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Soumya C. Nair vs State Of Kerala
2023 Latest Caselaw 3474 Ker

Citation : 2023 Latest Caselaw 3474 Ker
Judgement Date : 24 March, 2023

Kerala High Court
Soumya C. Nair vs State Of Kerala on 24 March, 2023
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945
                       RP NO. 367 OF 2023
        AGAINST THE ORDER/JUDGMENT IN WP(C) 18672/2022 OF
                      HIGH COURT OF KERALA
REVIEW PETITIONER:

           SOUMYA C. NAIR,
           AGED 34 YEARS,
           HIGHER SECONDARY SCHOOL TEACHER COMMERCE (JR)
           MAR BASIL HIGHER SECONDARY SCHOOL SENAPATHY,
           IDUKKI-685 619.
           RESIDING AT KUZHIKANDATHIL(H),
           PUTHADY P.O,CHERIYAR, IDUKKI, PIN - 685 619.

           BY ADVS.
           M.A.FAYAZ
           M.VISHNUPRIYA
           C.B.ABHINAVA


RESPONDENTS:

    1      STATE OF KERALA,
           REP. BY SECRETARY TO THE GOVERNMENT,
           GENERAL EDUCATION DEPARTMENT,
           GOVERNMENT SECRETARIAT,
           THIRUVANANTHAPURAM, PIN - 695 001.

    2      DIRECTOR OF GENERAL EDUCATION,
           O/o THE DIRECTOR OF GENERAL EDUCATION JAGATHI,
           THIRUVANANTHAPURAM, PIN - 695 014.

    3      REGIONAL DEPUTY DIRECTOR OF EDUCATION KOTTAYAM,
           O/o THE REGIONAL DEPUTY DIRECTOR OF EDUCATION
           KOTTAYAM, KOTTAYAM, PIN - 686 001.

    4      TREASURY DIRECTOR,
           O/o THE TREASURY DIRECTOR, TREASURY DIRECTORATE,
           THAIKATT P O, THIRUVANANTHAPURAM, PIN - 695 014.
 R.P. No. 367 of 2023
                                       2

      5       TREASURY OFFICER,
              SUB TREASURY OFFICE, RAJAKUMARI IDUKKI,
              PIN - 685 619.
      6       MANAGER,
              MAR BASIL HIGHER SECONDARY SCHOOL SENAPATHY,
              IDUKKI, PIN - 685 619.
              BY ADV GOVERNMENT PLEADER
              SMT.NISHA BOSE, SR.GP


       THIS    REVIEW   PETITION   HAVING   COME   UP   FOR   ADMISSION   ON
24.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 R.P. No. 367 of 2023
                                         3



                      P.V.KUNHIKRISHNAN, J
                   ---------------------------------------
                           R.P. No. 367 of 2023
                    --------------------------------------
                Dated this the 24th day of March, 2023

                              JUDGMENT

This review petition is filed with a prayer to correct the address of

the fifth respondent as Treasury Officer, Sub Treasury Office, Rajakumari,

Idukki - 685 619 in the cause title of the judgment.

Heard the Government Pleader also. I think it is a mistake committed

by the petitioner, that can be corrected. This review petition is allowed by

correcting the address of the fifth respondent in the following manner;

"Treasury Officer, Sub Treasury Office, Rajakumari, Idukki - 685 619."

The Registry will issue a corrected judgment to the petitioner.

Sd/-

P.V.KUNHIKRISHNAN JUDGE ak R.P. No. 367 of 2023

APPENDIX OF RP 367/2023

PETITIONER'S ANNEXURES:-

Annexure 1 CERTIFIED COPY OF JUDGMENT IN WP(C)NO 18672 OF 2022 DATED 24.02.2023.

 
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