James Mathew vs S.Suhas Ias
2023 Latest Caselaw 3565 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

       THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

     FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945

                          RP NO. 34 OF 2023

AGAINST THE JUDGMENT DATED 09.04.2021 IN Con.Case(C) 2163/2020 OF

                        HIGH COURT OF KERALA

REVIEW PETITIONER/PETITIONER IN COC/PETITIONER IN WPC:

            JAMES MATHEW
            AGED 57 YEARS
            S/O N.J. MATHEW, NEERAKAL HOUSE, PAYYANAD P.O.,
            MANJERI, MALAPPURAM, PIN - 676122


            BY ADVS.
            SRI.ALEX.M.SCARIA
            SRI.BEAS K. PONNAPPAN
            SRI.A.J.RIYAS
            SMT.SARITHA THOMAS
            SRI.ALEN J. CHERUVIL
            SRI.SAHL ABDUL KADER
            SRI.SANJITH KUMAR R.

RESPONDENT/RESPONDENT IN COC/4TH RESPONDENT IN WPC:

            S.SUHAS IAS
            (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER),
            THE DISTRICT COLLECTOR, COLLECTORATE, KAKKANAD,
            ERNAKULAM, PIN - 682030


            BY GOVERNMENT PLEADER SRI.P.M.SHAMEER


     THIS    REVIEW   PETITION   HAVING    COME   UP   FOR   ADMISSION   ON

24.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                   :2:
R.P.No.34 /2023
in
Con.Case (C).No.2163/2020




                             ORDER

Counsel for the review petitioner seeks permission to withdraw

the Review Petition. Permission is granted. The Review Petition is

dismissed as withdrawn.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

mns