIT P5 TRUE COPY OF G.O. (P) NO.429/2015/FIN
DTD. 28.09.2015 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P6 TRUE COPY OF G.O. (P) NO.1/2019/FIN DTD.
10.01.2019 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P7 TRUE COPY OF G.O. (P) NO.168/2019/FIN
DTD. 07.12.2019 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
W.P.(C.) No. 33174/2022 &
EXHIBIT P8 TRUE COPY OF ORDER DTD. 24.01.2023 IN
W.P.(C). NO. 2225 OF 2022
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 9729/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE
NOTICE INVITING TENDER - E-TENDER NO:
125/SE/PHC/TSR/2022-23 PUBLISHED BY THE
2ND RESPONDENT
EXHIBIT P2 TRUE COPY OF THE LETTER NO.
KWA/PHC/TSR/D1/6241/2022 DATED
16.03.2022 (SELECTION NOTICE) ISSUED BY
THE 2ND RESPONDENT
EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF THE
KERALA PWD MANUAL REVISED EDITION 2012
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO.
54/2019/FIN, DATED 04.05.2019
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.
168/2019/FIN DATED 07.12.2019
EXHIBIT P6 TRUE COPY OF THE UDYAM REGISTRATION
CERTIFICATE (MSME) OF THE OF THE
PETITIONER DATED 26.06.2021
EXHIBIT P7 TRUE COPY OF THE LETTER NO. F.NO.
25(2)/2011- MA DATED 14.10.2011 (TO
IMPLEMENT PURCHASE AND PRICE PREFERENCE
POLICY FOR MSME) OF THE ADDL
.DEVELOPMENT COMMISSIONER
EXHIBIT P8 TRUE COPY OF THE INTERIM ORDER IN W.P.
(C) NO. 1994/2023 DATED 20.01.2023
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 9815/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE
NOTICE INVITING TENDER - E-TENDER NO:
124/SE/PHC/TSR/2022-23 PUBLISHED BY THE
2ND RESPONDENT
EXHIBIT P2 TRUE COPY OF THE LETTER NO.
KWA/PHC/TSR/D5/6242/2022 DATED
16.03.2023 (SELECTION NOTICE) ISSUED BY
THE 2ND RESPONDENT
EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF THE
KERALA PWD MANUAL REVISED EDITION 2012
EXHIBIT P4 TRUE COPY OF THE G.O.(P) NO.
54/2019/FIN, DATED 04.05.2019
EXHIBIT P5 TRUE COPY OF THE G.O.(P) NO.
168/2019/FIN DATED 07.12.2019
EXHIBIT P6 TRUE COPY OF THE UDYAM REGISTRATION
CERTIFICATE (MSME) OF THE PETITIONER
DATED 20.10.2020
EXHIBIT P7 TRUE COPY OF THE LETTER NO. F.NO.
25(2)/2011- MA DATED 14.10.2011 (TO
IMPLEMENT PURCHASE AND PRICE PREFERENCE
POLICY FOR MSME) OF THE ADDL.DEVELOPMENT
COMMISSIONER
EXHIBIT P8 TRUE COPY OF THE INTERIM ORDER IN W.P.
(C) NO. 1994/2023 DATED 20.01.2023
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 9831/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF G.O.(P) NO.7/2021/FIN DTD.
07.01.2021 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P2 TRUE COPY OF G.O.(P) NO.32/ 2022/FIN
DTD. 15.03.2022 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P3 TRUE COPY OF RELEVANT PAGES OF NIT RE-E-
TENDER NO.123/SE/PHC/ TSR/2022-23 VOL-I
WITH LAST DATE OF SUBMISSION 06.01.2023
ISSUED BY 2ND RESPONDENT
EXHIBIT P3 (A) TRUE COPY OF NIT RE-E-TENDER
NO.123/SE/PHC/TSR/2022-23 VOL.II WITH
LAST DATE OF SUBMISSION 06.01.2023
ISSUED BY 2ND RESPONDENT
EXHIBIT P4 TRUE COPY OF WORK ORDER
NO.KWA/PHC/TSR/D5/4875/2022 DTD.
16.03.2022 ISSUED BY 2ND RESPONDENT TO
PETITIONER
EXHIBIT P5 TRUE COPY OF G.O. (P) NO.429/2015/FIN
DTD. 28.09.2015 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P6 TRUE COPY OF G.O. (P) NO.1/2019/FIN DTD.
