Sebastian vs The Authorised Officer
2023 Latest Caselaw 3872 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
               THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 30TH DAY OF MARCH 2023 / 9TH CHAITHRA, 1945
                     OP (DRT) NO. 148 OF 2023
   AGAINST THE ORDER/JUDGMENT ID No.4719/2023 OF DEBT RECOVERY
                      TRIBUNAL-I, ERNAKULAM
PETITIONERS/APPLICANTS:

    1     SEBASTIAN
          AGED 70 YEARS
          S/O MR.VARKEY , PROPRIETOR OF M/S SONA AGENCIES ,
          MUKULA KUNNIL HOUSE, EACHOME P.O., WAYANAD., PIN -
          670721

    2     SAJIMON GEORGE ALIAS VARKEY
          AGED 52 YEARS
          MUKULA KUNNIL HOUSE, VILAMBUKUNDAM, EACHOME P O,
          WAYANAD, PIN - 670721

          BY ADVS.
          M.B.SHYNI
          RAJESH KUMAR R.
          RAMEES P.K.



RESPONDENTS/DEFENDANTS:

    1     THE AUTHORISED OFFICER
          CANARA BANK LIMITED, PANAMARAM BRANCH I, PPP VI/503,
          MAIN ROAD, PANAMARAM, KUPPATHODE, WAYANAD,, PIN -
          670721

    2     SENIOR BRANCH MANAGER
          CANARA BANK LIMITED, PANAMARAM BRANCH I, PPP VI/503,
          MAIN ROAD, PANAMARAM, KUPPATHODE, WAYANAD, -, PIN -
          670721

          SRI. M. GOPIKRISHANAN NAMBIAR, SC.


     THIS OP (DEBT RECOVERY TRIBUNAL) HAVING COME UP FOR ADMISSION
ON 30.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP (DRT) NO. 148 OF 2023            2




                            T.R. RAVI, J.
             --------------------------------------------
                     O.P.(DRT).No.148 of 2023
              --------------------------------------------
               Dated this the 30th day of March, 2023


                             JUDGMENT

When the case is taken up today, it is submitted by the Counsel

for the respondents that the sale did not take place as there are no

bidders. No further orders are required at this stage.

The writ petition is closed without prejudice to the contentions

raised by the petitioners.

Sd/-

T.R.RAVI JUDGE

LEK

APPENDIX OF OP (DRT) 148/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF LETTER DATED 15.09.2022 ISSUED BY THE 2ND RESPONDENT

Exhibit P2 TRUE COPY OF THE PAY SLIP DATED 15.09.2022 ISSUED BY THE 2ND RESPONDENT

Exhibit P3 TRUE COPY OF THE NOTICE ISSUED BY THE 1ST RESPONDENT UNDER 13(4) OF SARFAESI ACT DATED 03.03.2023

Exhibit P4 TRUE COPY OF THE SALE NOTICES DATED 03.03.2023 ISSUED BY THE 1ST RESPONDENT

Exhibit P5 TRUE COPY OF THE CERTIFICATE DATED 08.03.2023 ISSUED BY THE AGRICULTURE OFFICER, KRISHIBHAVAN, PANAMARAM

Exhibit P6 TRUE COPY OF THE SECURITIZATION APPLICATION FILED AS ID NO. 4719/2023 OF DRT-I,ERNAKULAM