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1. Kerala State Road Transport ... vs 1. Sumesh.A.M
2023 Latest Caselaw 3657 Ker

Citation : 2023 Latest Caselaw 3657 Ker
Judgement Date : 29 March, 2023

Kerala High Court
1. Kerala State Road Transport ... vs 1. Sumesh.A.M on 29 March, 2023
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
         Wednesday, the 29th day of March 2023 / 8th Chaithra, 1945
                             WA NO. 677 OF 2023
  (AGAINST THE JUDGMENT DATED 25.01.2023 IN WP(C) 1060/2023 OF THIS COURT)
APPELLANTS/RESPONDENTS:

  1. KERALA STATE ROAD TRANSPORT CORPORATION, REPRESENTED BY ITS MANAGING
     DIRECTOR, TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM, PIN - 695014.
  2. THE SECRETARY & TREASURER PF TRUST, KERALA STATE ROAD TRANSPORT
     CORPORATION, TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM, PIN -
     695014.
  3. THE ASSISTANT TRANSPORT OFFICER KERALA STATE ROAD TRANSPORT
     CORPORATION ANKAMALI DEPOT, ANKAMALI, ERNAKULAM DISTRICT, PIN -
     683572.

BY.ADVS.M/S. DEEPU THANKAN, UMMUL FIDA, LAKSHMI SREEDHAR, LEKSHMI P. NAIR
& NAMITHA K.M.

RESPONDENT/PETITIONERS:

  1. SUMESH.A.M (PF/ID NO.70919, JUNIOR ASSISTANT, KSRTC, ANKAMALI DEPOT)
     RESIDING AT AMBATTU HOUSE, CHELAMATTOM, OKKAL.P.O, PERUMBAVOOR,
     ERNAKULAM DISTRICT, PIN - 683550
  2. SHIBU.K (PF/ID NO.42807, STATION MASTER, KSRTC, ANKAMALI DEPOT)
     RESIDING AT RAMACHIRANGARA HOUSE, TEMPLE CANAL ROAD, EAST
     KADUNGALLOOR, UNION CHRISTIAN COLLEGE.P.O, ALUVA, ERNAKULAM
     DISTRICT, PIN - 683102
  3. P.G.VIJAYAKUMAR (PF/ID NO.54192, CONDUCTOR, KSRTC, ANKAMALI DEPOT)
     RESIDING AT PANAKATTU VEEDU, AMPALATHUMKALA, AMPALATHUMKALA.P.O,
     EZHUKONE, KOLLAM DISTRICT, PIN - 691505
  4. SAJU RAPHAEL ( PF/ID NO.67392, MECHANIC GR.I, KSRTC, ANKAMALI DEPOT)
     RESIDING AT POOVATHINKAL HOUSE, KARUKUTTY, KARUKUTTY.P.O, ANKAMALI,
     ERNAKULAM, PIN - 683576
  5. PRAMOD.A.D (PF/ID NO.69083, MECHANIC GR.I, KSRTC, ANKAMALI DEPOT)
     RESIDING AT ATHIKKAPPILLY HOUSE, AZHAKAM, AZHAKAM.P.O, ANKAMALI,
     ERNAKULAM DISTRICT , PIN - 683577
  6. P.JAYACHANDRAN (PF/ID NO.51121, CONDUCTOR SPL. GRADE, KSRTC,
     ANKAMALI DEPOT)RESIDING AT KAITHAYATHU HOUSE, PUTHUR, PUTHUR.P.O,
     KOLLAM DISTRICT, PIN - 691507.

BY.ADV.SRI. K.P.RAJEEVAN, for R1.


     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to allow the appeal by setting aside the judgment of this hon'ble court
dated 25/01/2023 of this hon'ble court in W.P.(C) No. 1060/2023.
      This Writ Appeal coming on for orders on 29.03.2023,   upon perusing
the appeal memorandum, the court passed the following:
                   A.K.JAYASANKARAN NAMBIAR
                                &
                   MOHAMMED NIAS C.P., JJ.
               ----------------------------
                       W.A No.677 of 2023
              -----------------------------
              Dated this the 29th day of March, 2023

                              ORDER

A.K.Jayasankaran Nambiar, J.

Post for admission on 05.04.2023.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

mns

 
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