Arunkumar vs Sulochana Damodaran Vypel
2023 Latest Caselaw 2939 Ker

RFA No.369/2022                          1/2

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                      THE HONOURABLE MR. JUSTICE P.SOMARAJAN
             Monday, the 13th day of March 2023 / 22nd Phalguna, 1944
                       IA.NO.1/2023 IN RFA NO. 369 OF 2022
                    OS 38/2015 OF SUB COURT, PAYYANNUR, KANNUR
   PETITIONERS/APPELLANTS:

      1. ARUNKUMAR ,S/O LATE VYPEL DAMODARAN, AGED 32 YEARS, NHEKLI,
         PERINGOME AMSOM DESOM, THALIPARAMBA TALUK, KANNUR DISTRICT, PIN -
         670353
      2. PUTHIYAPURAYIL GEETHA, D/O LATE PUTHIYAPURAYIL LAKSHMI, AGED 51
         YEARS, NHEKLI, PERINGOME AMSOM DESOM, THALIPARAMBA TALUK, KANNUR
         DISTRICT, PIN - 670353
      3. PUTHIYAPURAYIL ANILKUMAR ,S/O LATE PUTHIYAPURAYIL LAKSHMI,AGED 47
         YEARS ,NHEKLI, PERINGOME AMSOM DESOM, THALIPARAMBA TALUK, KANNUR
         DISTRICT,, PIN - 670353
      4. PUTHIYAPURAYIL VINODKUMAR @ VINOD,S/O LATE PUTHIYAPURAYIL
         LAKSHMI, AGED 51 YEARS, NHEKLI, PERINGOME AMSOM DESOM, THALIPARAMBA
         TALUK, KANNUR DISTRICT, PIN - 670353
      5. PUTHIYAPURAYIL MINI,D/O LATE PUTHIYAPURAYIL LAKSHMI, AGED 40 YEARS ,
         NHEKLI, PERINGOME AMSOM DESOM, THALIPARAMBA TALUK, KANNUR DISTRICT,
         , PIN - 670353

   RESPONDENTS/RESPONDENTS:

      1. SULOCHANA DAMODARAN VYPEL , W/o DAMODARAN VYPEL,AGED 81 YEARS ,
         VYPEL HOUSE, VELLUR, POST-MEVELLUR, VAIKOM TALUK, KOTTAYAM DISTRICT
         , PIN - 686609
      2. PREETHI DAMODARAN VYPEL ,D/O DAMODARAN VYPEL,AGED 62 YEARS ,VYPEL
         HOUSE, VELLUR, POST MEVELLUR, VAIKOM TALUK, KOTTAYAM DISTRICT , PIN
         - 686609
      3. SUNIL DAMODARAN VYPEL,S/O DAMODARAN VYPEL, AGED 59 YEARS ,VYPEL
         HOUSE, VELLUR, POST MEVELLUR, VAIKOM TALUK, KOTTAYAM DISTRICT , PIN
         - 686609
      4. ANIL DAMODARAN VYPEL,S/O DAMODARAN VYPEL, AGED 59 YEARS , VYPEL
         HOUSE, VELLUR, POST MEVELLUR, VAIKOM TALUK, KOTTAYAM DISTRICT , PIN
         - 686609
      5. JESTIN DAMODARAN VYPEL, S/O DAMODARAN VYPEL,AGED 55 YEARS ,VYPEL
         HOUSE, VELLUR, POST MEVELLUR, VAIKOM TALUK, KOTTAYAM DISTRICT , PIN
         - 686609
      6. SIMI DAMODARAN VYPEL, D/O DAMODARAN VYPEL, AGED 52 YEARS,VYPEL
         HOUSE, VELLUR, POST MEVELLUR, VAIKOM TALUK, KOTTAYAM DISTRICT , PIN
         - 686609
      7. RAJESH KHANNA DAMODARAN VYPEL, S/O DAMODARAN VYPEL, AGED 49
         YEARS,VYPEL HOUSE, VELLUR, POST MEVELLUR, VAIKOM TALUK, KOTTAYAM
         DISTRICT, PIN - 686609
      8. PERINGOME SERVICE CO-OPERATIVE BANK LTD NO.F.1235, REPRESENTED BY
         ITS SECRETARY, PERINGOME AMSOM DESOM, THALIPARAMBA TALUK, KANNUR
         DISTRICT, PIN - 670353
 RFA No.369/2022                                2/2

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the preliminary decree and judgment dated
   26.08.2022 in O.S No.38/2015 passed by the court of the Subordinate Judge
   of Payyannur, till the disposal of this Appeal.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of SRI.ASHWIN SATHYANATH, Advocate for the petitioners and of SRI.ALIAS M.
   CHERIAN, SRI.K.M.RAPHY, SRI. BRISTO S PARIYARAM ,Advocates for R1 to R7,
   the court passed the following:
                                      ORDER

There will be an interim order of stay as prayed for, till 10/4/2023

Sd/- P.SOMARAJAN JUDGE

13-03-2023 /True Copy/ Assistant Registrar