C.K.Narayanan vs The District Collector
2023 Latest Caselaw 7420 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
     THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
 TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                 WP(C) NO. 9820 OF 2014
PETITIONER:

         C.K.NARAYANAN
         AGED 67 YEARS
         S/O.CHOYI, 'CHITHRA VIHAR', P.M.KUTTY ROAD
         P.O.ERANJIPPALAM, KOZHIKODE.
         BY ADVS.
         SRI.N.M.MADHU
         SMT.C.S.RAJANI


RESPONDENTS:

    1    THE DISTRICT COLLECTOR
         COLLECTORATE, KOZHIKODE - 673 001.
    2    THE CHIEF ENGINEER
         PWD NATIONAL HIGHWAY, THIRUVANANTHAPURAM - 695
         001
    3    THE SUPERINTENDING ENGINEER
         PWD NATIONAL HIGHWAY, NORTH CIRCLE, KOZHIKODE
         673001
    4    THE DISTRICT POLICE CHIEF
         MALAPPURAM - 676 505
    5    THE SUB INSPECTOR OF POLICE
         VAZHAKKAD - 673 640
OTHER PRESENT:

         SMT. MARY BEENA JOSEPH -SR.GP


    THIS WRIT PETITION (CIVIL) HAVING COME UP
FOR ADMISSION ON 27.06.2023, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 9820 OF 2014

                           :-2-:

                         JUDGMENT

Learned counsel for the petitioner submits that

the matter has become infructuous. Recording the above

submission, the writ petition is dismissed as infructuous.

sd/-

(SHOBA ANNAMMA EAPEN) JUDGE

MBS/