Santhosh Kumar R vs Sri. S. Venkatesapathy Ias
2023 Latest Caselaw 7440 Ker

Con.Case(C) No.790/2023                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                          THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
                  Tuesday, the 27th day of June 2023 / 6th Ashadha, 1945
                 CONTEMPT CASE(C) NO. 790 OF 2023(S) IN WP(C) 30574/2022

   PETITIONER/PETITIONER:


           SANTHOSH KUMAR R, AGED 45 YEARS, S/O. T.K. RAGHAVAN NAIR,
           KUZHIKKALAYIL, KARIKODE P.O, PERUVA, KOTTAYAM - 686 610.

        BY ADVOCATES M/S. JOBY JACOB PULICKEKUDY & ANIL GEORGE.

   RESPONDENTS/RESPONDENTS NO. 1 TO 3:


       1. SRI. S. VENKATESAPATHY IAS, MANAGING DIRECTOR, KERALA WATER
          AUTHORITY, JALABHAVAN, THIRUVANANTHAPURAM, PIN - 695 033.
       2. SRI. AJEESH, THE EXECUTIVE ENGINEER, KERALA WATER AUTHORITY, PROJECT
          DIVISION, THIRUVANANTHAPURAM - 695 033.
       3. SRI. NOUSHAD, THE SUPERINTENDING ENGINEER, KERALA WATER AUTHORITY,
          PUBLIC HEALTH CIRCLE, OBSERVATORY HILLS, THIRUVANANTHAPURAM - 695
          033.


        This Contempt of court case (civil) having come up for orders on
   27.06.2023, the court on the same day passed the following:

                                              ORDER

The Counsel for the respondents will file a statement about the

actions taken based on the judgment of this Court.

Post on 19/07/2023.

Sd/- P.V.KUNHIKRISHNAN JUDGE

27-06-2023 /True Copy/ Assistant Registrar