Nayana A. Sajeev vs Dr. Asha Thomas, Ias
2023 Latest Caselaw 3382 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
              THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
          FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945
                         CON.CASE(C) NO. 495 OF 2023
      AGAINST THE JUDGMENT DATED 17.06.2022 IN WP(C) 11642/2022


PETITIONERS:

      1       NAYANA A. SAJEEV, AGED 26 YEARS, D/O SAJEEV
              KUMAR, AVITTOM, KATTAKADA P.O.
              THIRUVANANTHAPURAM, PIN - 695572

      2       JOSE JOLLY, AGED 26 YEARS, S/O JOLLY MV,
              MALIYECKAL HOUSE, VATTAPPARA P.O
              THIRUVANANTHAPURAM, PIN - 695028

      3       LEKSHMI. D, AGED 26 YEARS, D/O DEVARAJAN,
              THENGUVILAYIL, L.S.P.O NOORANADU ALAPPUZHA
              DIST., PIN - 690571

      4       CHAITHANYA DA, AGED 25 YEARS,
              D/O. ANIL KUMAR. V. NATH, NH ROAD,
              KAZHAKUTTAM, TRIVANDRUM, PIN - 695582

              BY ADV S.GANESH


RESPONDENT:

DR. ASHA THOMAS, IAS THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOLDING ADDITIONAL CHARGE OF HEALTH AND FAMILY WELFARE (MEDICAL EDUCATION) DEPARTMENT ROOM NO. 660, 3RD FLOOR, SOUTH BLOCK SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

SRI S. GOPINADHAN -SR GP

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 24.03.2023, ALONG WITH Con.Case(C).499/2023, 505/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

COC 495/23 & connected

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945 CON.CASE(C) NO. 499 OF 2023 AGAINST THE JUDGMENT DATED 17.06.2022 IN WP(C) 11961/2022

PETITIONER:

MALAVIKA V NAIR, AGED 26 YEARS, D/O VINOD A R/O PUTHEN VEEDU, CHAVARA P.O, KOLLAM., PIN - 691583

BY ADVS.

S.GANESH PEARL K.DAVIS

RESPONDENT:

DR. ASHA THOMAS, IAS TTHE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOLDING ADDITIONAL CHARGE OF HEALTH AND FAMILY WELFARE (MEDICAL EDUCATION) DEPARTMENT ROOM NO.

660, 3RD FLOOR, SOUTH BLOCK SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

SRI S GOPINADHAN -SR GP

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 24.03.2023, ALONG WITH Con.Case(C).495/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

COC 495/23 & connected

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945 CON.CASE(C) NO. 505 OF 2023 AGAINST THE JUDGMENT DATED 17.06.2022 IN WP(C) 11655/2022 PETITIONERS:

1 LAKSHMI GOPINATH, AGED 25 YEARS D/O GOPINATHAN PILLAI, R/O MALAMPARA HOUSE, KAITHAKODI, AYROOR, PATHANAMTHITTA - 689614

2 NIKHIL.R, AGED 25 YEARS, S/O. REMESH, R/O NANDANAM, PERUNGALA, KAYAMKULAM., PIN - 690559

3 G. HARISHANKAR, AGED 24 YEARS S/O. GOPAKUMAR. G, R/O MANIMURALI, KOLLAKONAM, PAYATTUVILA- P.O, THIRUVANANTHAPURAM., PIN - 695014

4 THERES JOLLY, AGED 26 YEARS D/O. JOLLY M.V, MALIYECKAL HOUSE, VATTAPARA P.O. THIRUVANANTHAPURAM - 695028

BY ADVS.

S.GANESH PEARL K.DAVIS

RESPONDENT:

DR. ASHA THOMAS, IAS THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOLDING ADDITIONAL CHARGE OF HEALTH AND FAMILY WELFARE (MEDICAL EDUCATION) DEPARTMENT ROOM NO.

