Bincy Baby vs Gisny Paul
2023 Latest Caselaw 7387 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                         RP NO. 646 OF 2023
    AGAINST THE JUDGMENT DATED 25.05.2023 IN WP(C) 16564/2023


REVIEW PETITIONER/4TH RESPONDENT IN THE WRIT PETITION:

            BINCY BABY
            AGED 31 YEARS, W/O. BASIL JACOB, BINEESH BHAVANAM,
            ERUVA EAST.P.O., ALAPPUZHA, PIN - 690564
            PRESENTLY RESIDING AT VALAYIL HOUSE,
            SOUTH VAZHAKULAM P.O., PERUMBAVOOR,
            ERNAKULAM DISTRICT, PIN - 683105

            BY ADVS.
            GEORGE SEBASTIAN
            PHILIA KOSHY


RESPONDENTS/ PETITIONER AND RESPONDENTS 1 TO 3, 5 AND 6 IN THE
WRIT PETITION:

    1       GISNY PAUL
            AGED 38 YEARS, W/O ANISH MATHEW,
            RESIDING AT PATHALANGAL HOUSE, VENGOOR,
            PERUMBAVOOR, PIN - 683546

    2       THE MAR KAUMA HIGHER SECONDARY SCHOOL,
            VENGOOR.P.O., PERUMBAVOOR, ERNAKULAM,
            REPRESENTED BY ITS MANAGER, PIN - 683546

    3       THE DISTRICT EDUCATIONAL OFFICER,
            KOTHAMANGALAM, OFFICE OF THE DISTRICT EDUCATIONAL
            OFFICER KOTHAMANGALAM, ERNAKULAM, PIN - 686691

    4       THE DEPUTY DIRECTOR OF EDUCATION,
            OFFICE OF THE DEPUTY DIRECTOR OF EDUCATION,
            CIVIL STATION, KAKKANAD, ERNAKULAM, PIN - 682030

    5       STATE OF KERALA
            REPRESENTED BY THE SECRETARY TO GOVERNMENT,
            EDUCATION DEPARTMENT, THIRUVANANTHAPURAM, PIN - 695001
     R.P. NO. 646 OF 2023
                                    2


    6        THE OFFICE OF THE COMMISSIONER FOR
             GOVERNMENT EXAMINATIONS
             POOJAPPURA, THIRUVANANTHAPURAM,
             REPRESENTED BY ITS SECRETARY, PIN - 695012



             SMT.SURYA BINOY - GP
             SRI.P.P.JACOB FOR R1




    THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
27.06.2023,     THE   COURT   ON    THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
      R.P. NO. 646 OF 2023
                                  3


                   P.V.KUNHIKRISHNAN, J.
                    ------------------------------
                       R.P. No. 646 of 2023
            ----------------------------------------------
             Dated this the 27th day of June, 2023


                            ORDER

After hearing the counsel for the review petitioner and the

respondents, I am of the opinion that this judgment is to be

reviewed. This Court perused Annexure.A order by which the

prayer in that application was rejected. The same was not brought

to the notice of this Court while deciding the above writ petition.

Therefore, the judgment dated 25.05.2023 in W.P.(C) No. 16564

of 2023 is to be recalled and to be heard along with W.P.(C) No.

18597 of 2022.

Therefore, this review petition is allowed. Judgment dated

25.05.2023 in W.P.(C) No. 16564 of 2023 is recalled. The writ

petition is restored.

Sd/-

                                       P.V.KUNHIKRISHNAN
SK                                             JUDGE
     R.P. NO. 646 OF 2023



                         APPENDIX OF RP 646/2023


PETITIONER ANNEXURES :

ANNEXURE A            A TRUE COPY OF THE ORDER DATED 11.01.2023 IN
                      IA 2/2023 IN WP(C) 18597/2022



RESPONDENTS' ANNEXURES : NIL