Basil K Joy vs Smt. Rani George Ias
2023 Latest Caselaw 7422 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
      THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
   TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945

                CON.CASE(C) NO. 1121 OF 2023
AGAINST THE ORDER/JUDGMENT IN WP(C) 29505/2022 OF HIGH COURT
                          OF KERALA

PETITIONER/S:

          BASIL K JOY
          AGED 33 YEARS
          SON OF JOY K V,
          HIGH SCHOOL TEACHER (MALAYALAM),
          MRSV HIGH SCHOOL, SOUTH MAZHUVANNUR,
          MUVATTUPUZHA, ERNAKULAM DISTRICT-686 669
          (RESIDING AT KARUTHEDATH, VARAPPETTY,
          MUVATTUPUZHA, ERNAKULAM DISTRICT, PIN - 686691

          BY ADVS.
          V.A.MUHAMMED
          M.SAJJAD
          P.A.JENZIA


RESPONDENT/S:

          SMT. RANI GEORGE IAS
          AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          SECRETARY TO GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
          SECRETARIAT ANNEXE - II, THIRUVANANTHAPURAM, PIN -
          695001


          SRI. M P PRASHANTH, PP



     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 27.06.2023, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 1121 OF 2023

                                      2



                                JUDGMENT

When this Contempt Case was taken up, the learned counsel

appearing for the petitioner submitted that the directions in the judgment

have been complied with.

In that view of the matter, this Cont. Case (C) is closed.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

avs CON.CASE(C) NO. 1121 OF 2023

APPENDIX OF CON.CASE(C) 1121/2023

PETITIONER ANNEXURES

Annexure A-1 TRUE COPY OF THE JUDGMENT IN WP(C) NO.

29505/2022 DATED 16.09.2022

Annexure A-2 TRUE COPY OF THE HEARING NOTICE NO.

G.EDN-E2/365/2022/G.EDN DATED 30.09.2022