M/S. Oceanus Dwellings Pvt. Ltd vs The State Tax Officer-I (Wc)
2023 Latest Caselaw 3316 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                   THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
          Thursday, the 23rd day of March 2023 / 2nd Chaithra, 1945
                   CM.APPL.NO.1/2023 IN WA NO. 633 OF 2023
  (AGAINST THE JUDGMENT DATED 02.02.2021 IN WP(C) 2540/2021 OF THIS COURT)
PETITIONER/APPELLANT:

     M/S. OCEANUS DWELLINGS PVT. LTD. PRIYADARSHINI NAGAR, PUTHUR,
     PALAKKAD, REPRESENTED BY K.A. FRANCIS, REGIONAL MANAGER, PIN -
     678005.

RESPONDENTS/RESPONDENTS:

  1. THE STATE TAX OFFICER-I (WC) STATE GST DEPARTMENT, PALAKKAD , PIN -
     678001.
  2. THE KERALA VALUE ADDED TAX/AGRICULTURAL INCOME TAX & SALES TAX
     APPELLATE TRIBUNAL ADDITIONAL BENCH, KOZHIKODE , REPRESENTED BY ITS
     ASST. SECRETARY, PIN - 673032.

     Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 292 days in filing this Writ Appeal and accept the same on the files of
this Hon'ble Court.
     This Application coming on for orders on 23.03.2023, upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of M/S.HARISANKAR V. MENON, MEERA V.MENON,
R.SREEJITH & K.KRISHNA, Advocates for the petitioner, the court passed the
following:
                    A.K.JAYASANKARAN NAMBIAR
                                 &
                        VIJU ABRAHAM, JJ.
             --------------------------------
                      CM.Appl No.1 of 2023
                                 in
                       W.A. No.633 of 2023
                                  &
                       W.A. No.633 of 2023
             -------------------------------
               Dated this the 23rd day of March, 2023

                               ORDER

A.K.Jayasankaran Nambiar, J.

Consolidated notice to the respondents in the delay condonation

application and Writ Appeal. The learned Government Pleader takes

notice for the respondents.

Post on 03.04.2023.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

VIJU ABRAHAM JUDGE

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