Chandramohanan K.C vs Union Of India
2023 Latest Caselaw 3925 Ker

                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                     THE HONOURABLE MR. JUSTICE GOPINATH P.
       THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                              WP(C) NO. 10664 OF 2023
PETITIONER/S:
       1          CHANDRAMOHANAN K.C, AGED 59 YEARS
                  INDEEVARAM, ERUVA, KAREELAKULANGARA.P.O, ALAPPUZHA DISTRICT,
                  PIN - 690572
       2          M ABOOBACKER, AGED 68 YEARS, VELLALIL, KEERIKKAD.P.O.,
                  KAYAMKULAM, ALAPPUZHA DISTRICT., PIN - 690502
       3          MINI R, AGED 46 YEARS, D/O CHANDRASEKHARAN NAIR,
                  MOODAMPADIYIL, KAREELAKULANGARA.P.O, ALAPPUZHA DISTRICT.,
                  PIN - 690572
       4          M.K YOUSAF, AGED 50 YEARS, S/O MUHAMMED KUNJU AYANTEKALAM
                  (MKY MANZIL) THOTTAPPALLY, PURAKKAD P.O, ALAPPUZHA
                  DISTRICT., PIN - 688561
                  BY ADVS.
                  P.A.MOHAMMED SHAH
                  RENOY VINCENT
                  SHAHIR SHOWKATH ALI
                  CHELSON CHEMBARATHY


RESPONDENT/S:
       1          UNION OF INDIA, REPRESENTED BY SECRETARY, MINISTRY OF ROAD
                  TRANSPORT AND HIGHWAYS, NEW DELHI., PIN - 110001
       2          NATIONAL HIGHWAYS AUTHORITY OF INDIA - NHAI
                  NATIONAL HIGHWAY AUTHORITY OF INDIA, G-586, SECTOR-10,
                  DWARAKA, NEW DELHI REPRESENTED BY ITS CHAIRMAN, PIN - 110075
       3          THE PROJECT DIRECTOR, NATIONAL HIGHWAY AUTHORITY OF INDIA,
                  TC-29/1539/1, RAJASREE KAIRALI, PERUMTHANNI, VALLAKKADAVU
                  P.O, THIRUVANANTHAPURAM., PIN - 695008
       4          THE DISTRICT COLLECTOR ALAPPUZHA, FIRST FLOOR, COLLECTORATE,
                  ALAPPUZHA, KERALA, PIN - 688001
       5          SPECIAL DEPUTY COLLECTOR AND COMPETENT AUTHORITY
                  LAND ACQUISITION, NATIONAL HIGHWAY AUTHORITY OF INDIA,
                  ALAPPUZHA, PIN - 688001
       6          STATE OF KERALA, REPRESENTED BY SECRETARY, PUBLIC WORKS
                  DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

            SRI S MANU DSGI
             SRI BIMAL K NATH SR GP
            SRI. BINDHAN CHANDRAN
THIS       WRIT    PETITION   (CIVIL)   HAVING    COME   UP   FOR   ADMISSION   ON
30.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10664 OF 2023                   2

                                   JUDGMENT

Petitioners have approached this Court, seeking a limited

relief. They pray that applications filed by them before the 4 th

respondent under the provisions of Section 3G(5) of the National

Highway Act, 1956 be considered and disposed of, after affording

an opportunity of hearing to the petitioners, within a time frame

2. Heard the learned Standing Counsel appearing for

respondent Nos.2 and 3 and the learned Senior Government

Pleader appearing for the respondent Nos. 4 to 6.

3. Having regard to the facts and circumstances of the

case and considering the limited nature of relief sought for by the

petitioners, the writ petition will stand disposed of, directing the

4th respondent to consider and pass orders on the applications,

which are acknowledged pursuant to Exts.P4 to P7 receipts, in

accordance with law, and after affording an opportunity of

hearing to the petitioners, within a period of ten months from the

date of receipt of a certified copy of this judgment.

The writ petition is disposed of as above.

sd/-

GOPINATH P., JUDGE ajt

APPENDIX OF WP(C) 10664/2023

PETITIONER EXHIBITS Exhibit P1 THE TRUE COPY OF THE COMMON JUDGMENT (WITHOUT EXHIBITS) DATED 24.09.2021 IN WP(C).NO. 3562 OF 2021, 13936 OF 2021, 3267 OF 2021 AND 13984 OF 2021 Exhibit P2 A TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN CON. CASE ( C ) NO 2131 OF 2021 (WITHOUT EXHIBITS) DATED 20.01.2022 Exhibit P3 A TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN WRIT PETITION (CIVIL) NOS 29525/2021 AND 30169/2021 (WITHOUT EXHIBITS) DATED 05.04.2022 Exhibit P4 A TRUE COPY OF THE RECEIPT OF ACKNOWLEDGEMENT ISSUED BY THE OFFICE OF THE 4TH RESPONDENT Exhibit P5 A TRUE COPY OF THE RECEIPT OF ACKNOWLEDGEMENT ISSUED BY THE OFFICE OF THE 4TH RESPONDENT Exhibit P6 A TRUE COPY OF THE RECEIPT OF ACKNOWLEDGEMENT ISSUED BY THE OFFICE OF THE 4TH RESPONDENT Exhibit P7 A TRUE COPY OF THE RECEIPT OF ACKNOWLEDGEMENT ISSUED BY THE OFFICE OF THE 4TH RESPONDENT Exhibit P8 A COPY OF THE NOTICE ISSUED TO THE PETITIONERS BY THE 4TH RESPONDENT DATED 13.09.2022 Exhibit P9 A COPY OF THE NOTICE DATED 01.11.2022