Citation : 2023 Latest Caselaw 3068 Ker
Judgement Date : 13 March, 2023
WA No.915/2022 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
Monday, the 13th day of March 2023 /22nd Phalguna, 1944
WA NO. 915 OF 2022
AGAINST JUDGMENT DATED 27.06.2022 IN WP(C) 2859/2022 OF THIS COURT
APPELLANT/PETITIONER IN W.P.(C):
M/S.RADIANCE REALTY DEVELOPERS INDIA LTD., NO.480, ANNASALAI,
KHIVRAJ COMPLEX II,
6TH FLOOR, NANDANAM, CHENNAI - 35, REPRESENTED BY ITS AUTHORISED
SIGNATORY,
MR. K.S. BHARANIDHARAN.
BY SENIOR ADVOCATE SRI.G.SHRIKUMAR AND
ADVS. M/S. SANTHA VARGHESE, RAHUL VARGHESE & RANJITH VARGHESE
RESPONDENTS/RESPONDENTS IN W.P.(C):
1. THE STATE OF KERALA, REPRESENTED BY THE SECRETARY TO GOVERNMENT,
PUBLIC WORKS DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
- 695 001.
AND 2 OTHERS.
BY SENIOR GOVERNMENT PLEADER SRI.K.V.MANOJ KUMAR FOR R1
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation of the judgment dt.27.06.2022 in W.P.(C) No.2859 of
2022 of the learned Single Judge, till the disposal of the Writ Appeal.
This Writ Appeal again coming on for orders on 13/03/2023 upon
perusing the appeal memorandum and this court's order dated
07/03/2023, the court on the same day passed the following:
O R D E R
Interim order extended till next posting.
Post on 16/3/2023.
13/03/2023 Sd/-A.MUHAMED MUSTAQUE,JUDGE
Sd/-SHOBA ANNAMMA EAPEN,JUDGE
13-03-2023 /True Copy/ Assistant Registrar
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