Soman.K.N vs The Secretary
2023 Latest Caselaw 3103 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

         THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

     TUESDAY, THE 21ST DAY OF MARCH 2023 / 30TH PHALGUNA, 1944
                       WP(C) NO. 5846 OF 2023
PETITIONER:

          SOMAN.K.N
          AGED 68 YEARS,
          S/O BAHULEYAN
          KULANGARATH HOUSE, RPC PO, VANDANPATHAL,
          KOTTAYAM, PIN - 686513.

          BY ADVS.
          C.A.NAVAS
          P.A.SHAJI SAMAD
          LAYA SIMON

RESPONDENTS:

    1     THE SECRETARY
          REGIONAL TRANSPORT AUTHORITY, OFFICE OF THE REGIONAL
          TRANSPORT AUTHORITY, KOTTAYAM,
          KOTTAYAM DISTRICT, PIN - 686002.


    2     SURAJ.V.M
          VELLILAPARAMBIL HOUSE, KUPPAKKAYAM.P.O, KOMBUKUTHY,
          KOTTAYAM DISTRICT,, PIN - 686513.

          BY ADV K.V.GOPINATHAN NAIR
          SMT.DEEPA V, GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
21.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 5846 OF 2023                   2

                                   JUDGMENT

It is submitted by the learned counsel appearing for the petitioner that the

prayers sought for have become infructuous. This writ petition is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE Sru

APPENDIX OF WP(C) 5846/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE PERMIT NO. KL55/1003/2003 DATED 16.02.2023.

Exhibit P2 TRUE COPY OF THE ORDER NO.J1/14328/2022/K DATED 29.11.2022.

Exhibit P3 TRUE COPY OF THE JUDGEMENT DATED 09.12.2022 IN WP(C) NO.39858/2022 OF THE HONOURABLE HIGH COURT OF KERALA.

Exhibit P4 TRUE COPY OF THE RELEVANT PAGE EXTRACT SHOWING THE WIDTH OF ROAD UNDER THE ERUMELI GRAMA PANCHAYATH DATED NIL.

Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE MINUTES OF REGIONAL TRANSPORT AUTHORITY DATED 29.11.2022.