Jyothish P.B vs Muhammed Shafeek
2023 Latest Caselaw 4049 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
            THE HONOURABLE MR.JUSTICE N.NAGARESH
  THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                 CON.CASE(C) NO. 554 OF 2023
       AGAINST THE ORDER/JUDGMENT WP(C) 37617/2022 OF
                    HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WPC:

          JYOTHISH P.B, AGED 55 YEARS
          S/O BHARATHAN, PAZHANCHERI HOUSE
          EZHAMKALLU, THRITHALLUR WEST
          VADANAPALLY, THRISSUR., PIN - 680619

          BY ADVS.
          K.I.SAGEER
          MUHAMMED YASIL


RESPONDENT/1ST RESPONDENT IN WPC:

          MUHAMMED SHAFEEK
          AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER
          REVENUE DIVISIONAL OFFICER, OFFICE OF THE RDO,
          FIRST FLOOR CIVIL STATION,
          AYYANTHOLE ,THRISSUR-, PIN - 680003

          BY ADV SMT.ANIMA.M - GP


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 30.03.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 Con.Case(C) No.554 of 2023

                                 2


                             JUDGMENT

Dated this the 30th day of March, 2023

Counsel for the petitioner submits that the directions

contained in the judgment dated 23.11.2022 in W.P.(C)

No.37617 of 2022 stand complied with.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N.NAGARESH JUDGE spk Con.Case(C) No.554 of 2023

APPENDIX OF CON.CASE(C) 554/2023

PETITIONER ANNEXURES Annexure-A1 A CERTIFIED COPY OF THE JUDGMENT DATED 23.11.2022 IN WP(C) NO.37617/2022