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Hotel Ranni Gate (P) Ltd vs The Excise Commissioner
2023 Latest Caselaw 3395 Ker

Citation : 2023 Latest Caselaw 3395 Ker
Judgement Date : 24 March, 2023

Kerala High Court
Hotel Ranni Gate (P) Ltd vs The Excise Commissioner on 24 March, 2023
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945

                    WP(C) NO. 39337 OF 2018

PETITIONER/S:

    1       HOTEL RANNI GATE (P) LTD.
            RANNI, PATHANAMTHITTA DISTRICT,
            REPRESENTED BY ITS MANAGING DIRECTOR,
            K.S. THOMAS, AGED 73 YEARS, S/O. SACHARIAH

    2       K.S. THOMAS
            AGED 73 YEARS
            S/O. SACHARIAH, MANAGING DIRECTOR,
            M/S. HOTEL RANNI GATE (P) LTD, RANNI,
            PATHANAMTHITTA DISTRICT.

    3       JOY JOHN
            AGED 1 YEARS
            CHAIRMAN, M/S. HOTEL RANNI GATE (P) LTD,
            RANNI, PATHANAMTHITTA DISTRICT.

            BY ADV BALAMURALI K P

RESPONDENT/S:

    1       THE EXCISE COMMISSIONER
            COMMISSIONERATE OF EXCISE,
            THIRUVANANTHAPURAM-695 033

    2       THE DEPUTY COMMISSIONER OF EXCISE,
            PATHANAMTHITTA, PIN-698 645

    3       THE EXCISE INSPECTOR
            EXCISE RANGE OFFICE, RANNI,
            PATHANAMTHITTA DISTRICT, PIN-689 672

    4       STATE OF KERALA
            REP. BY SECRETARY, TAXES (A) DEPARTMENT, GOVT.
            SECRETARIAT, THIRUVANANTHAPURAM-695 001
 WP(C) NO. 39337 OF 2018

                             2



           SMT MABLE C KURIAN SR GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.03.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 39337 OF 2018

                                 3



                            JUDGMENT

In view of the memo filed, this writ petition is dismissed as

withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs WP(C) NO. 39337 OF 2018

APPENDIX OF WP(C) 39337/2018

PETITIONER EXHIBITS

EXHIBIT P1 PHOTOCOPY OF THE FL-3 LICENSE NO. PTA-23, ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P2 PHOTOCOPY OF THE ORDER NO. EXC/2939/2018-XC7 DATED 5.9.2018 PASSED BY THE 1ST RESPONDENT.

EXHIBIT P3 PHOTOCOPY OF THE REPLY DATED 07.09.2018 SUBMITTED BEFORE THE 1ST RESPONDENT.

EXHIBIT P4 PHOTOCOPY OF THE JUDGMENT DATED 24.3.2018 IN CC NO. 335/2018 PASSED BY THE JUDL. FIRST CLASS MAGISTRATE COURT-I, RANNI.

EXHIBIT P5 PHOTOCOPY OF THE ORDER DATED 20.10.2011 IN CRL.M.A NO. 8998/2011 IN CRL. A. NO. 1784/2011 PASSED BY THIS HON'BLE COURT.

EXHIBIT P6 PHOTOCOPY OF THE ORDER DATED 07.06.2017 IN CRL.M.P. NO. 1208/2017 IN CRL.A. NO. 53/2017 PASSED BY THE ADDL. SESSIONS JUDGE-I, THIRUVANANTHAPURAM.

EXHIBIT P7 PHOTOCOPY OF THE ORDER DATED 04.07.2018 IN CRL.MA NO. 3329/2018 IN CRL. R.P. NO. 668/2018 PASSED BY THIS HON'BLE COURT.

EXHIBIT P8 PHOTOCOPY OF THE ORDER DATED 29.8.2018 IN CRL.RP NO. 680/2018 PASSED BY THIS HON'BLE COURT.

EXHIBIT P9 PHOTOCOPY OF THE APPLICATION DATED 07.09.2018 SUBMITTED BEFORE RESPONDENTS 1 AND 2

EXHIBIT P10 PHOTOCOPY OF THE ORDER DATED 05.10.2018 IN CRL.MP NO. 3768/2018 IN CRL.A. NO. 79/2018 PASSED BY THE SESSIONS COURT, PATHANAMTHITTA.

EXHIBIT P11 PHOTOCOPY OF THE ORDER NO. E.X.C. /6686/2011/X.A.

7 DATED 25.4.2018 PASSED BY THE 1ST RESPONDENT WP(C) NO. 39337 OF 2018

EXHIBIT P12 PHOTOCOPY OF THE NOTICE NO. DPI-2240/2018 DATED 20.9.2018 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P13 PHOTOCOPY OF THE REPLY DATED 25.09.2018 SUBMITTED BEFORE THE 2ND RESPONDENT.

EXHIBIT P14 PHOTOCOPY OF THE APPLICATION DATED 25.9.2018 SENT TO THE 1ST RESPONDENT.

EXHIBIT P15 PHOTOCOPY OF THE JUDGMENT DATED 24.10.2018 IN WP(C) NO. 30233/2018 PASSED BY THIS HON'BLE COURT.

EXHIBIT P16 TRUE COPY OF THE ORDER NO. EXC-2939/2018/XC7 DATED 28.11.2018

EXHIBIT P17 PHOTOCOPY OF THE NOTIFICATION, SRO NO. 351/2018 DATED 01.06.2018, ISSUED BY THE GOVT. OF KERALA.

 
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