Rosily Poulose vs Ammini (Died)
2023 Latest Caselaw 7401 Ker

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                    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                    THE HONOURABLE MR. JUSTICE SATHISH NINAN
             Tuesday, the 27th day of June 2023 / 6th Ashadha, 1945
                         RFA NO. 113 OF 2023(FILING NO.)
    ORDER DATED 31.03.2022 IN OS 6/2019 OF ADDITIONAL SUB COURT-I,ERNAKULAM.
  APPELLANTS/PLAINTIFFS:

     1. ROSILY POULOSE, AGED 64 YEARS, D/O LATE THOMAS, W/O K.T POULOSE,
        KANNAMPUZHA HOUSE, ANGAMALY SOUTH P.O, CHAMPANNOOR, PIN-683573
     2. SOFI FRANCIS, AGED 61 YEARS, D/O LATE THOMAS, W/O FRANCIS ,
        VELIPARAMBIL HOUSE, CHERANELLOOR P.O, KOCHI - 682034
     3. STELLA ANTONY, AGED 59 YEARS, D/O LATE THOMAS, W/O ANTONY P.A,
        PADUTHURUTHY HOUSE, ELOOR NORTH P.O., PIN - 683501, UDYOGAMANDAL.
     4. SHEELA JAMES, AGED 57 YEARS, D/O LATE THOMAS, W/O JAMES A.A,
        ANJUTHAIKKAL HOUSE, THRIPPUNITHURA, OPPT. GIRLS' HIGH SCHOOL,
        ERNAKULAM, PIN -682301

      BY ADVS.JOHNSON ABRAHAM,EMIL JOHNSON,NELSON ABRAHAM.
  RESPONDENTS/DEFENDANTS:

     1. AMMINI (DIED), W/O LATE THOMAS, KANJIRAPPALYPARAMBIL KOCHUVEETLE,
        CHUTTUPADUKARA, EDAPALLY NORTH VILLAGE, EDAPPLY P.O, 682024
     2. K.T. DOMINC, AGED 65 YEARS, S/O LATE THOMAS, KANJIRAPPALYPARAMBIL
        KOCHUVEETLE, CHUTTUPADUKARA, EDAPALLY NORTH VILLAGE, EDAPALLY P.O,
        682024

       This Unnumbered Regular first appeal (Filing No:113/2023) having
  come up for orders on 27.06.2023, the court on the same day passed the
  following:

                                      ORDER

Objection of the Registry is upheld. Registry to return the memorandum of appeal with original judgment and decree for curing the defect.

Sd/- SATHISH NINAN JUDGE

27-06-2023 /True Copy/ Assistant Registrar