Registrar,Travancore Cochin ... vs Dr.Subramanian.C.D
2023 Latest Caselaw 4057 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                       RP NO. 657 OF 2006
AGAINST THE ORDER/JUDGMENT IN WPC 18042/2006 OF HIGH COURT
                             OF KERALA
REVIEW PETITIONER:

         REGISTRAR,TRAVANCORE COCHIN MEDICAL COUN
         TRAVANCORE COCHIN MEDICAL COUNCILS,,
         RED CROSS ROAD, THIRUVANANTHAPURAM.
         BY ADV SRI.N.RAGHURAJ, SC, TCMC & KNMC


RESPONDENTS:

    1    DR.SUBRAMANIAN.C.D.
         CURE CENTRE, CHANGANACHERRY, KOTTAYAM DISTRICT.
    2    SECRETARY TO GOVERNMENT
         HEALTH DEPARTMENT,
         SECRETARIAT,THIRUVANANTHAPURAM.
         BY ADV SRI.P.P.JACOB


         BY SR.GP. SRI.T.K.SHAJAHAN



     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
30.03.2023,    THE   COURT   ON   THE    SAME   DAY   DELIVERED   THE
FOLLOWING:
 RP No.657 OF 2006

                                     2




                     MOHAMMED NIAS. C.P.,J
                             -----------
                          RP No.657 of 2006
                        ------------------
                 Dated this the 30th day of March, 2023


                                ORDER

Learned counsel for the parties submit that they do not have any

instructions in the matter. At this distance of time, there is no likelihood

of the reliefs sought in the above case surviving. Accordingly, the

review petition is closed without prejudice to the right of the parties to

file an application seeking restoration, if there is anything surviving for

consideration on the basis of the cause of action urged in the above

case.

Sd/- MOHAMMED NIAS C.P., JUDGE

dlk/30.3.2023