Janeesh P.S vs The Thrissur Municipal ...
2023 Latest Caselaw 3513 Ker

WP(C) No. 2335 of 2023           1



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
             THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
  FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945
                         WP(C) NO. 2335 OF 2023


PETITIONER:

            JANEESH P.S.
            AGED 45 YEARS
            S/O. SAMSUDEEN, PANKATTAYAL HOUSE, POOTHOLE P.O.,
            THRISSUR DISTRICT, KERALA- 680004., PIN - 680004
            BY ADVS.
            M.R.DHANIL
            SENITTA P. JOJO


RESPONDENTS:

     1      THE THRISSUR MUNICIPAL CORPORATION
            REPRESENTED BY ITS SECRETARY, CORPORATION OFFICE,
            THRISSUR DISTRICT, KERALA- 680 001., PIN - 680001
     2      THE SECRETARY
            THRISSUR MUNICIPAL CORPORATION, CORPORATION
            OFFICE, THRISSUR DISTRICT, KERALA- 680 001., PIN
            - 680001
     3      THE DISTRICT COLLECTOR
            COLLECTORATE, AYYANTHOLE, THRISSUR DISTRICT,
            KERALA-680 003., PIN - 680003
     4      THE REVENUE DIVISIONAL OFFICER
            REVENUE DIVISIONAL OFFICE, THRISSUR DISTRICT,
            KERALA-680 003., PIN - 680003
     5      THE TAHASILDAR
            TALUK OFFICE, THRISSUR TALUK, THRISSUR DISTRICT,
            KERALA-680 022., PIN - 680022
     6      THE VILLAGE OFFICER
            VILLAGE OFFICE, AYYANTHOLE VILLAGE, THRISSUR
            DISTRICT, KERALA -680003., PIN - 680003
     7      RAGHUNATH C. MENON
            S/O K. RAMACHANDRAN, CHANDOOR HOUSE, THRISSUR
            TALUK, POONKUNNAM P.O., THRISSUR DISTRICT
            (IMPLEADED AS ADDITIONAL R7 AS PER ORDER DATED
            24.02.2023 IN I.A.1/2023)
            BY ADVS.
 WP(C) No. 2335 of 2023       2

            SANTHOSH P.PODUVAL
            ANAND KALYANAKRISHNAN
            C.DHEERAJ RAJAN


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.03.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) No. 2335 of 2023         3



                     VIJU ABRAHAM , J.
          ===========================
                  WP(C) No. 2335 of 2023
          ============================
           Dated this the 24th day of March, 2023


                         JUDGMENT

The learned counsel for the petitioner seeks permission to

withdraw the writ petition. The writ petition is accordingly

dismissed as withdrawn with liberty to move again.

Sd/-

VIJU ABRAHAM JUDGE sbk/-

APPENDIX OF WP(C) 2335/2023

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE TAX RECEIPT, DATED 24/09/2020 OF AYYANTHOLE VILLAGE. Exhibit P2 TRUE COPY OF THE KLU ORDER BY THE 2ND RESPONDENT, DATED 28/11/2015. Exhibit P3 COPY OF PHOTOGRAPH OF A BOARD FIXED IN FRONT OF THE AUDITORIUM DATED NIL.