10.01. 2019 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P7 TRUE COPY OF G.O. (P) NO.168/2019/FIN
DTD. 07.12.2019 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
W.P.(C.) No. 33174/2022 &
EXHIBIT P8 TRUE COPY OF ORDER DTD. 24.01.2023 IN
W.P.(C). NO. 2225 OF 2023
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 9933/2023
PETITIONER EXHIBITS
EXHIBIT P 1 TRUE COPY OF LETTER NO. KWA/ PHC/ TSR/
D5/ 2435/ 2022 DATED 28.6.2022 ISSUED BY
THE 3RD RESPONDENT TO THE PETITIONER
EXHIBIT P 1 ( a ) TRUE COPY OF LETTER NO. K.W.A./ P.H.C./
T.S.R./ D.5/ 2435/ 2022 DATED 29.6.2022
ISSUED BY THE 3RD RESPONDENT TO THE
PETITIONER (WITHOUT ENCLOSURE)
EXHIBIT P 2 TRUE COPY OF G.O.(P) NO. 72/2021/ FIN
DATED 7.1.2021 ISSUED BY THE FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-
B), GOVERNMENT OF KERALA.
EXHIBIT P 3 TRUE COPY OF GO(P) NO. 32/2022/ FIN
DATED 15.3.2022 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-
B), GOVERNMENT OF KERALA.
EXHIBIT P 4 TRUE COPY OF LETTER NO. K.W.A./ P.H.C./
T.S.R./ D.5/ 2435/2022 DATED 8.3.2023
ISSUED BY THE 3RD RESPONDENT TO THE
PETITIONER
EXHIBIT P 5 TRUE COPY OF RELEVANT PAGES OF NOTICE
INVITING TENDER (E-TENDER NO. 72/SE/
PHC/ TSR/ 2021-22) ISSUED BY THE 2ND
RESPONDENT
EXHIBIT P 6 TRUE COPY OF INTERIM ORDER DATED
30.11.2022 IN WP(C) NO. 38602/2022
PASSED BY THIS HONOURABLE COURT.
EXHIBIT P 7 TRUE COPY OF GO (P) 429/2015/ FIN DATED
28.9.2015 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B),
GOVERNMENT OF KERALA.
EXHIBIT P 8 TRUE COPY OF G.O. (P) NO. 1/2019/FIN
DATED 10.1.2019 ISSUED BY FINANCE
W.P.(C.) No. 33174/2022 &
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-
B), GOVERNMENT OF KERALA.
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 10014/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF UDYAM REGISTRATION
CERTIFICATE BEARING NO: KL-09-0015216
DATED 24.5.2022
EXHIBIT P2 TRUE COPY OF ORDER DATED 14.10.2011
ISSUED BY THE 1ST RESPONDENT
EXHIBIT P3 TRUE COPY OF ORDER AS GO (P) NO:
1/2021 /FIN. DATED 3.1.2021
EXHIBIT P4 TRUE COPY OF INTERIM ORDER DATED
2.3.2021 IN WPC NO: 5440/'21 OF THIS
HON'BLE COURT
EXHIBIT P5 RELEVANT PAGES OF THE QUOTATION
PRESENTED BY THE PETITIONER DTD NIL
BEFORE THE 4TH RESPONDENT
EXHIBIT P6 TRUE COPY OF THE WORK ORDER DTD
15/03/'23 ISSUED TO THE PETITIONER BY
THE 4TH RESPONDENT
EXHIBIT P7 TRUE COPY OF THE REPRESENTATION DTD
17/03/'23 PREFERRED BY THE PETITIONER
BEFORE THE 4TH RESPONDENT
EXHIBIT P8 TRUE COPY OF THE INTERIM ORDER DTD
4/01/'23 IN WPC 42861/'22 OF THIS
HON'BLE COURT
EXHIBIT P9 TRUE COPY OF THE INTERIM ORDER DTD
8/02/'23 IN WPC 4026/'23, OF THIS
HON'BLE COURT
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 10952/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF RELEVANT PAGES OF NIT RE-E-
TENDER NO. 79/2022-23/SE/PHC/CHN VOL-I
DTD. 09.01.2023 ISSUED BY 2ND RESPONDENT
EXHIBIT P2 TRUE COPY OF WORK ORDER
NO.PHC/CHN/JJM/4645/2022 DTD. 24.03.2023
ISSUED BY 2ND RESPONDENT TO PETITIONER
EXHIBIT P3 TRUE COPY OF G.O. (P) NO.429/2015/FIN
DTD. 28.09.2015 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P4 TRUE COPY OF G.O. (P) NO.1/2019/FIN DTD.