660, 3RD FLOOR, SOUTH BLOCK SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

SRI S GOPINADHAN -SR GP THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 24.03.2023, ALONG WITH Con.Case(C).495/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

COC 495/23 & connected

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945 CON.CASE(C) NO. 508 OF 2023 AGAINST THE JUDGMENT DATED 17.06.2022 IN WP(C) 11968/2022

PETITIONER:

A.U JAYALAKSHMI, AGED 25 YEARS, D/O AJITH K.S R/O USHUS, VASHAVILAKOM, GOVERNMENT HOSPITAL ROAD, BALARAMAPURAM, THIRUVANANTHAPURAM., PIN - 695501

BY ADVS.

S.GANESH PEARL K.DAVIS

RESPONDENT:

DR. ASHA THOMAS, IAS THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOLDING ADDITIONAL CHARGE OF HEALTH AND FAMILY WELFARE (MEDICAL EDUCATION) DEPARTMENT ROOM NO.

660, 3RD FLOOR, SOUTH BLOCK SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

SRI S GOPINADHAN -SR GP

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 24.03.2023, ALONG WITH Con.Case(C).495/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

COC 495/23 & connected

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945 CON.CASE(C) NO. 511 OF 2023 AGAINST THE JUDGMENT DATED 17.06.2022 IN WP(C) 18184/2022

PETITIONER:

JOHN NELSON, AGED 25 YEARS, S/O FR. NELSON JOHN, R/O KINATTINKARA KIZHAKKETHIL JO BHAWAN, PUTHOOR, PUTHOOR P.O KOLLAM., PIN - 691507

BY ADVS.

S.GANESH PEARL K.DAVIS

RESPONDENT:

DR. ASHA THOMAS, IAS THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOLDING ADDITIONAL CHARGE OF HEALTH AND FAMILY WELFARE (MEDICAL EDUCATION) DEPARTMENT ROOM NO.

660, 3RD FLOOR, SOUTH BLOCK SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

SRI S GOPINADHAN -SR GP

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 24.03.2023, ALONG WITH Con.Case(C).495/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

COC 495/23 & connected

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945 CON.CASE(C) NO. 518 OF 2023 AGAINST THE JUDGMENT DATED 17.06.2022 IN WP(C) 11682/2022

PETITIONER:

HASNA, AGED 26 YEARS, D/O UMMER A.K, APPAMKANDATHIL HOUSE CHERUKODE, P.O, VALLAPPUZHA, PALAKKAD., PIN - 679336

BY ADV S.GANESH

RESPONDENT:

DR. ASHA THOMAS, IAS THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOLDING ADDITIONAL CHARGE OF HEALTH AND FAMILY WELFARE (MEDICAL EDUCATION) DEPARTMENT ROOM NO.

660, 3RD FLOOR, SOUTH BLOCK SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

SRI S GOPINADHAN -SR GP

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 24.03.2023, ALONG WITH Con.Case(C).495/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

COC 495/23 & connected

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945 CON.CASE(C) NO. 534 OF 2023 AGAINST THE JUDGMENT DATED 17.06.2022 IN WP(C) 18212/2022

PETITIONER:

M. PARVATHY NAIR, AGED 25 YEARS, D/O J.R. PRADEEP, TC 86/189, PADMANABHA VADAKKE VILAKAM ROAD NEAR CHACKA ITI JN., PETTAH P.O THIRUVANANTHAPURAM., PIN - 695024

BY ADV S.GANESH

RESPONDENT:

DR. ASHA THOMAS, IAS THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOLDING ADDITIONAL CHARGE OF HEALTH AND FAMILY WELFARE (MEDICAL EDUCATION) DEPARTMENT ROOM NO.

660, 3RD FLOOR, SOUTH BLOCK SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

SRI S GOPINADHAN -SR GP

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 24.03.2023, ALONG WITH Con.Case(C).495/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

COC 495/23 & connected

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945 CON.CASE(C) NO. 535 OF 2023 AGAINST THE JUDGMENT DATED 17.06.2022 IN WP(C) 18223/2022

PETITIONER:

AYANA EDWIN, AGED 27 YEARS, D/O EDWIN R/O CHURCH VIEW AMBALATHINKARA, KAZHAKUTTOM P.O THIRUVANANTHAPURAM., PIN - 695582

BY ADV S.GANESH

RESPONDENT:

DR. ASHA THOMAS, IAS THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOLDING ADDITIONAL CHARGE OF HEALTH AND FAMILY WELFARE (MEDICAL EDUCATION) DEPARTMENT ROOM NO.

