Suran vs Housing Development Finance ...
2023 Latest Caselaw 3325 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
     THURSDAY, THE 23RD DAY OF MARCH 2023 / 2ND CHAITHRA, 1945
                       WP(C) NO. 10007 OF 2023
PETITIONER:

          SURAN
          AGED 53 YEARS
          S/O SUNDARAM, SRUTHILAYAM VALIYAVILA,
          THIRUVANANTHAPURAM-695501, PIN - 695 501

          BY ADVS.
          K.I.SAGEER
          MUHAMMED YASIL



RESPONDENTS:

    1     HOUSING DEVELOPMENT FINANCE CORPORATION
          REPRESENTED BY ITS AUTHORIZED OFFICER HDFC HOUSE,
          VAZHUTHACAUD, POST BOX NO.2288
          THIRUVANANTHAPURAM-695 010

    2     BRANCH MANAGER
          HOUSING DEVELOPMENT FINANCE CORPORATION
          VAZHUTHACAUD BRANCH VAZHUTHACAUD,
          THIRUVANANTHAPURAM-695 014

          BY ADVS.
          S.AMBILY
          K.K.CHANDRAN PILLAI (SR.)(C-41)




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10007 OF 2023
                                      2




                             T.R.RAVI, J.
                     ----------------------------------------
                      WP (C) No.10007 of 2023
                   -------------------------------------------
              Dated this the 23rd day of March, 2023

                           JUDGMENT

Admit. Standing Counsel takes notice for the

respondents.

The Standing Counsel on instructions submits that the

writ petition has been filed suppressing the fact that the

petitioner had earlier approached this Court by filing

WP(C).No.24887/2021, which was disposed of granting

instalments and WP(C)No.4980/2022 which is still stated to

be pending. The petitioner cannot be granted any relief in

exercise of the extra ordinary jurisdiction under Article 226.

The writ petition stands dismissed.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 10007 OF 2023

APPENDIX OF WP(C) 10007/2023

PETITIONER'S EXHIBITS

Exhibit-P1 A TRUE COPY OF THE SALE NOTICE DATED 07.03.2023 OF THE 1ST RESPONDENT

RESPONDENT'S EXHIBITS : NIL

//TRUE COPY// PA TO JUDGE