Divya James vs District Collector
2023 Latest Caselaw 4010 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
              THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
          Thursday, the 30th day of March 2023 / 9th Chaithra, 1945
                              WA NO. 653 OF 2023
  AGAINST THE JUDGMENT DATED 08.02.2023 IN WP(C) 21087/2022 OF THIS COURT
APPELLANT/PETITIONER :

     DIVYA JAMES, AGED 34 YEARS, D/O JAMES, AKSHAYA ENTREPRENEUR,
     AKSAHYA CENTRE NO. KNR076, P.K COMPLEX, SAMA BAZAR, SREEKANDAPURAM
     P.O, SREEKANDAPURAM AMSOM, TALIPARAMBA TALUK, KANNUR DISTRICT -
     670631.

BY ADVS.M/S. BABU PAUL, ALEX.M.SCARIA, BEAS K. PONNAPPAN, A.J.RIYAS,
SARITHA THOMAS, ALEN J. CHERUVIL AND SAHL ABDUL KADER

RESPONDENTS/RESPONDENTS:

  1. DISTRICT COLLECTOR KANNUR DISTRICT, CIVIL STATION, KANNUR - 670002
  2. DISTRICT PROJECT OFFICER, AKSHAYA DISTRICT PROJECT OFFICE, RUBCO
     HOUSE, SOUTH BAZAR, KANNUR - 670631
  3. DIRECTOR KERALA STATE INFORMATION TECHNOLOGY MISSION, PATTOM P.O.
     THIRUVANANTHAPURAM - 695004
  4. STATE OF KERALA , REPRESENTED BY THE PRINCIPAL SECRETARY, DEPARTMENT
     OF INFORMATION TECHNOLOGY, SECRETARIAT, THIRUVANANTHAPURAM - 695001
  5. A.M. HAMEED KUTTY, S/O.ABDUL RAHIMAN, AGED 55 YEARS, AMANATH
     MUKREERAKATH HOUSE, CHENGALAYI P.O., KANNUR DISTRICT - 670631
  6. A.P. MUNEER, AGED 45 YEARS, FORMER MUNICIPAL COUNCILOR, AKKARAMMAL
     PUTHIYAPURAYIL HOUSE, SREEKANDAPURAM P.O., KANNUR DISTRICT - 670631
  7. SREEKANDAPURAM MUNICIPALITY, REPRESENTED BY ITS SECRETARY,
     KANIYARAVAYAL, SREEKANDAPURAM ROAD, SREEKANDAPURAM, KANNUR - 670631

BY GOVERNMENT PLEADER FOR R1 TO R4

ADVS.M/S. NIRMAL S AND VEENA HARI FOR R6

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of Exhibit P2 in WPC NO 21087 of 2022, judgment
dated 08/02/2023 in WPC No 21087 of 2022 and Annexure A1 filed along with
the above Writ Appeal during pendency of the above Writ Appeal.
     This Writ Appeal coming on for orders on 30.03.2023, upon perusing
the appeal memorandum , the court on the same day passed the following:
 EXHIBIT P2 : TRUE COPY OF THE ORDER ISSUED BY THE RESPONDENT

NO.1 DATED 31/5/2022

ANNEXURE A1 : TRUE COPY OF THE ORDER PASSED BY THE DIRECTOR ,

AKSHAYA STATE PROJECT DATED 10/03/2023 BEARING NO.AKS/84/2023-PA3

ADMIN(ASPO)/227
                             A.MUHAMED MUSTAQUE
                                         &
                           SHOBA ANNAMMA EAPEN, JJ.
                       ====================================
                           WA Nos.649/2023 & 653/2023
                        ===================================
                              Dated:30th March, 2023


                                   ORDER

A.MUHAMED MUSTAQUE, J.

Government Pleader is directed to produce the files related

to the issuance of the certificate in the name of Divya

James/appellant.

Status quo as on date shall be maintained.

Post on 22.05.2023.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SHOBA ANNAMMA EAPEN JUDGE

JS

30-03-2023 /True Copy/ Assistant Registrar