Gopalakrishnan C S vs Biju Prabhakar
2023 Latest Caselaw 2857 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  WEDNESDAY, THE 1ST DAY OF MARCH 2023 / 10TH PHALGUNA,
                            1944
                 CON.CASE(C) NO. 366 OF 2023
AGAINST THE JUDGMENT IN WP(C)35740/2022 OF HIGH COURT OF
                           KERALA
PETITIONER/PETITIONER:

        GOPALAKRISHNAN C S,
        AGED 36 YEARS
        S/O.CHANDRAHASAN.V, CONDUCTOR, GRADE I, KSRTC,
        TRIVANDRUM CENTRAL UNIT, RESIDING AT GOPIKA
        SADHANAM, POOJA NAGAR, ARALUMMOODU P.O.,
        PIN-695 123.
        BY ADVS.
        V.PREMCHAND
        SURYA MOHAN P.
        FATHIMA SHALU S.


RESPONDENT/RESPONDENT:

        BIJU PRABHAKAR,
        AGED ABOUT 55 YEARS,
        S/O PRABHAKARAN,CHAIRMAN AND MANAGING DIRECTOR,
        KERALA STATE ROAD TRANSPORT
        CORPORATION,TRANSPORT BHAVAN,
        FORT P.O,THIRUVANANTHAPURAM, PIN - 695023
OTHER PRESENT:

         SRI.DEEPU THANKAN -SC


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 01.03.2023, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 COC.No.366/2023
                              ..2..




                         JUDGMENT

The learned counsel for the petitioner, submits that the

directions in the judgment have been complied with.

In the afore circumstances, I close this Contempt Case

without any further order.

Sd/-

DEVAN RAMACHANDRAN, JUDGE

ACR COC.No.366/2023 ..3..

APPENDIX OF CON.CASE(C) 366/2023

PETITIONER ANNEXURES Annexure-I CERTIFIED COPY OF THE JUDGMENT IN W.P.(C).NO.35740 OF 2022 BEFORE THE HON'BLE HIGH COURT OF KERALA, AT ERNAKULAM DATED 8-11-2022