Aneesh U.D vs Venkatesapathy S
2023 Latest Caselaw 7427 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                        CON.CASE(C) NO. 2674 OF 2022
 AGAINST THE ORDER/JUDGMENT IN WP(C) 27004/2022 OF HIGH COURT OF
                                      KERALA
PETITIONERS:

    1        ANEESH U.D
             AGED 47 YEARS, S/O.DEVASSY U.L
             RESIDING AT UKKEN HOUSE, PULLAZHY P.O., THRISSUR.
             WORKING AS HEAD OPERATOR, P.H. DIVISION, KERALA WATER
             AUTHORITY, IRINJALAKUDA, THRISSUR 680 121, PIN - 680012
    2        PRASAD K.V.
             AGED 45 YEARS
             RESIDING AT HOUSE NO. 2/66, VADAPARAMBU, KANNADI PORT,
             PALAKKAD DISTRICT. WORKING AS HEAD OPERATOR, PUBLIC
             HEALTH SECTION, KERALA WATER AUTHORITY, KUZHALMANNAN,
             PALAKKAD DISTRICT., PIN - 678701
             BY ADVS.
             SANTHOSH G. PRABHU
             N.U.DEEPA
             A.ASWATHY
             REVATHY P. MANOHARAN


RESPONDENTS:

             VENKATESAPATHY S
             (AGE AND NAME OF FATHER NOT KNOWN) MANAGING DIRECTOR,
             KERALA WATER AUTHORITY, JALABHAVAN, VELLAYAMBALAM
             THIRUVANANTHAPURAM-695033., PIN - 695033

             SRI.GEORGE JOHNY SC
     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 27.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 CON.CASE(C) NO. 2674 OF 2022             2




                                   JUDGMENT

Dated this the 27th day of June, 2023

It is submitted by the learned counsel appearing on

either side that the directions contained in the judgment

stand complied with.

The said submission is recorded. This Contempt of

Court Case is closed.

Sd/-

ANU SIVARAMAN JUDGE ska

APPENDIX OF CON.CASE(C) 2674/2022

PETITIONER ANNEXURES Annexure A1 A CERTIFIED COPY OF THE JUDGMENT DATED 01.09.2022 IN WP(C) NO. 27004 OF 2022 OF THIS HON'BLE COURT Annexure A2 A TRUE COPY OF THE NOTICE DATED 24.11.2022 BY THE PETITIONERS' COUNSEL TO THE RESPONDENT Annexure A3 A TRUE COPY OF THE ACKNOWLEDGEMENT CARD SHOWING RECEIPT OF NOTICE BY THE CONTEMNOR