K. T. Thomas vs Emily Sam Thomas
2023 Latest Caselaw 3033 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                   &
               THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
        Monday, the 13th day of March 2023 / 22nd Phalguna, 1944
                         OP (FC) NO. 670 OF 2022(R)
E.P. NO. 86/2017 IN OP NO.1120 OF 2012 OF FAMILY COURT, THIRUVANANTHAPURAM

PETITIONER/RESPONDENT/JUDGMENT DEBTOR:


K.T. THOMAS, AGED 55 YEARS, S/O.K.T. THOMAS,

DOOR NO. 7-A2, ABM TOWERS, KADAVANTHARA P.O,

ERNAKULAM, COCHIN-682 020, KANAYANNUR TALUK,

ERNAKULAM DISTRICT.

RESPONDENTS/PETITIONERS/DECREE HOLDERS:

  1. EMILY SAM THOMAS, AGED 53 YEARS, D/O.M.V. SAMUEL, MULAMOOTTIL
     HOUSE, BAPUJI NAGAR, MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM, NOW
     RESIDING AT FLAT NO. 4-B, 4TH FLOOR, LASAN LAVANYA, NO. 16/10,
     TEMPLE AVENUE, SRINAGAR COLONY, SAIDAPET, CHENNAI- 600 015.
  2. DINA THOMAS, AGED 26 YEARS, D/O.K.T. THOMAS, MULAMOOTTIL HOUSE,
     BAPUJI NAGAR, MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM, NOW
     RESIDING AT FLAT NO. 4-B, 4TH FLOOR, LASAN LAVANYA, NO. 16/10,
     TEMPLE AVENUE, SRINAGAR COLONY, SAIDAPET, CHENNAI- 600 015.
  3. EYENA THOMAS, AGED 24 YEARS, D/O.K.T. THOMAS, MULAMOOTTIL HOUSE,
     BAPUJI NAGAR, MEDICAL COLLEGE P.O, THIRUVANANTHAPURAM, NOW
     RESIDING AT FLAT NO. 4-B, 4TH FLOOR, LASAN LAVANYA, NO. 16/10,
     TEMPLE AVENUE, SRINAGAR COLONY, SAIDAPET, CHENNAI- 600 015.


     OP (Family Court) praying inter alia that in the circumstances
stated in the affidavit filed along with the OP (FC) the High Court be
pleased to stay all further proceedings in Exhibit P1 execution
petition, pending final disposal of the above OP(FC), to secure the ends
of justice.

     This petition again coming on for admission upon perusing the
petition and the affidavit filed in support of OP (FC) and this Court's
order dated 09/03/2023 and upon hearing the arguments of SRI.SURAJ.S.,
Advocate for the petitioner and of M/S. AJIT JOY & SAYUJYA, Advocates
for R1, the court passed the following:


                                                   P.T.O.
               ANIL K. NARENDRAN & P.G. AJITHKUMAR, JJ.
               -----------------------------------------------------
                           O.P.(FC) No.670 of 2022
              ------------------------------------------------------
                   Dated this the 13th day of March, 2023


                                    ORDER

Anil K. Narendran, J.

Smt.Sayujya, the learned counsel enters appearance for

the 1st respondent.

The learned counsel seeks a short adjournment to file

Vakalath.

List on 22.03.2023.

Any coercive steps against the petitioner before the

execution court shall be deferred for a period of ten days.

Sd/-

ANIL K. NARENDRAN, JUDGE

Sd/-

P.G. AJITHKUMAR, JUDGE

PV

13-03-2023 /True Copy/ Assistant Registrar