Kerala Vallala Maha Sabha, Rep. By ... vs Kvms Cc Society
2023 Latest Caselaw 3999 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
     THURSDAY, THE 30th DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                       RFA NO. 31 OF 2014 (D)
 AGAINST THE JUDGMENT & DECREE DATED 06.02.2012 IN OS No.489/2004
                  OF PRINCIPAL SUB COURT, KOTTAYAM
APPELLANT/8th PLAINTIFF:

           KERALA VALLALA MAHA SABHA WITH REGISTER NO.1/1959
           UNDER THIRUVITHAMCOOR COMPANY ACT AND OFFICE AT
           THOTAMON MURI, RANNI VILLAGE, PATHANAMTHITTA DISTRICT,
           REPRESENTED BY PRESIDENT, PUNALOOR MADHU,
           VEMBANATTU VEEDU, THOLICODE P.O., PUNALOOR.

           BY ADVS. SRI.P.SANTHALINGAM (SR.)
                    SRI.A.D.SHAJAN
                    SRI.S.SHARAN



RESPONDENTS/DEFENDANTS/PLAINTIFFS 1 TO 7 AND 9 TO 15:

     1     KVMS CC SOCIETY, REG.No.K 78/1976,
           HAVING OFFICE AT CHIRAKKADAVU VADAKKUMBHAGOM MURI,
           CHIRAKKADAVU VILLAGE, KANJIRAPPALLY TALUK,
           KOTTAYAM DISTRICT, REPRESENTED BY P.R.RAJAGOPAL,
           S/o RAMANADHA PILLAI, PONKUNNATH VRINDAVANATHIL,
           CHIRAKKADAVU VADAKKUMBHAGOM KARA, CHIRAKKADAVU VILLAGE,
           KANJIRAPPALLY TALUK-686507.

     2     P.R.RAJAGOPAL, S/o RAMANATHA PILLAI,            (DIED)
           VRINDAVANATHIL HOUSE, CHIRAKKADAVU VADAKKUM BHAGOM
           MURI, CHIRAKKADAVU VILLAGE, KANJIRAPPALLY -686507.

     3     RAJEEV GOPAL, S/o P.R.RAJAGOPAL,
           PONKUNNATH VRINDAVANATHIL, CHIRAKKADAVU VADAKKUM BHAGOM
           MURI, CHIRAKKADAVU VILLAGE, KANJIRAPPALLY -686507.

     4     V.N.RAMAKRISHNA PILLAI, VALLIADATHU HOUSE,
           VIZHIKKATHODU KARA, KANJIRAPPALLY VILLAGE,
           KANJIRAPPALLY TALUK, KOTTAYAM DISTRICT-686507.

     5     M.G.RAJENDRAN, S/o BALAGANGADHARAN PILLAI,
           MATTATHIL HOUSE, CHIRAKKADAVU KIZHAKKUM BHAGOM MURI,
           CHIRAKKADAVU VILLAGE, KANJIRAPPALLY-686507.
 RFA No.31 of 2014                  2



      6      PARAMESWARAN PILLAI, S/o SANKARA PILLAI,
             CHAPPAMATTATHIL. CHIRAKKADAVU VADAKKUM BHAGOM MURI,
             CHIRAKKADAVU VILLAGE, KANJIRAPPALLY-686507.

      7      SARASAMMA RAJA GOPAL, PONKUNNATH VRINDAVANTHIL,
             CHIRAKKADAVU VADAKKUM BHAGOM MURI,
             CHIRAKKADAVU VILLAGE, KANJIRAPPALLY-686507.

      8      SURESH RAJAGOPAL, PONKUNNATH VRINDAVANTHIL,
             CHIRAKKADAVU VADAKKUM BHAGOM MURI,
             CHIRAKKADAVU VILLAGE, KANJIRAPPALLY-686507.

      9      SANTHOSH RAJAGOPAL, PONKUNNATH VRINDAVANTHIL,
             CHIRAKKADAVU VADAKKUM BHAGOM MURI,
             CHIRAKKADAVU VILLAGE, KANJIRAPPALLY-686507.

     10      MANJUSHA RADHAKRISHNAN NAIR, PONKUNNATH VRINDAVANTHIL,
             CHIRAKKADAVU VADAKKUM BHAGOM MURI,
             CHIRAKKADAVU VILLAGE, KANJIRAPPALLY-686507.

