Latha Sundaresan vs Raju Chandran
2023 Latest Caselaw 7423 Ker

Mat.Appeal No.465/2023                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                               &
                            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
              Tuesday, the 27th day of June 2023 / 6th Ashadha, 1945
                    IA.NO.1/2023 IN MAT.APPEAL NO.465 OF 2023
                      OP 759/2018 OF FAMILY COURT, PALAKKAD.
   PETITIONER/APPELLANT:

           LATHA SUNDARESAN, AGED 41 YEARS, D/O. SUNDARESAN, OPPOSITE OLD
           VASAVI KALYANAMANDAPAM, MANAPPULLIKAVU, PALAKKAD TALUK, PALAKKAD
           DISTRICT, PIN-678013.

   RESPONDENT/RESPONDENT:

           RAJU CHANDRAN, AGED 49 YEARS, S/O.CHANDRAN, ARAVINDAM,
           PULIYAPPARAMBU, NEAR PULIYAPPARAMBU HIGHER SECONDARY SCHOOL BUS
           STOP, KODUNTHIRAPPULLY, PALAKKAD TALUK, PALAKKAD DISTRICT,
           PIN-678004.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment dated 31.03.2023 in Original Petition No.759/2018 of the
   Family Court, Palakkad.


        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.JACOB SEBASTIAN, WINSTON K.V, ANU JACOB and DIVYA R. NAIR,
   Advocates for the appellant, the court passed the following:

                                             ORDER

There shall be a stay as prayed for.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

27-06-2023 /True Copy/ Assistant Registrar