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Faizal.P vs State Of Kerala
2023 Latest Caselaw 3332 Ker

Citation : 2023 Latest Caselaw 3332 Ker
Judgement Date : 23 March, 2023

Kerala High Court
Faizal.P vs State Of Kerala on 23 March, 2023
WP(C) NO. 23210 OF 2019             1



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                          WP(C) NO. 23210 OF 2019
PETITIONER/S:
          FAIZAL.P.,
          AGED 50 YEARS
          S/O.UMMER.P., HEADMASTER, KOTTANTHALA AMLP SCHOOL,
          ULLANAM (P.O), PARAPPANANGADI, MALAPPURAM DISTRICT.

              BY ADVS.
              K.T.SHYAMKUMAR
              SRI.HARISH R. MENON
              SMT.K.N.ABHA
              SRI.A.G.PRASANTH


RESPONDENT/S:
    1     STATE OF KERALA,
          REP. BY SECRETARY, DEPARTMENT OF GENERAL EDUCATION,
          SECRETARIAT, THIRUVANANTHAPURAM, PIN- 695001.

      2       THE DIRECTOR OF GENERAL EDUCATION,
              THIRUVANANTHAPURAM, PIN- 695014.

      3       THE DEPUTY DIRECTOR OF EDUCATION,
              MALAPPURAM- 676505.

      4       ASSISTANT EDUCATION OFFICER,
              PARAPPANANGADI, MALAPPURAM DISTRICT-676303.

               BY ADV GOVERNMENT PLEADER


OTHER PRESENT:
          SRI.K.M.FAISAL, GP

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.03.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) NO. 23210 OF 2019           2




                      P.V.KUNHIKRISHNAN, J
                  ---------------------------------------
                    W.P.(C) No. 23210 of 2019
                   --------------------------------------
              Dated this the 23rd day of March, 2023


                            JUDGMENT

The counsel for the petitioner submitted that the writ

petitioner may be allowed to withdraw this writ petition

Therefore, this writ petition is dismissed as withdrawn.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

 
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