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T.A.Johny vs Deputy Director, Office Of The ...
2023 Latest Caselaw 2958 Ker

Citation : 2023 Latest Caselaw 2958 Ker
Judgement Date : 13 March, 2023

Kerala High Court
T.A.Johny vs Deputy Director, Office Of The ... on 13 March, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE GOPINATH P.
     MONDAY, THE 13TH DAY OF MARCH 2023 / 22ND PHALGUNA, 1944
                        WP(C) NO. 7737 OF 2023
PETITIONERS:

    1     T.A.JOHNY,
          AGED 65 YEARS
          PRESIDENT, KOTTAMAM KSHEEROLPADAKA CO-OPERATIVE SOCIETY
          LTD.NO.E 104 (D) APCOS, KOTTAMAM, NEELESWARAM P.O ,
          ERNAKULAM DISTRICT, PIN - 683574

    2     P.P.SHAJI,
          AGED 45 YEARS
          MANAGING COMMITTEE MEMBER, KOTTAMAM KSHEEROLPADAKA CO-
          OPERATIVE SOCIETY LTD.NO.E 104 (D) APCOS, KOTTAMAM,
          NEELESWARAM P.O , ERNAKULAM DISTRICT, PIN - 683574

    3     C.V.JOSE,
          AGED 66 YEARS
          MANAGING COMMITTEE MEMBER, KOTTAMAM KSHEEROLPADAKA CO-
          OPERATIVE SOCIETY LTD.NO.E 104 (D) APCOS, KOTTAMAM,
          NEELESWARAM P.O , ERNAKULAM DISTRICT, PIN - 683574

    4     JOY AVOKKARAN,
          AGED 45 YEARS
          JOY AVOKKARAN, AGED 45 YEARS, MANAGING COMMITTEE MEMBER,
          KOTTAMAM KSHEEROLPADAKA CO-OPERATIVE SOCIETY LTD.NO.E 104
          (D) APCOS, KOTTAMAM, NEELESWARAM P.O , ERNAKULAM DISTRICT,
          PIN - 683574

    5     REJI ANTONY,
          AGED 44 YEARS
          MANAGING COMMITTEE MEMBER, KOTTAMAM KSHEEROLPADAKA CO-
          OPERATIVE SOCIETY LTD.NO.E 104 (D) APCOS, KOTTAMAM,
          NEELESWARAM P.O , ERNAKULAM DISTRICT, PIN - 683574

          BY ADVS.
          P.N.MOHANAN
          C.P.SABARI
          AMRUTHA SURESH
          GILROY ROZARIO


RESPONDENTS:

    1     DEPUTY DIRECTOR, OFFICE OF THE DEPUTY DIRECTOR,
          DAIRY DEVELOPMENT DEPARTMENT, KAKKANAD, ERNAKULAM .,
          PIN - 682030
 W.P (C) No.7737/2023               -2-

      2       KOTTAMAM KSHEEROLPADAKA CO-OPERATIVE SOCIETY LTD.NO.E
              104 (D) APCOS, REPRESENTED BY ITS SECRETARY, KOTTAMAM,
              NEELESWARAM P.O 683 574, ERNAKULAM DISTRIC
              KOTTAMAM, NEELESWARAM P.O , ERNAKULAM DISTRICT, PIN -
              683574

      3       PART TIME ADMINISTRATOR (APPOINTED BUT NOT TAKEN
              CHARGE), KOTTAMAM KSHEEROLPADAKA CO-OPERATIVE SOCIETY
              LTD.NO.E 104 (D) APCOS,
              KOTTAMAM, NEELESWARAM P.O , ERNAKULAM DISTRICT., PIN -
              683574


OTHER PRESENT:

              SMT. C S SHEEJA (SR GP)




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.03.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P (C) No.7737/2023                  -3-


                              JUDGMENT

Learned counsel for the petitioners seeks permission to withdraw this

writ petition with liberty to file a fresh writ petition on the same cause of

action.

Accordingly this writ petition is dismissed as withdrawn with liberty as

aforesaid.

Sd/-

GOPINATH P.

JUDGE

AMG

APPENDIX OF WP(C) 7737/2023

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE RESOLUTION DATED 10.02.2023 ACCEPTING THE RESIGNATION OF SMT.SARALA SUDARSANAN AND SMT.LILLY PETER

Exhibit P2 A TRUE COPY OF THE RESOLUTION DATED 13.02.2023 OF THE MANAGING COMMITTEE NOMINATED SMT.REJI ANTONY AND SMT.MARIAM POULOSE

Exhibit P3 A TRUE COPY OF THE LETTER DATED 15.02.2023 OF THE FIRST PETITIONER ADDRESSED

Exhibit P4 A TRUE COPY OF THE ORDER DATED 24.02.2023 OF THE FIRST RESPONDENT

Exhibit P5 A TRUE COPY OF THE ORDER DATED 27.02.2023 OF THE FIRST RESPONDENT

Exhibit P6 A TRUE COPY OF THE LETTER DATED 27.02.2023 OF THE PART TIME ADMINISTRATOR

Exhibit P7 A TRUE COPY OF THE LETTER DATED 15.02.2023 SUBMITTED BY THE FIRST PETITIONER BEFORE THE FIRST RESPONDENT

Exhibit P8 A TRUE COPY OF THE JUDGMENT IN P.MUHAMMED V. JOINT REGISTRAR REPORTED IN ILR 1985 (KER) 335

 
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