Jayan vs Karunagappally Municipality
2023 Latest Caselaw 7413 Ker

Citation : 2023 Latest Caselaw 7413 Ker
Judgement Date : 27 June, 2023

Kerala High Court

Jayan vs Karunagappally Municipality on 27 June, 2023

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                        WP(C) NO. 29998 OF 2014
PETITIONER:

            JAYAN
            AGED 40 YEARS
            S/O. BHARATHAN, PANDITHARAYIL VEEDU, THODIYOOR VADAKKUM
            MURI, THODIYOOR VILLAGE, KARUNAGAPPALLY TALUK.

            BY ADVS.
            SRI.PRATHEESH.P
            SMT.BINDU GEORGE



RESPONDENTS:

    1       KARUNAGAPPALLY MUNICIPALITY
            REPRESENTED BY ITS SECRETARY, KARUNAGAPPALLY-690 591.

    2       SECRETARY
            REPRESENTED BY KARUNAGAPPALLY MUNICIPALITY,
            KARUNAGAPPALLY-690 591.

    3       THE MUNICIPAL ENGINEER
            KARUNAGAPPALLY MUNICIPALITY-690 591.

    4       MUHAMMED KUNJU
            S/O. KOYAKUTTY, THYPLAVILAYUIL VEEDU, PULIYOOR VANCHI
            VADAKKUM MURI, THODIYOOR VILLAGE, KARUNAGAPPALLY TALUK-
            690 591.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.06.2023, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) No.29998 OF 2014

                                    2




                       ANU SIVARAMAN, J.
                 =========================
                    W.P.(C) No.29998 of 2014
                 =========================

                  Dated this the 27th day of June, 2023

                           JUDGMENT

Learned counsel for the petitioner submits that the

matter has been rendered infructuous.

The said submission is recorded. The writ

petition is, therefore, closed as infructuous.

Sd/-

ANU SIVARAMAN JUDGE SSK/27/06 WP(C) No.29998 OF 2014

APPENDIX PETITIONER EXHIBITS Exhibit-P1 P1 : COPY OF THE PERMIT GRANTED TO THE 4TH RESPONDENT VIDE NO.TP 16378/14 DTD.16.10.2014.

Exhibit-P2 P2 : COPY OF THE STOP MEMO ISSUED BY THE 2ND RESPONDENT DTD.21.10.2014.

Exhibit-P3 P3 : PHOTOGRAPHS WHICH SHOWS THE VIOLATION OF PERMIT ISSUED TO THE 4TH RESPONDENT.