660, 3RD FLOOR, SOUTH BLOCK SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

SRI S GOPINADHAN -SR GP

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 24.03.2023, ALONG WITH Con.Case(C).495/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

COC 495/23 & connected

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945 CON.CASE(C) NO. 536 OF 2023 AGAINST THE JUDGMENT DATED 17.06.2022 IN WP(C) 11638/2022 PETITIONERS:

1 TIJIN THOMAS, AGED 25 YEARS S/O THOMAS.B PARAVILA HOUSE, PALLICKAL P.O. KOTTARAKARA, KOLLAM., PIN - 691566

2 SHIJIN.K, AGED 26 YEARS, S/O. KRISHNAN.V., SREE VIHAR SOORYA NAGAR, KAKKANNI NSS ENGINEERING COLLEGE P.O. PALAKKAD - 678008

3 SHEENSHA SHAJAHAN, AGED 27 YEARS D/O MOHAMMED SHAJAHAN KOTTAYIL HOUSE, P.V NORTH THAZHAVA P.O, KARUNAGAPPALLY KOLLAM., PIN - 690523

BY ADV S.GANESH

RESPONDENT:

DR. ASHA THOMAS, IAS THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOLDING ADDITIONAL CHARGE OF HEALTH AND FAMILY WELFARE (MEDICAL EDUCATION) DEPARTMENT ROOM NO.

660, 3RD FLOOR, SOUTH BLOCK SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

SRI S GOPINADHAN -SR GP

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 24.03.2023, ALONG WITH Con.Case(C).495/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

COC 495/23 & connected

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945 CON.CASE(C) NO. 537 OF 2023 AGAINST THE JUDGMENT DATED 17.06.2022 IN WP(C) 11689/2022 PETITIONERS:

1 ASLAM ABDUL LATHEEF, AGED 26 YEARS KUNNEL PUTHENVEEDU P.V NORTH, THADIYOOR, THAZHAVA P.O KARUNAGAPPALLY, KOLLAM - 690523

2 SHABNAM S.S., AGED 27 YEARS D/O SHAREEF.M, SHABNAM COTTAGE PERUMALA, VELLUMANNADI POST VENJARUMOODU, THIRUVANANTHAPURAM., PIN - 695607

3 NISANTH A.S, AGED 25 YEARS S/O. AJAYAKUMAR.G. DEEPARADHANA, THALAVOOR, NADUTHERI, KOLLAM - 691514

BY ADV S.GANESH

RESPONDENT:

DR. ASHA THOMAS, IAS THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOLDING ADDITIONAL CHARGE OF HEALTH AND FAMILY WELFARE (MEDICAL EDUCATION) DEPARTMENT ROOM NO.

660, 3RD FLOOR, SOUTH BLOCK SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

SRI S GOPINADHAN -SR GP

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 24.03.2023, ALONG WITH Con.Case(C).495/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

COC 495/23 & connected

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945 CON.CASE(C) NO. 544 OF 2023 AGAINST THE JUDGMENT DATED 17.06.2022 IN WP(C) 18206/2022

PETITIONERS:

1 JANCY J., AGED 26 YEARS, D/O JOHNSON C., J.J HOUSE, ARRINALLOOR P.O, THEVALLAKKARA, KOLLAM., PIN - 690538

2 DARSHAN. J, AGED 26 YEARS S/O JAYAPRAKASH R, DARSHANAM, POOVATTOOR EAST, KULAKKADA P.O, KOTTARAKKARA, KOLLAM - 691521

BY ADV S.GANESH

RESPONDENT:

DR. ASHA THOMAS, IAS THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOLDING ADDITIONAL CHARGE OF HEALTH AND FAMILY WELFARE (MEDICAL EDUCATION) DEPARTMENT ROOM NO.

