The Principal vs The Dental Council Of India
2023 Latest Caselaw 3751 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE SATHISH NINAN
WEDNESDAY, THE 29TH DAY OF MARCH 2023 / 8TH CHAITHRA, 1945
                      WP(C) NO. 9353 OF 2023
PETITIONER:

            THE PRINCIPAL
            AGED 55 YEARS
            K.M.C.T. DENTAL COLLEGE, MANASSERY.P.O.
            KOZHIKODE, PIN - 673602
            BY ADVS.
            P.M.SANEER
            TONY GEORGE KANNANTHANAM
            NITHYA R.

RESPONDENTS:

    1       THE DENTAL COUNCIL OF INDIA
            REPRESENTED BY ITS SECRETARY, KOTLA ROAD, NEW
            DELHI, PIN - 110011
    2       KERALA UNIVERSITY OF HEALTH SCIENCES
            REPRESENTED BY ITS REGISTRAR, MEDICAL COLLEGE.
            P.O. TRISSUR, PIN - 680596
    3       COMMISSIONER FOR ENTRANCE EXAMINATION
            HOUSING BOARD BUILDING, SANTHI NAGAR,
            THIRUVANANTHAPURAM, PIN - 695001
            BY ADVS.
            Prakash M P
            P.SREEKUMAR
            SRI.V.K.SUNIL, GOVT.PLEADER


     THIS     WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION     ON   29.03.2023,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.9353 of 2023

                              -:    2    :-




                        Sathish Ninan, J.
                ==============================
                    W.P.(C).No.9353 of 2023
                  ==========================
            Dated this the 29th day of March, 2023


                              JUDGMENT

The learned counsel for the petitioner seeks

permission to withdrawn the writ petition in the light

of subsequent order passed by the 1st respondent.

Permission granted. Accordingly, the writ petition is

dismissed as withdrawn.

Sd/-

Sathish Ninan, Judge rsr