10.01.2019 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P5 TRUE COPY OF G.O. (P) NO.168/2019/FIN
DTD. 07.12.2019 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 11188/2023
PETITIONER EXHIBITS
EXHIBIT-P1 A TRUE COPY OSELECTION NOTICE DATED ON
08/03/2023 ISSUED BY THE SUPERINTENDING
ENGINEER, 2ND RESPONDENT F THE
EXHIBIT-P2 A TRUE COPY OF THE GOP NO 07/2021/ FIN
DATED 07/01/2021 ISSUED BY THE
GOVERNMENT OF KERALA
EXHIBIT-P3 A TRUE COPY OF THE GO NO 32/2022 DATED
15/03/2022 ISSUED BY THE GOVERNMENT OF
KERALA
EXHIBIT-P4 A TRUE COPY OF THE GO (P) NO.1/2019/FIN
DATED 10.01.2019 ISSUED BY THE
GOVERNMENT OF KERALA
EXHIBIT-P5 A TRUE COPY OF THE RELEVANT PORTION OF
THE NOTICE INVITING TENDER (NIT) FOR THE
WORK IN QUESTION
EXHIBIT -P6 A TRUE COPY OF THE ORDER DATED
11.01.2023 ISSUED BY THE MANAGING
DIRECTOR, KERALA WATER AUTHORITY
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 11207/2023
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF RELEVANT PAGES OF NIT RE-E-
TENDER NO. 81/2022-23/KWA/PHC/TVLA(RT-1)
29.12.2022 ISSUED BY 2ND RESPONDENT
EXHIBIT P2 TRUE COPY OF WORK ORDER
NO.SE/PHC/TVLA/550/2022/JJM/SEETHATHODE-
I DTD. 15.03.2023 ISSUED BY 2ND
RESPONDENT
EXHIBIT P3 TRUE COPY OF G.O. (P) NO.429/ 2015/FIN
DTD. 28.09.2015 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
EXHIBIT P4 TRUE COPY OF G.O. (P) NO.1/2019/FIN DTD.
10.01.2019 ISSUED BY FINANCE DEPARTMENT
(INDUSTRIES & PUBLIC WORKS-B) IN
GOVERNMENT
EXHIBIT P5 TRUE COPY OF G.O. (P) NO.168/2019/FIN
DTD. 07.12.2019 ISSUED BY FINANCE
DEPARTMENT (INDUSTRIES & PUBLIC WORKS-B)
IN GOVERNMENT
W.P.(C.) No. 33174/2022 &
APPENDIX OF WP(C) 11347/2023
PETITIONER EXHIBITS
EXHIBIT-P1 A TRUE COPY OF THE RELEVANT PORTION OF
THE SELECTION NOTICE DATED ON 09/03/2023
ISSUED BY THE SUPERINTENDING ENGINEER,
2ND RESPONDENT
EXHIBIT-P2 A TRUE COPY OF THE GOP NO 07/2021/ FIN
DATED 07/01/2021 ISSUED BY THE
GOVERNMENT OF KERALA
EXHIBIT-P3 A TRUE COPY OF THE GO NO 32/2022 DATED
15/03/2022 ISSUED BY THE GOVERNMENT OF
KERALA
EXHIBIT-P4 A TRUE COPY OF THE GO (P) NO.1/2019/FIN
DATED 10.01.2019 ISSUED BY THE
GOVERNMENT OF KERALA
EXHIBIT-P5 A TRUE COPY OF THE RELEVANT PORTION OF
THE NOTICE INVITING TENDER (NIT) FOR THE
WORK IN QUESTION DATED 5-12-2022
EXHIBIT-P6 A TRUE COPY OF THE ORDER DATED
11.01.2023 ISSUED BY THE MANAGING
DIRECTOR, KERALA WATER AUTHORITY
