Pankajakshan Nair vs B.Anil Kumar
2023 Latest Caselaw 2763 Ker

CON.CASE(C) NO. 358 OF 2023          1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   WEDNESDAY, THE 1ST DAY OF MARCH 2023 / 10TH PHALGUNA, 1944
                          CON.CASE(C) NO. 358 OF 2023
  AGAINST THE ORDER/JUDGMENTWP(C) 14260/2022 OF HIGH COURT OF
                                    KERALA
PETITIONER/S:

      1        PANKAJAKSHAN NAIR
               AGED 80 YEARS
               S/O LATE MADHAVAN PILLAI PALAKKATTU HOUSE RAJAGIRI
               VALLEY P.O. KAKKANAD VILLAGE KANAYANNUR TALUK
               ERNAKULAM DISTRICT, PIN - 682039

      2        SARALA GOPINATHAN
               AGED 67 YEARS
               W/O GOPINATHAN NAIR PALAKKATTU HOUSE KAKKANAD
               KANAYANNUR TALUK ERNAKULAM DISTRICT, PIN - 682039

      3        RAVEENDRAN PILLAI
               AGED 73 YEARS
               S/O LATE MADHAVAN PILLAI PALAKKATTUMADOM KAKKANAD
               VILLAGE KANAYANNUR TALUK ERNAKULAM DISTRICT, PIN -
               682039

      4        PADMAVATHY GOPALAKRISHAN
               AGED 64 YEARS
               W/O GOPALAKRISHAN MULAPPILLIL HOUSE PUTHENCRUZ P.O
               PUTHENCRUZ VILLAGE KUNNATHUNADU TALUK ERNAKULAM
               DISTRCT, PIN - 682308

      5        VANAJA MENON
               AGED 61 YEARS
               W/O NARAYANANKUTTY MENON AMBALAPPATTU HOUSE
               IRUMBANAM P.O THIRUVAMKULAM VILLAGE KANAYANNUR TALUK
               ERNAKULAM DISTRICT, PIN - 682309

      6        PRAKASHINI VENUKUMAR
               AGED 57 YEARS
               W/O VENUKUMAR LAKKSHMI VILASOM ASAMANNOOR P.O.
 CON.CASE(C) NO. 358 OF 2023       2


               ASAMANNOOR VILLAGE KUNNATHUNADU TALUK ERNAKULAM
               DISTRICT, PIN - 683549

      7        SREEDEVI K.M.
               AGED 51 YEARS
               W/O UNNIKRISHNAN PALAKKATTU HOUSE KAKKANAD VILLAGE
               KANAYANNOOR TALUK ERNAKULAM DISTRICT, PIN - 682039

               BY ADVS.
               S.SHANAVAS KHAN
               S.INDU
               KALA G.NAMBIAR



RESPONDENT/S:

      1        B.ANIL KUMAR
               (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER)
               MUNICIPAL SECRETARY THRIKKAKARA MUNICIPALITY
               MUNICIPAL OFFICE THRIKKAKARA, KAKKANAD ERNAKULAM,
               PIN - 682030

      2        HARIDASAN T.K
               (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER)
               THE MUNICIPAL ENGINEER LOCAL SELF GOVERNMENT
               DEPARTMENT THRIKKAKARA MUNICIPALITY THRIKKAKARA,
               KAKKANAD ERNAKULAM, PIN - 682030


       THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.03.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 358 OF 2023        3


                        P.V.KUNHIKRISHNAN, J
                    ---------------------------------------
                   Cont. Case (C) No. 358 of 2023
                                       in
                      W.P.(C.) No.14260 of 2022
                     --------------------------------------
                Dated this the 1st day of March, 2023


                              JUDGMENT

When this contempt case came up for consideration, the

learned counsel appearing for the respondents submitted that

an order is passed as directed by this Court and the copy of

the same is given to the counsel appearing for the petitioner.

In the light of the same, there is no contempt in this case. If

the petitioner is aggrieved by that order, the petitioner is free

to challenge that order in accordance with law.

With the above observation, this contempt case is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF CON.CASE(C) 358/2023

PETITIONER ANNEXURES

Annexure A CERTIFIED COPY OF THE JUDGMENT DATED 21/07/2022 IN W.P. (C) NO. 14260/2022 OF THIS HON'BLE COURT