660, 3RD FLOOR, SOUTH BLOCK SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

SRI S GOPINADHAN -SR GP

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 24.03.2023, ALONG WITH Con.Case(C).495/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

COC 495/23 & connected

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN FRIDAY, THE 24TH DAY OF MARCH 2023 / 3RD CHAITHRA, 1945 CON.CASE(C) NO. 546 OF 2023 AGAINST THE JUDGMENT DATED 17.06.2022 IN WP(C) 11610/2022

PETITIONER:

RESHMA G S, AGED 25 YEARS, D/O P.GURULAL R/O VIRINDAVANAM, UMMANNOOR P.O, KOTTAKKARA KOLLAM., PIN - 691520

BY ADV S.GANESH

RESPONDENT:

DR. ASHA THOMAS, IAS THE ADDITIONAL CHIEF SECRETARY TO GOVERNMENT HOLDING ADDITIONAL CHARGE OF HEALTH AND FAMILY WELFARE (MEDICAL EDUCATION) DEPARTMENT ROOM NO.

660, 3RD FLOOR, SOUTH BLOCK SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001

SRI S GOPINADHAN -SR GP

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 24.03.2023, ALONG WITH Con.Case(C).495/2023 AND CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

COC 495/23 & connected

JUDGMENT [Con.Case(C) Nos.495/2023, 499/2023, 505/2023, 508/2023, 511/2023, 518/2023, 534/2023, 535/2023, 536/2023, 537/2023, 544/2023, 546/2023]

The learned Senior Government Pleader - Sri.S.Gopinadhan,

submitted that the directions in the judgment are being fully

complied with; but conceded that, due to certain administrative

and other reasons, the amounts as ordered by this Court have not

been paid to the petitioners yet. He, however, added that if

another six month's time is granted, same will be honoured and

fully paid up.

2. I am afraid that I cannot accede to the afore request of

the learned Government Pleader because the period fixed by this

Court in the judgment was based on the directions of another

learned Division Bench issued in analogous circumstances, which

had been, admittedly, approved by the Honourable Supreme Court.

3. Presumably, being aware of the mind of this Court as

afore, Sri.S.Gopinadhan submitted that if this Court is not inclined,

then the period may be reduced to a minimum of three months, COC 495/23 & connected

since Government will require that period to garner resources and

pay the petitioners.

4. This request again cannot be acceded to; though I am of

the view that, as a last chance and as a matter of pure indulgence,

a period of 45 days from today can be granted.

I, therefore, close these Contempt Cases, directing the

respondent to comply with the directions in the judgment and to

pay full amounts to the petitioners, on or before 09.05.2023; with

liberty being reserved to them to seek a rehearing, if there is any

violation of the same.

I clarify that the afore time frame has been granted only as a

matter of indulgence and no other; and therefore, that the

respondents will be well advised not to seek any further extension.

Sd/-

RR                                             DEVAN RAMACHANDRAN
                                                    JUDGE
 COC 495/23 & connected

APPENDIX OF CON.CASE(C) 499/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT DATED 17/06/2022 OF THIS HON'BLE COURT IN WP (C) NO. 11961/2022.

Annexure-A2 TRUE COPY OF THE LETTER DATED 01/02/2023 ISSUED BY THE COUNSEL FOR THE PETITIONER TO THE RESPONDENT.

COC 495/23 & connected

APPENDIX OF CON.CASE(C) 505/2023

PETITIONER ANNEXURES Annexure-A1 TRUE COPY OF THE JUDGEMENT OF THIS HON'BLE COURTDATED 17/06/2022 IN WP(C) NO. 11655/2022 .

Annexure-A2 TRUE COPY OF THE LETTER DATED 01/02/2023 ISSUED BY THE COUNSEL FOR THE PETITIONERS TO THE RESPONDENT. COC 495/23 & connected

APPENDIX OF CON.CASE(C) 508/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF JUDGEMENT DATED 17/06/2022 IN 11968/2022 OF THE HON'BLE HIGH COURT OF KERALA.

