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Muhammed Kutty vs The Authorized Officer
2023 Latest Caselaw 3552 Ker

Citation : 2023 Latest Caselaw 3552 Ker
Judgement Date : 24 March, 2023

Kerala High Court
Muhammed Kutty vs The Authorized Officer on 24 March, 2023
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
                THE HONOURABLE MR. JUSTICE T.R.RAVI
      FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945
                       WP(C) NO. 9717 OF 2023
PETITIONER:

          MUHAMMED KUTTY
          AGED 55 YEARS, S/O ALAVI KUTTY ,
          ATHAM PURA , KUNNUM PURAM TIRURANGADI DISTRICT
          MALAPPURAM , PIN - 676305

          BY ADV M.R.SASITH



RESPONDENT:

          THE AUTHORIZED OFFICER
          KOTTAKKAL CO -OPERATIVE URBAN BANK NO 1378
          KOTTAKKAL ,MALAPPURAM , PIN - 676504


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9717 OF 2023
                                   2


                             T.R. RAVI, J.
             --------------------------------------------
                    W.P.(C).No.9717 of 2023
                 --------------------------------------------
            Dated this the 24th day of March, 2023

                            JUDGMENT

When the case is taken up today, the learned counsel for

the petitioner submits that, even though, the sale had been

scheduled on 20.03.2023, sale did not take place. No further

orders are required in this writ petition.

Accordingly, the writ petition is closed.

Sd/-

T.R.RAVI JUDGE

TR WP(C) NO. 9717 OF 2023

APPENDIX OF WP(C) 9717/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE SALE NOTICE ISSUED BY THE AUTHORIZED OFFICER RESPONDENT BANK TO THE PETITIONER DATED 21/02/2023

 
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