     11      K.S.JANARDHANAN, RESIDING AT KALYAN VILLA,    (DIED)
             VELLAKINAR WARD, ALAPPUZHA MUNICIPALITY,
             ALAPPUZHA-688001.

     12      V.SURESHKUMAR, S/o VELUPILLAI,
             KORUKATTU KOTTARATHIL HOUSE, THOTTAMON MURI,
             RANNI VILLAGE, RANI TALUK,
             PATHANAMTHITTA DISTRICT-689672.

     13      V.SIVASANKARAN PILLAI, S/o VELU PILLAI,     (DIED)
             VAYALATHALA HOUSE, MANGARAM MURI, KONNI VILLAGE,
             KOZHENCHERRY TALUK, PATHANAMTHITTA DISTRICT -689672.

     14      K.R.VENUGOPAL, S/o RAMAKRISHNAN PILLAI, SARALA SADANAM,
             THEKKETHUKAVALA MURI, CHIRAKKADAVU VILLAGE,
             KANJIRAPPALLY TALUK, KOTTAYAM-686507.

     15      A.KUMARA SWAMY PILLAI, S/o ARUMUGHAM PILLAI,    (DIED)
             RESIDING AT ASWATHY HOUSE, WARD NO.38, VALIYASALA,
             THIRUVANANTHAPURAM CORPORATION,
             THIRUVANANTHAPURAM -695001.

     16      M.CHELLAPPAN PILLAI, S/o MANIKANTAN PILLAI,   (DIED)
             PRAMADAM MALLUSSERY ANKLETH HOUSE, KOZHENCHERRY TALUK,
             PATHANAMTHITTA DISTRICT -689641.
 RFA No.31 of 2014                  3

     17      K.S.GANGADHARAN PILLAI, S/o R.GOPALAPILLAI, (DIED)
             KARTHIKA HOUSE, VENGALLUR MURI, THODUPPUZHA VILLAGE,
             THODUPUZHA TALUK, IDUKKI DISTRICT -685584.

     18      V.SURENDRAN PILLAI, S/o VELOO PILLAI, PUTHEN VEEDU,
             KARUKON P.O., ANCHAL-691306.

     19      K.A.SIVALINGAM PILLAI, S/o AYYAPPAN PILLAI,     (DIED)
             SANTHOSH NIVAS, THOTTAMON MURI -691306.

     20      V.T.NARAYANA PILLAI, S/o NAMPI PILLAI,        (DIED)
             VADAKKEPURATHU HOUSE, KOZHENCHERRY KARA,
             KOZHENCHERRY VILLAGE -689641.

     21      M.N.GOPINATHA PILLAI, S/o NEELAKANDA PILLAI,
             MUNKKATAYIL HOUSE, CHIRAKKADAVU VADAKKUM BHAGOM KARA,
             CHIRAKKADAVU VILLAGE-686507.

     22      N.RAMACHANDRAN PILLAI, S/o NEELAKANTA PILLAI,
             THEMMAKKAL HOUSE, EARATHU VADAKARA, VELLAVOOR VILLAGE,
             CHANGANACHERRY TALUK-686101.

     23      P.VIJAYAN PILLAI, S/o PADMANABHA PILLAI, JAYA VILASOM,
             VADAKKAL MURI, PERUNADU VILLAGE, VADASSERIKARA-689662

     24      V.S.VIJAYAN, S/o SANKARA PILLAI, VECHOOKUNNEL HOUSE,
             PALAPRA MURI, EDAKUNNAM VILLAGE,
             KANJIRAPPALLY TALUK-686507.

             R1 BY ADVS. SRI.V.S.ANU MON
                         SRI.C.RAMAN
             R1, R7 & R10 BY ADV. SRI.M.NARENDRA KUMAR




      THIS REGULAR FIRST APPEAL HAVING COME UP FOR ADMISSION ON
30.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RFA No.31 of 2014                    4




                               JUDGMENT

No steps were so far taken as against respondents 5,

6, 8, 9, 13, 14 and 21, inspite of the order passed by

this court. The learned counsel for the appellant

submitted that he is not in a position to take steps

against those respondents as there is no positive

response from the party concerned. The submission is

hence recorded. Appeal is dismissed for non prosecution.

Sd/-

P.SOMARAJAN JUDGE

DMR/-