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S.Sreedevi vs Dr.A.V.Anand Raj
2023 Latest Caselaw 7376 Ker

Citation : 2023 Latest Caselaw 7376 Ker
Judgement Date : 27 June, 2023

Kerala High Court
S.Sreedevi vs Dr.A.V.Anand Raj on 27 June, 2023
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      TUESDAY, THE 27TH DAY OF JUNE 2023 / 6TH ASHADHA, 1945
                        CON.CASE(C) NO. 1199 OF 2023
       NON COMPLIANCE OF THE INTERIM ORDER DATED 24.05.2023
                          IN WP(C) NO. 16465/2023
PETITIONER/PETITIONER:

             S.SREEDEVI
             AGED 51 YEARS, WIFE OF DEVADETHAN, UPST, SNUPS,
             KADAVOOR, MAVELIKKARA, PIN - 690103
             (RESIDING AT SREE SYLAM, KARIPUZHA P.O, MAVELIKKARA,
             ALAPPUZHA, PIN - 690103
             BY ADVS.
             V.A.MUHAMMED
             M.SAJJAD

RESPONDENT/6TH RESPONDENT:

             DR.A.V.ANAND RAJ
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             MANAGER, SNUPS, KADAVOOR & RCVLPS ULAVUKAD,
             PIN - 690103
             BY ADVS.
             PADMAKUMAR R
             NISHIL.P.S.(K/780/2002)


             SMT.SURYA BINOY - GP



     THIS    CONTEMPT    OF   COURT    CASE     (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 27.06.2023, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C) NO. 1199 OF 2023


                               2



              P.V.KUNHIKRISHNAN, J.
             ------------------------------
          Con.Case.(C) No. 1199 of 2023
     ----------------------------------------------
      Dated this the 27th day of June, 2023


                       JUDGMENT

When this Contempt Case came up for

consideration, the learned counsel appearing for the

respondent submitted that the petitioner is already

appointed as the Headmistress in R.C.V.L.P.S.,

Ulavukkad on 22.06.2023 as evident by

Annexure.R1(a). If that is the case, no further order

is necessary.

With the above observation, the contempt case

is closed.

Sd/-

P.V.KUNHIKRISHNAN SK JUDGE Con.Case(C) NO. 1199 OF 2023

APPENDIX OF CON.CASE(C) 1199/2023

PETITIONER ANNEXURES :

ANNEXURE -1 TRUE COPY OF THE CERTIFIED COPY OF THE INTERIM ORDER DATED 24.05.2023 IN WP(C).NO.16465/2023 ANNEXURE 2 TRUE COPY OF THE SENIORITY LIST OF STAFF SNDP UNION SCHOOLS, MAVELIKARA, SNUPS KADAVOOR & RCVLPS ULAVUKAD DATED 01.01.2019

RESPONDENT ANNEXURES :

ANNEXURE-R1(A) A TRUE COPY OF THE APPOINTMENT ORDER DATED 22.06.2023.

 
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