Annexure-A2 TRUE COPY OF LETTER DATED 01/02/2023 ISSUED BY THE COUNSEL FOR PETITIONER TO THE RESPONDENT.

COC 495/23 & connected

APPENDIX OF CON.CASE(C) 511/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF JUDGEMENT OF THIS HON'BLE COURT IN WP (C) NO. 18184/2022. Annexure-A2 TRUE COPY OF THE LETTER DATED 01/02/2023 ISSUED BY THE COUNSEL FOR PETITIONER TO THE RESPONDENT.

COC 495/23 & connected

APPENDIX OF CON.CASE(C) 518/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGEMENT OF THIS HON'BLE COURT DATED 17/06/2022 IN WP (C) NO. 11682/2022.

Annexure-A2 TRUE COPY OF LETTER DATED 01/02/2023 ISSUED BY THE COUNSEL FOR PETITIONER TO THE RESPONDENT.

COC 495/23 & connected

APPENDIX OF CON.CASE(C) 534/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF JUDGEMENT DATED 17/06/2022 IN WP (C) NO. 18212/2022. Annexure-A2 TRUE COPY OF THE LETTER DATED 01/02/2023 ISSUED BY COUNSEL FOR PETITIONER TO THE RESPONDENT.

COC 495/23 & connected

APPENDIX OF CON.CASE(C) 535/2023

PETITIONER ANNEXURES Annexure-A1 CERTFIED COPY OF JUDGEMENT DATED 17/06/2022 OF THIS HON'BLE COURT IN WP(C) NO. 18223/2022.

Annexure-A2 TRUE COPY OF THE LETTER DATED 01/02/2023 ISSUED BY THE COUNSEL FOR PETITIONER TO THE RESPONDENT.

COC 495/23 & connected

APPENDIX OF CON.CASE(C) 536/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF JUDGEMENT DATED 17/06/2022 OF THIS HON'BLE COURT IN WP(C) NO. 11638/2022 Annexure-A2 TRUE COPY OF LETTER DATED 01/02/2023 ISSUED BY COUNSEL FOR PETITIONERS TO THE RESPONDENT.

COC 495/23 & connected

APPENDIX OF CON.CASE(C) 537/2023

PETITIONER ANNEXURES Annexure-A1 CERTFIED COPY OF JUDGEMENT DATED 17/06/2022 OF THIS HON'BLE COURT IN WP (C) NO. 11689/2022.

Annexure-A2 TRUE COPY OF LETTER DATED 01/02/2023 ISSUED BY THE COUNSEL FOR THE PETITIONERS TO THE RESPONDENT. COC 495/23 & connected

APPENDIX OF CON.CASE(C) 544/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF JUDGMENT OF THIS HON'BLE COURT DATED 17/06/2022 IN WP(C) NO. 18206/2022.

Annexure-A2 TRUE COPY OF THE LETTER DATED 01/02/2023 ISSUED BY THE COUNSEL FOR THE PETITIONERS TO THE RESPONDENT. COC 495/23 & connected

APPENDIX OF CON.CASE(C) 546/2023

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF JUDGEMENT DATED 17/06/2022 OF THIS HON'BLE COURT IN WP(C) NO. 11610/2022.

Annexure-A2 TRUE COPY OF LETTER DATED 01/02/2022 ISSUED BY COUNSEL FOR THE PEITTIONER TO THE RESPONDENT.

COC 495/23 & connected

APPENDIX OF CON.CASE(C) 495/2023

PETITIONER ANNEXURES Annexure CERTIFIED COPY OF JUDGEMENT OF THIS HON'BLE COURT DATED 17/06/2022 IN WP (C) NO. 11642/2022.

Annexure-A2 TRUE COPY OF LETTER DATED 01/02/2023 ISSUED BY COUNSEL FOR THE PETITIONERS TO THE RESPONDENT.