K.J. Jagath Simhan vs The State Tax Officer
2023 Latest Caselaw 3085 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
          Monday, the 13th day of March 2023 / 22nd Phalguna, 1944
                             WA NO. 548 OF 2023

 (AGAINST THE JUDGMENT DATED 06.02.2023 IN WP(C) 3330/2023 OF THIS COURT)

APPELLANT/PETITIONER:

     K.J. JAGATH SIMHAN, AGED 32 YEARS, PROPRIETOR, M/S. KONDAPURAM
     KALATHIL GAS AGENCIES, MELAMURI,PALAKKAD, PIN - 678006.

BY.ADVS.M/S. HARISANKAR V. MENON, MEERA V.MENON, R.SREEJITH & K.KRISHNA.

RESPONDENTS/RESPONDENTS :

  1. THE STATE TAX OFFICER, STATE GOODS AND SERVICE TAX DEPARTMENT, 1ST
     CIRCLE, PALAKKAD, PIN - 678001
  2. THE DEPUTY COMMISSIONER (APPEALS), STATE GOODS & SERVICES TAX
     DEPARTMENT, PALAKKAD, PIN - 678001
  3. THE DEPUTY TAHSILDAR (RR), TALUK OFFICE, PALAKKAD, PIN - 678001
  4. THE COMMISSIONER OF STATE GST, STATE GOODS AND SERVICE TAX
     DEPARTMENT, TAX TOWERS, KILLIPPALAM, KARAMANA, THIRUVANANTHAPURAM,
     PIN - 695001
  5. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, TAXES DEPARTMENT,
     GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay all further proceedings pursuant to Ext P1 order issued by the 1st
respondent, till the final disposal of this Writ Appeal.
     This Writ Appeal coming on for orders on 13.03.2023, upon perusing
the appeal memorandum, the court on the same day passed the following:
                    A.K.JAYASANKARAN NAMBIAR
                                 &
                    MOHAMMED NIAS C.P., JJ.
                 -------------------------
                        W.A. No.548 of 2023
                 -------------------------
               Dated this the 13th day of March, 2023

                               ORDER

A.K.Jayasankaran Nambiar, J.

Post on 24.03.2023 to enable the appellant to prefer statutory

second appeal against the order impugned in the Writ Petition and to

produce a copy of those appeals and stay petition before this Court.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

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